High Courts01 Jan 1997
P. Patni Vs Union of India
Delhi High Court · (1997) 41 DRJ 575
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Delhi High Court judgments
1,21,811 judgments · page 5,422 of 6,091
High Courts01 Jan 1997
Union of India and Others Vs Lila Ram and Others
Delhi High Court · (1997) 65 DLT 715
Land Acquisition Act, 1894 — Section 54
High Courts01 Jan 1997
Radhey Shyam and Others Vs Jaibir Singh
Delhi High Court · (1997) 3 AD 822 : (1997) 67 DLT 875
High Courts01 Jan 1997
Draupdi Chit Fund Pvt. Ltd. Vs Senior Civil Judge and Others
Delhi High Court · (1997) 4 AD 621 : (1997) 65 DLT 559
High Courts01 Jan 1997
M.M. Suri and Associates Pvt. Ltd. Vs E.S.I. Corporation
Delhi High Court · (1997) 65 DLT 741 : (1997) 40 DRJ 405 : (1997) 1 LLJ 843
High Courts01 Jan 1997
Romil Jain Vs Indian Institute of Technology
Delhi High Court · (1998) 2 AD 368 : (1997) 70 DLT 720
Constitution of India, 1950 — Article 226
High Courts01 Jan 1997
Rakesh Vs State
Delhi High Court · (1997) CriLJ 2749 : (1997) 40 DRJ 643
Arms Act, 1959 — Section 2Penal Code, 1860 (IPC) — Section 302
High Courts01 Jan 1997
Imamuddin Vs Union of India and Others
Delhi High Court · (1997) 2 AD 21 : (1997) 65 DLT 510
Constitution of India, 1950 — Article 226
High Courts01 Jan 1997
Om Parkash Vs Brij Bhushan and Another
Delhi High Court · (1997) 2 AD 749 : (1997) 65 DLT 601
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts30 Dec 1996
Maya Devi Vs State
Delhi High Court · (1997) 40 DRJ 619
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts29 Dec 1996
Vikram R. Tikko Vs Radhika Vikram Tikko
Delhi High Court · (1996) 5 AD 600 : (1997) 65 DLT 735 : (1997) RLR 27
High Courts21 Dec 1996
Rampur Engineering Co. Ltd. Vs National Thermal Power Corporation and Another
Delhi High Court · (1997) 67 DLT 117
High Courts20 Dec 1996
Vipin Sehgal Vs Union of India
Delhi High Court · (1997) 1 AD 473 : (1997) 65 DLT 270 : (1997) 40 DRJ 200 : (1997) 1 ILR Delhi 416 : (1997) 2 RCR(Criminal) 30
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 9(2)Constitution of India, 1950 — Article 22
High Courts20 Dec 1996
Gyan Devi Saxena Vs Mohinder Singh
Delhi High Court · (1997) 1 AD 617 : (1997) 65 DLT 764 : (1997) 40 DRJ 538
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, Order 32 Rule 2, Order 8 Rule 1(6), 151Lunacy Act, 1912 — Section 18, 19Specific Relief Act, 1963 — Section 16
High Courts20 Dec 1996
Regal Theatre Vs Commissioner of Income Tax
Delhi High Court · (1997) 1 AD 440 : (1997) 143 CTR 81 : (1997) 40 DRJ 225 : (1997) 225 ITR 205 : (1998) 100 TAXMAN 116
Income Tax Act, 1961 — Section 36(1)
High Courts20 Dec 1996Dismissed
Pradumn Dutt Sharma Vs Central Board of Secondary Education Shiksha Kendra and Others
Delhi High Court · (1997) 66 DLT 6
Constitution of India, 1950 — Article 226
High Courts20 Dec 1996
Gabriel India Ltd. Vs Appellate Authority for Industrial and Financial Reconstruction and others
Delhi High Court · (1999) 98 CompCas 793 : (1997) 65 DLT 1017
High Courts20 Dec 1996
Hindustan Construction Co. Ltd. Vs National Highways Authority of India
Delhi High Court · (1997) 1 AD 257 : (1997) 1 ARBLR 343 : (1997) 40 DRJ 827
Constitution of India, 1950 — Article 226
High Courts20 Dec 1996
Mishri Devi and Others Vs New India Assurance Co. Ltd. and Others
Delhi High Court · (1997) 1 ACC 93 : (1998) ACJ 665 : (1997) 65 DLT 979
Motor Vehicles Act, 1988 — Section 96(2)
High Courts20 Dec 1996
Delhi Transport Corporation Vs Arun Sondhi
Delhi High Court · (1997) 1 ACC 81 : (1997) ACJ 1286 : (1997) 65 DLT 989 : (1997) 40 DRJ 424 : (1997) 2 LLJ 906