High Courts25 Feb 1997
Liberty Sales Services Vs Jakki Mull and Sons
Delhi High Court · (1997) 2 AD 917 : (1997) 66 DLT 506 : (1997) 41 DRJ 26
Arbitration Act, 1940 — Section 20
COURT ARCHIVE
Delhi High Court judgments
1,21,896 judgments · page 5,417 of 6,095
High Courts25 Feb 1997
Prem Chand Ramesh Chand Vs Delhi Development Authority
Delhi High Court · (1997) 2 AD 629 : (1997) 66 DLT 110 : (1997) 41 DRJ 195 : (1997) RLR 275
Delhi Development Act, 1957 — Section 12
High Courts24 Feb 1997
Asa Singh Virdi Vs Asit Kumar Sarkar
Delhi High Court · (1997) 43 DRJ 87
Delhi Rent Control Act, 1958 — Section 4
High Courts24 Feb 1997
Jugdish Chander Vs Punjab National Bank
Delhi High Court · (1998) RLR 254
Limitation Act, 1963 — Section 9Succession Act, 1925 — Section 213
High Courts24 Feb 1997
Haryana Wax Manufacturers Association and Another Vs Union of India and Others
Delhi High Court · (1997) 2 AD 944 : (1997) 66 DLT 332
High Courts24 Feb 1997
V.P. Singhal Vs Delhi Development Authority
Delhi High Court · (1997) 66 DLT 143
Constitution of India, 1950 — Article 226
High Courts24 Feb 1997
Gopichand and Another Vs Delhi Development Authority
Delhi High Court · (1997) 2 AD 413 : (1997) 66 DLT 579
Constitution of India, 1950 — Article 226
High Courts21 Feb 1997
Satish Kumar Sawhney Vs Prem Sawhney
Delhi High Court · (1997) 2 AD 481 : (1998) 3 CivCC 146 : (1997) 66 DLT 340 : (1997) 41 DRJ 19 : (1997) 1 ILR Delhi 742 : (1997) 116 PLR 43 : (1997) RLR 264
Hindu Marriage Act, 1955 — Section 24
High Courts21 Feb 1997
Ravi Somani Vs Delhi Development Authority
Delhi High Court · (1997) 2 AD 474 : (1997) 66 DLT 137 : (1997) 41 DRJ 2 : (1997) RLR 246
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts21 Feb 1997
Kaymes Co-operative Group Housing Society Ltd. Vs M.M. Gupta
Delhi High Court · (1997) 2 AD 606 : (1997) 66 DLT 861
High Courts21 Feb 1997
Bharat Electricals Vs Standing Conference of Public Enterprises
Delhi High Court · (1997) 2 AD 342 : (1997) 1 ARBLR 402 : (1998) 91 CompCas 667 : (1997) 66 DLT 223 : (1997) 41 DRJ 43
High Courts20 Feb 1997
Commissioner of Income Tax Vs Motor and General Finance Ltd.
Delhi High Court · (1997) 227 ITR 843 : (2000) 113 TAXMAN 124
High Courts20 Feb 1997
Municipal Corporation of Delhi Vs Sub-Judge
Delhi High Court · (1997) 2 AD 321 : (1997) 66 DLT 50 : (1997) 41 DRJ 268 : (1997) 1 ILR Delhi 753 : (1997) 117 PLR 1 : (1997) RLR 254
High Courts19 Feb 1997
Delhi State Industrial Development Corporation Ltd. Vs Yashpal Dhalla
Delhi High Court · (1997) 2 AD 428 : (1997) 1 ARBLR 445 : (1997) 66 DLT 170 : (1997) 42 DRJ 96
High Courts19 Feb 1997
Kamal Kishore Vs State
Delhi High Court · (1997) CriLJ 2106 : (1997) 2 Crimes 169
High Courts18 Feb 1997
Lachchmi Devi Vs Rukmani Devi
Delhi High Court · (1997) 2 AD 421 : (1997) 66 DLT 244 : (1997) 41 DRJ 124 : (1997) RLR 268
Constitution of India, 1950 — Article 227Slum Areas (Improvement and Clearance) Act, 1956 — Section 19
High Courts18 Feb 1997
Amarjeet Singh Vs Savitri Devi Bhalla
Delhi High Court · (1997) 70 DLT 655
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(5)
High Courts18 Feb 1997
Prabhu Vs K.M. Sharma
Delhi High Court · (1997) 66 DLT 476 : (1997) 41 DRJ 191 : (1997) RLR 242
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts18 Feb 1997
Zile Singh Vs Municipal Corporation of Delhi and Others
Delhi High Court · (1997) 2 AD 730 : (1997) 66 DLT 146
Constitution of India, 1950 — Article 226
High Courts18 Feb 1997
Jathedar Rachpal Singh Vs Kirpalchand and Others
Delhi High Court · (1997) 2 AD 664 : (1997) 66 DLT 78
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2