High Courts22 Feb 2001Dismissed
Dr. Sarman Singh Vs Union of India and Others
Delhi High Court · (2001) 02 DEL CK 0113
All India Institute of Medical Sciences Rules, 1958 — Regulation 26
COURT ARCHIVE
Delhi High Court judgments
1,24,967 judgments · page 5,336 of 6,249
High Courts22 Feb 2001Dismissed
EX-SM. Ashfaq Ahmad Vs Union of India and Others
Delhi High Court · (2001) 02 DEL CK 0111
Central Civil Services (Pension) Rules, 1972 — Rule 49, 59Navy (Pension) Regulations, 1964 — Regulation 78
High Courts22 Feb 2001
Mr. Madan Lal @ Gagar Vs State
Delhi High Court · (2001) 3 AD 468 : (2001) 90 DLT 423 : (2001) 59 DRJ 112 : (2001) 4 RCR(Criminal) 232
High Courts22 Feb 2001Dismissed
Ex-SM. R.S. Katiyar Vs Union of India and Others
Delhi High Court · (2001) 02 DEL CK 0008
Central Civil Services (Pension) Rules, 1972 — Rule 49, 59Navy (Pension) Regulations, 1964 — Regulation 78
High Courts22 Feb 2001Dismissed
Ex-Sep. Mahinder Singh Vs Union of India and Others
Delhi High Court · (2001) 02 DEL CK 0005
Central Civil Services (Pension) Rules, 1972 — Rule 49, 59
High Courts22 Feb 2001Dismissed
Ex. Gdr Mohar Singh Vs Union of India and another
Delhi High Court · (2001) 02 DEL CK 0001
Constitution of India, 1950 — Article 226
High Courts20 Feb 2001
Shri Sohan Lal and Anothers Vs Union of India
Delhi High Court · (2001) 4 AD 267 : (2001) 91 DLT 423 : (2002) 61 DRJ 816
High Courts20 Feb 2001Disposed Off
Jindal Photo Films Limited Vs State
Delhi High Court · (2001) CriLJ 2790 : (2001) 3 RCR(Criminal) 271
Criminal Procedure Code, 1973 (CrPC) — Section 29, 482, 511Negotiable Instruments Act, 1881 (NI) — Section 130, 138, 142
High Courts20 Feb 2001Dismissed
Coal India Ltd. Vs P.O. (Labour Court-3) and Others
Delhi High Court · (2001) 89 FLR 929 : (2001) 2 LLJ 45
Industrial Disputes Act, 1947 — Section 2, 25F
High Courts20 Feb 2001Partly Allowed
Om Wati and Others Vs Mohd. Din and Others
Delhi High Court · (2002) ACJ 868 : (2001) 4 AD 246 : (2001) 91 DLT 184 : (2001) 60 DRJ 799 : (2002) 1 RCR(Civil) 515
Motor Vehicles Act, 1988 — Section 95
High Courts20 Feb 2001Dismissed
Chander Mohan Vs State (Delhi Admn.)
Delhi High Court · (2001) 4 AD 29 : (2001) CriLJ 2636 : (2001) 90 DLT 507 : (2001) 58 DRJ 703
Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 302
High Courts20 Feb 2001Allowed
Rajesh Kumar Singhal Vs State
Delhi High Court · (2001) 02 DEL CK 0115
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts20 Feb 2001
Shri Mehr Singh and anothers Vs Union of India and another
Delhi High Court · (2001) 4 AD 237 : (2001) 91 DLT 414
High Courts20 Feb 2001
M/s Coal India Ltd. Vs P.O. (Labour Court-3) and Others
Delhi High Court · (2001) 89 FLR 929 : (2001) 2 LLJ 45
High Courts19 Feb 2001
Shriram Referigeration Industries Ltd. Vs S.K. Bhatia
Delhi High Court · (2001) 02 DEL CK 0156
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 37 Rule 1, Order 37 Rule 4, Order 47 Rule 4, 152Limitation Act, 1963 — Section 5
High Courts19 Feb 2001
Commissioner of Income Tax Vs RICHA and CO.
Delhi High Court · (2002) 172 CTR 497
High Courts19 Feb 2001
Commissioner of Income Tax Vs Riviera Apartments Construction Co.
Delhi High Court · (2001) 116 TAXMAN 622
Income Tax Act, 1961 — Section 184, 256(2)Partnership Act, 1932 — Section 11(1), 12, 18, 22, 4
High Courts19 Feb 2001
Commissioner of Income Tax Vs Goodyear India Ltd.
Delhi High Court · (2001) 168 CTR 407 : (2001) 249 ITR 527 : (2001) 117 TAXMAN 501
Income Tax Act, 1961 — Section 141A, 207, 208, 209, 210
High Courts19 Feb 2001
D.P. Steel Pvt. Ltd. Vs Union of India (UOI)
Delhi High Court · (2001) 134 ELT 46
Central Excises and Salt Act, 1944 — Section 35F
High Courts19 Feb 2001
Commissioner of Income Tax Vs Richa and Co.
Delhi High Court · (2001) 252 ITR 40 : (2002) 120 TAXMAN 671
Finance Act, 1990 — Section 28Income Tax Act, 1961 — Section 143(1), 143(3), 154, 260A, 28