High Courts19 Dec 1996
K.L. Juneja Vs Bawa Dan Singh
Delhi High Court · (1997) 1 ACC 60 : (1997) ACJ 1246 : (1997) 1 AD 317 : (1997) 65 DLT 289 : (1997) 40 DRJ 684 : (1997) 2 ILR Delhi 196 : (1997) 115 PLR 31
Limitation Act, 1963 — Article 113
COURT ARCHIVE
Delhi High Court judgments
1,21,811 judgments · page 5,423 of 6,091
High Courts19 Dec 1996
Khushi Ram Behari Lal Ltd. Vs State Trading Corporation of India Ltd. and another
Delhi High Court · (1998) 91 CompCas 206
High Courts18 Dec 1996
Sohan Lal Sachdev Vs New Delhi Municipal Council
Delhi High Court · (1997) 1 AD 225 : (1997) 2 CivCC 356 : (1997) 65 DLT 215 : (1997) 40 DRJ 436 : (1997) 3 RCR(Civil) 496 : (1997) RLR 187
Electricity Act, 1910 — Section 23
High Courts17 Dec 1996
Gurdip Singh Uban and Others Vs Union of India and Others
Delhi High Court · (1997) 1 AD 100 : (1997) 65 DLT 222 : (1997) 1 ILR Delhi 758 : (1997) RLR 39
Constitution of India, 1950 — Article 13Land Acquisition Act, 1894 — Section 4
High Courts16 Dec 1996
Dabriwala Steel and Engineering Co. Ltd. Vs AAIFR
Delhi High Court · (1997) 1 AD 248 : (1998) 91 CompCas 197 : (1997) 65 DLT 48 : (1997) 40 DRJ 415
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15
High Courts16 Dec 1996
P.S. Jain Co. Ltd. Vs Atma Ram Properties (P) Ltd.
Delhi High Court · (1997) 1 AD 454 : (1997) 65 DLT 308 : (1997) 40 DRJ 220 : (1997) 2 ILR Delhi 279 : (1997) RLR 231
Delhi Rent Control Act, 1958 — Section 3
High Courts16 Dec 1996
Naresh Chand Jain Vs Union of India
Delhi High Court · (1997) 1 AD 556 : (1997) 65 DLT 249 : (1997) 40 DRJ 623
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3
High Courts16 Dec 1996
Lotus International Vs Chaturbhujadas Karnani Textiles (P) Ltd.
Delhi High Court · (1997) 1 AD 446 : (1997) 2 CLT 256 : (1997) 65 DLT 300 : (1997) 40 DRJ 385
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7
High Courts13 Dec 1996
Akash Builders Vs Union of India
Delhi High Court · (1997) 1 AD 126 : (1997) 65 DLT 739 : (1997) 40 DRJ 129
Arbitration Act, 1940 — Section 29
High Courts13 Dec 1996
Punj Sons Pvt. Ltd. Vs Municipal Corporation of Delhi
Delhi High Court · (1997) 1 AD 654 : (1997) 65 DLT 473 : (1997) 40 DRJ 256
Delhi Municipal Corporation Act, 1957 — Section 116
High Courts13 Dec 1996
Rajesh Batra Vs Grandlay Electricals (India)
Delhi High Court · (1997) 1 AD 377 : (1997) 40 DRJ 84
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1
High Courts13 Dec 1996
Jagdish Prasad Agarwal Vs Brij Bhushan
Delhi High Court · (1997) 1 AD 181 : (1997) 65 DLT 111 : (1997) 40 DRJ 376
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Easements Act, 1882 — Section 13
High Courts13 Dec 1996
Bhartiya Construction Company Vs Delhi Development Authority
Delhi High Court · (1997) 1 AD 145 : (1997) 1 ARBLR 204 : (1997) 40 DRJ 131
High Courts13 Dec 1996
Classic Motors Ltd. Vs Maruti Udyog Ltd.
Delhi High Court · (1997) 1 AD 190 : (1997) 1 CLT 65 : (1997) 65 DLT 166 : (1997) 40 DRJ 462
Constitution of India, 1950 — Article 12Contract Act, 1872 — Section 23
High Courts13 Dec 1996
Union of India Vs Paxma Axle and Springs (P) Ltd.
Delhi High Court · (1997) 1 AD 128 : (1997) 40 DRJ 126
Arbitration Act, 1940 — Section 30, 33
High Courts13 Dec 1996
Basant Kharbanda Vs Punjab and Sind Bank
Delhi High Court · (1997) 1 AD 398 : (1997) 65 DLT 378 : (1997) 40 DRJ 145
Delhi High Court Act, 1966 — Section 10
High Courts13 Dec 1996
M/s. Classic Motors Ltd. Vs Maruti Udyog Ltd.
Delhi High Court · (1996) 12 DEL CK 0018
High Courts13 Dec 1996
G.S. Bhullar Vs Union of India
Delhi High Court · (1997) 1 AD 48 : (1997) 65 DLT 975 : (1997) 40 DRJ 295
Criminal Procedure Code, 1973 (CrPC) — Section 433APenal Code, 1860 (IPC) — Section 53
High Courts12 Dec 1996
Maina Sundri Jain Vs Hari Chand
Delhi High Court · (1997) 1 ACC 104 : (1997) 1 AD 344 : (1997) 40 DRJ 217
High Courts12 Dec 1996
M/s. Colcom Plastic Ltd. and others Vs Union of India and others
Delhi High Court · (1997) 1 LLJ 1230