High Courts25 Apr 1997
Anand Kumar Vs Shakuntla Devi
Delhi High Court · (1997) 3 AD 734 : (1997) 67 DLT 769
Delhi Rent Control Act, 1958 — Section 14D
COURT ARCHIVE
Delhi High Court judgments
1,22,059 judgments · page 5,416 of 6,103
High Courts25 Apr 1997
Annu J. Thomas Vs Thomas Koshy
Delhi High Court · (1997) 4 AD 222 : AIR 1997 Delhi 345 : (1997) 67 DLT 263 : (1997) 42 DRJ 73
Divorce Act, 1869 — Section 10
High Courts25 Apr 1997
Mrs. Lavina Yorke Vs Terence Basil Yorke and another
Delhi High Court · AIR 1997 Delhi 346 : (1997) 42 DRJ 85
High Courts24 Apr 1997
A. Thomas Vs Koshy Thomas
Delhi High Court · (1998) RLR 36
Divorce Act, 1869 — Section 10
High Courts24 Apr 1997
Bimal Govindji Shah Vs Panna Lal Chandu Lal
Delhi High Court · (1997) 3 AD 771 : (1997) 2 ARBLR 76 : (1997) 67 DLT 65
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts24 Apr 1997
Shanti Dhawan Vs Life Insurance Corporation of India and Others
Delhi High Court · (1997) 4 AD 467 : (1997) 67 DLT 516
Constitution of India, 1950 — Article 227
High Courts24 Apr 1997
S.C. Jain Vs Bindeshwari Devi
Delhi High Court · (1997) 67 DLT 189 : (1997) 42 DRJ 239 : (1997) RLR 416
Civil Procedure Code, 1908 (CPC) — Section 114
High Courts24 Apr 1997
Delhi State Mineral Industrial Development Corporation Ltd. Vs Regional Provident Fund Commissioner
Delhi High Court · (1997) 70 DLT 311
Constitution of India, 1950 — Article 226
High Courts23 Apr 1997
Radhey Sham Sharma Vs Lt. Governor and Others
Delhi High Court · (1997) 69 DLT 594
Delhi School Education Act, 1973 — Section 20
High Courts23 Apr 1997
Kong Bun Thoeurn Vs Union of India
Delhi High Court · (1997) 68 DLT 373 : (1997) 42 DRJ 90 : (1998) 118 PLR 56(2) : (1997) 4 RCR(Criminal) 257
High Courts23 Apr 1997
Mohd. Yasin Vs Union of India
Delhi High Court · (1997) 4 AD 603 : (1997) CriLJ 4169 : (1997) 68 DLT 179 : (1997) 42 DRJ 116
Customs Act, 1962 — Section 132
High Courts23 Apr 1997
Matloob Vs State (Delhi Administration)
Delhi High Court · (1997) 4 AD 178 : (1997) 2 ALT(Cri) 19 : (1997) 3 Crimes 98 : (1997) 67 DLT 372
Criminal Procedure Code, 1973 (CrPC) — Section 235(2)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts23 Apr 1997
Hindustan Steel Works Construction Ltd. Vs Bhagat Construction Company Pvt. Ltd.
Delhi High Court · (1997) 3 AD 797 : (1997) 1 ARBLR 668 : (1997) 67 DLT 32 : (1997) 41 DRJ 581
High Courts22 Apr 1997
Davinder Singh Dawar @ Goldie @ Goldy Vs Union of India
Delhi High Court · (1997) 4 AD 158 : (1997) CriLJ 3168 : (1997) 3 Crimes 105 : (1997) 67 DLT 397 : (1997) 42 DRJ 86
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3
High Courts22 Apr 1997
Rajesh Kumari Vs Prem Chand Jain
Delhi High Court · (1997) 3 AD 609 : AIR 1998 Delhi 80 : (1998) 2 CivCC 333 : (1997) 67 DLT 502 : (1997) 42 DRJ 280 : (1997) 4 RCR(Civil) 666 : (1997) RLR 471
Limitation Act, 1963 — Section 19
High Courts22 Apr 1997
ASHOK KUMAR AGGARWAL Vs Income Tax APPELLATE TRIBUNAL and Others
Delhi High Court · (1998) 144 CTR 547
High Courts22 Apr 1997
Ashok Kumar Aggarwal Vs Income Tax Appellate Tribunal and Others
Delhi High Court · (1997) 226 ITR 490 : (1997) 95 TAXMAN 117
High Courts21 Apr 1997
Carmel Sanchez Gracia Vs Customs, New Delhi
Delhi High Court · (1997) 42 DRJ 660
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 42
High Courts12 Apr 1997
Sishan Singh Vs State of Delhi
Delhi High Court · (1997) 4 AD 177 : (1997) 67 DLT 364
Probation of Offenders Act, 1958 — Section 4(1)