High Courts17 Jan 1997
Kathuria Brothers and Another Vs Amba Prasad Sharma
Delhi High Court · (1997) 2 AD 609 : (1997) 67 DLT 393
COURT ARCHIVE
Delhi High Court judgments
1,21,811 judgments · page 5,419 of 6,091
High Courts17 Jan 1997
Ashish Manghani Vs Principal, Sri Guru Gobind Singh College of Commerce
Delhi High Court · (1997) 2 AD 768 : (1997) 40 DRJ 434
Constitution of India, 1950 — Article 226
High Courts16 Jan 1997
S. Surjit Singh Sahni Vs Brij Mohan Kaur
Delhi High Court · (1997) 2 AD 266 : (1997) 65 DLT 670 : (1997) 40 DRJ 639 : (1997) RLR 249
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1
High Courts14 Jan 1997
Union of India Vs Babu Lal
Delhi High Court · (1997) 2 AD 410 : (1997) 41 DRJ 106
High Courts14 Jan 1997
Risk Capital and Technology Finance Corporation Ltd. Vs Harnath Singh Bapna and others
Delhi High Court · AIR 1997 Delhi 239 : (1997) 89 CompCas 277 : (1997) 65 DLT 527 : (1997) 40 DRJ 521 : (1997) 1 ILR Delhi 406 : (1997) 4 RCR(Civil) 381
High Courts14 Jan 1997
Shakodiripaka Bhadraiah and Others Vs Union of India
Delhi High Court · (1997) 2 AD 466 : (1997) 66 DLT 290
High Courts13 Jan 1997
S.N. Khosla and Another Vs Municipal Corporation of Delhi and Others
Delhi High Court · (1997) 4 AD 463 : (1997) 67 DLT 574
High Courts13 Jan 1997
Industrial Finance Corporation of India Vs Allied International Products Ltd. and Others
Delhi High Court · (1997) 1 AD 569 : AIR 1997 Delhi 143 : (1997) 89 CompCas 690 : (1997) 65 DLT 580 : (1998) 1 ILR Delhi 83 : (1997) 115 PLR 47
Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 34
High Courts13 Jan 1997
Satish Kumar Grover Vs Delhi Administration
Delhi High Court · (1997) 1 AD 510 : (1997) 65 DLT 944
Constitution of India, 1950 — Article 226
High Courts13 Jan 1997
Lata Malhotra Vs Dhan Shob Raj
Delhi High Court · (1997) 1 AD 692 : (1997) 65 DLT 417 : (1997) 40 DRJ 331 : (1997) RLR 238
Delhi Rent Control Act, 1958 — Section 15(7)
High Courts13 Jan 1997
Union of India Vs K.S. Saini
Delhi High Court · (1998) 2 AD 373 : (1997) 70 DLT 725
High Courts13 Jan 1997
Union of India Vs Amar Singh
Delhi High Court · (1997) 2 AD 747 : (1997) 66 DLT 130 : (1997) 41 DRJ 17
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts13 Jan 1997
Anil Kumar Goel Vs Delhi Development Authority
Delhi High Court · (1997) 70 DLT 642
High Courts10 Jan 1997
Subhash @ Bassi Vs State (Delhi Administration)
Delhi High Court · (1997) 6 AD 345 : (1998) CriLJ 719 : (1997) 4 Crimes 435 : (1997) 69 DLT 560 : (1997) 43 DRJ 643
Penal Code, 1860 (IPC) — Section 147
High Courts10 Jan 1997
Puran Massi Vs State
Delhi High Court · (1997) CriLJ 2591 : (1997) 65 DLT 971 : (1997) 40 DRJ 772
Penal Code, 1860 (IPC) — Section 302
High Courts10 Jan 1997
Societe Generale Vs National Small Industries Corporation Ltd.
Delhi High Court · (1997) 2 AD 585 : (1997) 2 BC 128 : (1997) 67 DLT 265 : (1997) 40 DRJ 658
Negotiable Instruments Act, 1881 (NI) — Section 118
High Courts10 Jan 1997
Union of India Vs Indian Plastics and Chemicals
Delhi High Court · (1997) 1 AD 459 : (1997) 65 DLT 468 : (1997) 40 DRJ 430 : (1997) 91 ELT 565
Central Excise Rules, 1944 — Rule 8
High Courts10 Jan 1997
Smt. Nina Pillai and others Vs Union of India and others
Delhi High Court · (1997) CriLJ 2359 : (1997) ILR Delhi 271
High Courts10 Jan 1997
Rawel Singh Vs The State
Delhi High Court · (1997) 1 AD 704 : (1997) CriLJ 1195 : (1997) 65 DLT 503
High Courts10 Jan 1997
Smt. Batto and others etc. Vs The State
Delhi High Court · (1997) 1 AD 600 : (1997) CriLJ 1201 : (1997) 65 DLT 815