COURT ARCHIVE

Delhi High Court judgments

1,21,811 judgments · page 5,424 of 6,091

High Courts12 Dec 1996

Nissar Alias Pappu and etc. Vs The State

Delhi High Court · (1997) CriLJ 1486

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High Courts12 Dec 1996

Weston Electroniks Ltd Vs Union of India and Others

Delhi High Court · (1997) 1 AD 538 : (1997) 65 DLT 587 : (1997) 1 ILR Delhi 520 : (1997) 1 LLJ 1230

Industrial Disputes Act, 1947 — Section 33C(1)

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High Courts11 Dec 1996

Bhupinder Singh Vs Janak Rani

Delhi High Court · (1997) 65 DLT 44

Constitution of India, 1950 — Article 227

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High Courts10 Dec 1996

Malvika Madan Sehgal and Another Vs M.M. Sehgal Limited and Others

Delhi High Court · (1997) 1 AD 512 : (1998) 91 CompCas 133 : (1997) 65 DLT 381

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 2

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High Courts10 Dec 1996

Lakshmi Commercial Bank Ltd. Vs Rohtash Financiers (P) Ltd.

Delhi High Court · (1997) 40 DRJ 18 : (1997) 2 ILR Delhi 213

Arbitration Act, 1940 — Section 17Civil Procedure Code, 1908 (CPC) — Section 34Criminal Procedure Code, 1973 (CrPC) — Section 47

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High Courts10 Dec 1996

Exportos India Vs Union of India and Others

Delhi High Court · (1997) 1 AD 96 : (1997) 65 DLT 796

Civil Procedure Code, 1908 (CPC) — Order 15 Rule 1

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High Courts10 Dec 1996

The State Vs R.P. Sharma

Delhi High Court · (1997) 1 ILR Delhi 185

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High Courts09 Dec 1996

Lahori Singh Vs Larsen and Toubro Ltd.

Delhi High Court · (1997) 65 DLT 642 : (1997) 40 DRJ 368

Civil Procedure Code, 1908 (CPC) — Section 9

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High Courts09 Dec 1996

Tilak Raj Chopra Vs Alitalia Airlines

Delhi High Court · (1997) 1 AD 494 : (1997) 65 DLT 565 : (1997) 40 DRJ 531

Contract Act, 1872 — Section 73

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High Courts06 Dec 1996

K.C. Taneja Vs Pramod Kumar Taneja

Delhi High Court · (1997) 1 AD 53 : (1997) 41 DRJ 160

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17

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High Courts06 Dec 1996

Dhani Ram and Another Vs Delhi Development Authority

Delhi High Court · (1997) 65 DLT 868 : (1997) 115 PLR 44

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5

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High Courts06 Dec 1996

Delhi Administration Vs Yogender Singh

Delhi High Court · (1997) 1 AD 8 : (1997) 65 DLT 605 : (1997) 40 DRJ 55 : (1997) 2 SLJ 155

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 7A

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High Courts06 Dec 1996

Raja Pocket Books Vs Radha Pocket Books

Delhi High Court · (1997) 40 DRJ 791

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High Courts06 Dec 1996

Kashmir Vanaspati (P) Limited Vs State Trading Corporation of India Ltd.

Delhi High Court · (1997) 40 DRJ 114

Contract Act, 1872 — Section 72

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High Courts06 Dec 1996

Maya Devi Vs Union of India and Others

Delhi High Court · (1997) 65 DLT 405

Delhi Development Act, 1957 — Section 11A(3)

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High Courts05 Dec 1996

Oriental Insurance Co. Vs K.P. Kapur and Others

Delhi High Court · (1997) 1 ACC 138

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High Courts05 Dec 1996

Shiv Kumar Vs Mohd. Sagir and Others

Delhi High Court · (1997) CriLJ 1264 : (1997) 1 RCR(Criminal) 709 : (1997) RLR 57

Criminal Procedure Code, 1973 (CrPC) — Section 256

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High Courts05 Dec 1996

Carter Wallace Inc. Vs MOD Laboratories Pvt. Ltd. and Others

Delhi High Court · (1997) 1 AD 149 : (1997) 1 ARBLR 192 : (1997) 65 DLT 858

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High Courts04 Dec 1996

Punjab National Bank and Another Vs S. Kartar Singh

Delhi High Court · (1997) 66 DLT 857

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6

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High Courts04 Dec 1996

Asha N. Madnani Vs Delhi Development Authority and Others

Delhi High Court · (1997) 1 AD 385 : (1997) 65 DLT 538

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