High Courts06 Jan 1997
Brij Mohan Lal Garg Vs Madan Mohan Lal Gars and Another
Delhi High Court · (1997) 2 AD 577 : (1997) 66 DLT 334
Trade and Merchandise Marks Act, 1958 — Section 9(1)
COURT ARCHIVE
Delhi High Court judgments
1,21,811 judgments · page 5,421 of 6,091
High Courts06 Jan 1997
Ram Pal and Others Vs Lila Ram and Sons
Delhi High Court · (1997) 1 AD 565 : (1997) 65 DLT 338 : (1997) RLR 97
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9
High Courts06 Jan 1997
Anil Sood Vs S.K. Saruaria
Delhi High Court · (1997) 2 AD 122 : (1997) 65 DLT 1032 : (1997) 41 DRJ 316 : (1997) 1 LLJ 1066
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 17(1)
High Courts03 Jan 1997
Klaus Mittelbachert Vs East India Hotels Ltd.
Delhi High Court · (1999) ACJ 287 : (1997) 2 AD 23 : AIR 1997 Delhi 201 : (1997) 65 DLT 428 : (1997) 40 DRJ 147
High Courts03 Jan 1997
P.V. Narasimha Rao Vs State (Central Bureau of Investigation)
Delhi High Court · (1997) 65 DLT 159 : (1997) 40 DRJ 136
Constitution of India, 1950 — Article 105(2)Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B
High Courts03 Jan 1997
Interlink Services (P) Ltd. Vs S.P. Bangera
Delhi High Court · (1997) 1 AD 589 : (1997) 65 DLT 228 : (1997) 40 DRJ 299
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts03 Jan 1997
Nand Kishore Arora and Another Vs Adarsh Kumar Jain
Delhi High Court · (1997) 2 AD 625 : (1997) 65 DLT 212
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts03 Jan 1997
Sanyukta Nirmata Vs Delhi Development Authority
Delhi High Court · (1997) 1 AD 508 : (1997) 65 DLT 246 : (1997) 40 DRJ 398
High Courts03 Jan 1997
Suraj Mandal Vs Central Bureau of Investigation (State)
Delhi High Court · (1997) 1 AD 253 : (1997) 65 DLT 365 : (1997) 40 DRJ 81
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 193Prevention of Corruption Act, 1988 — Section 7
High Courts02 Jan 1997
Arvind Construction Co. Vs The Executive Engineer
Delhi High Court · (1997) 70 DLT 628
High Courts01 Jan 1997
Baljor Singh Vs Union of India
Delhi High Court · (1997) 65 DLT 872 : (1997) 40 DRJ 650
Constitution of India, 1950 — Article 226
High Courts01 Jan 1997
R.L. Jain Vs K. Guha and Others
Delhi High Court · (1998) 71 DLT 37 : (1998) 118 PLR 31
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)
High Courts01 Jan 1997
Pushpa Gupta Vs Chairman and Managing Director, Engineers India Ltd.
Delhi High Court · (1997) 2 AD 381 : (1997) 66 DLT 161 : (1997) 41 DRJ 339 : (1997) 1 LLJ 819
Constitution of India, 1950 — Article 226
High Courts01 Jan 1997
Municipal Corporation of Delhi Vs Pioneer Publicity Corporation
Delhi High Court · (1997) 1 AD 711 : (1997) 65 DLT 549 : (1997) 40 DRJ 515
High Courts01 Jan 1997
Ranbir Singh and Another Vs Attar Singh and Others
Delhi High Court · (1997) 2 AD 765 : (1997) 65 DLT 617
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts01 Jan 1997
Kiran Kapoor Vs Ashok Kumar Sharma
Delhi High Court · (1997) 2 AD 671 : (1997) 65 DLT 662 : (1997) 40 DRJ 624
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 10, 151
High Courts01 Jan 1997
Jay Industries Vs Deepak Shah and Another
Delhi High Court · (1997) 2 AD 726 : (1997) 65 DLT 409
Copyright Act, 1957 — Section 63, 64Trade and Merchandise Marks Act, 1958 — Section 78, 79
High Courts01 Jan 1997
U.P. State Roadways Transport Corpn. Vs Shanti Devi and Others
Delhi High Court · (1997) 1 ACC 423
High Courts01 Jan 1997Dismissed
Sukumar Chand Jain Vs Mahanagar Telephone Nigam Limited and Others
Delhi High Court · (1997) 66 DLT 2
Constitution of India, 1950 — Article 226
High Courts01 Jan 1997
Raj Kumar Sharma Vs Union of India
Delhi High Court · (1997) 2 AD 537 : (1997) 40 DRJ 502
Constitution of India, 1950 — Article 226