High Courts10 Jan 1997
Kewal Krishan Kumar, Trading as Kumar Dal Mills Vs Purity Foods, A Division of Gautam Marketing
Delhi High Court · (1997) 01 DEL CK 0022
COURT ARCHIVE
Delhi High Court judgments
1,21,811 judgments · page 5,420 of 6,091
High Courts10 Jan 1997
Batto and Others Vs State
Delhi High Court · (1997) 1 AD 600 : (1997) CriLJ 1201 : (1997) 65 DLT 815
Penal Code, 1860 (IPC) — Section 302
High Courts10 Jan 1997
Narain Singh Vs State
Delhi High Court · (1997) 2 AD 209 : (1997) CriLJ 1533 : (1997) 2 Crimes 464 : (1997) 66 DLT 177 : (1997) 40 DRJ 810
Penal Code, 1860 (IPC) — Section 302
High Courts10 Jan 1997
Sita Ram Vs State (Delhi Administration)
Delhi High Court · (1997) 2 AD 157 : (1997) CriLJ 3686 : (1997) 2 Crimes 714 : (1997) 67 DLT 40 : (1997) 41 DRJ 540
Penal Code, 1860 (IPC) — Section 302, 34
High Courts10 Jan 1997
Rex Optical Co. Vs Kanwal Industries Corporation and another
Delhi High Court · (1997) 2 AD 107 : (1997) 2 ARBLR 160 : (1997) 65 DLT 573 : (1997) 40 DRJ 325 : (1997) 1 ILR Delhi 182 : (1997) RLR 173
High Courts10 Jan 1997
Delhi Colonizers Vs Union of India
Delhi High Court · (1997) 2 AD 638 : (1997) 67 DLT 506
Land Acquisition Act, 1894 — Section 54
High Courts09 Jan 1997
Sagar Enterprises (P) Ltd. Vs Canara Bank
Delhi High Court · (1997) 1 AD 529 : (1997) 65 DLT 621 : (1997) 40 DRJ 605
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6
High Courts09 Jan 1997
Shikha Developers Ltd. Vs Ajay Suba
Delhi High Court · (1997) 2 AD 119 : (1997) 65 DLT 892 : (1997) 40 DRJ 231 : (1997) 2 RCR(Criminal) 305 : (1997) 1 RCR(Rent) 443
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1, Order 7 Rule 11, Order 7 Rule 2
High Courts09 Jan 1997
Prem Chand Sharma and CO. Vs Delhi Development Authority and Another
Delhi High Court · (1997) 70 DLT 698
High Courts09 Jan 1997
Evangelical Church of India Vs North India Outreach Society
Delhi High Court · AIR 1997 Delhi 319 : (1997) 117 PLR 55
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts08 Jan 1997
Krishan Kumar Vs G.C. Jain, Assistant Commissioner (Slums)
Delhi High Court · (1997) 66 DLT 300 : (1997) 41 DRJ 102 : (1997) RLR 279
Slum Areas (Improvement and Clearance) Act, 1956 — Section 19
High Courts08 Jan 1997
Mohan Exports (I) Pvt. Ltd. Vs M.M. Sehgal
Delhi High Court · (1997) 2 AD 619 : (1997) 65 DLT 553 : (1997) 40 DRJ 674
Specific Relief Act, 1963 — Section 14, 16, 20
High Courts08 Jan 1997
Ajay Gupta Vs Fibre Traders
Delhi High Court · (1997) 41 DRJ 81
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts08 Jan 1997
D. Rani Puri Vs Chanan Lal
Delhi High Court · (1997) 2 AD 679 : (1997) 65 DLT 313
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(4)Evidence Act, 1872 — Section 116
High Courts07 Jan 1997
Munshi Lal Vs Chairman, Delhi Milk Scheme
Delhi High Court · (1997) 2 AD 105 : (1997) 1 ARBLR 218 : (1997) 65 DLT 757 : (1997) 40 DRJ 783
Arbitration Act, 1940 — Section 30
High Courts07 Jan 1997
Continental Construction Ltd. Vs Continental Float Glass Ltd.
Delhi High Court · (1997) 1 AD 346 : AIR 1997 Delhi 147 : (1997) 1 ARBLR 452 : (1997) 1 CivCC 525 : (1997) 66 DLT 133 : (1997) 115 PLR 61
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts07 Jan 1997
Indian Oil Corporation Vs Municipal Corporation of Delhi
Delhi High Court · (1997) 1 AD 503 : (1997) 65 DLT 948 : (1997) 40 DRJ 577 : (1997) RLR 92
Delhi Municipal Corporation Act, 1957 — Section 116(2)
High Courts07 Jan 1997
R.B. Chy. Ruchi Ram Khattar and Sons Vs Delhi Development Authority
Delhi High Court · (1997) 1 AD 229 : (1997) 1 ARBLR 372 : (1997) 65 DLT 240 : (1997) 40 DRJ 607
High Courts07 Jan 1997
Court on its own Motion Vs S.K. Singh
Delhi High Court · (1997) 4 AD 448 : (1997) 66 DLT 428
Constitution of India, 1950 — Article 215