High Courts09 May 1997

R.S. Arya Vs T.R. Dewan

Delhi High Court · (1997) 5 AD 615 : AIR 1998 Delhi 185 : (1994) 4 CivCC 168 : (1997) 68 DLT 366

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts08 May 1997

Chander Pal Vs State

Delhi High Court · (1997) 3 AD 1093 : (1997) 67 DLT 571 : (1997) 2 DMC 155 : (1997) 42 DRJ 113 : (1997) 3 RCR(Criminal) 686

Penal Code, 1860 (IPC) — Section 4B