High Courts13 Mar 2001
Mrs. Patricia Jean Mahajan and Others Vs Shri Balkishan and Others
Delhi High Court · (2001) ACJ 1058 : (2001) 4 AD 175 : (2001) 90 DLT 539
COURT ARCHIVE
Delhi High Court judgments
1,24,998 judgments · page 5,334 of 6,250
High Courts13 Mar 2001
Shri Krishan Lal Baweja and another Vs Shri Sudershan and others
Delhi High Court · (2002) ACJ 2037 : (2001) 4 AD 262 : (2001) 91 DLT 101
High Courts13 Mar 2001
Shri A.K. Nahara and others Vs School of Planning and Architecture, New Delhi
Delhi High Court · (2001) 03 DEL CK 0002
High Courts12 Mar 2001
M/s. Chand Mal Gauri Shankar Vs Commissioner of Gift-Tax
Delhi High Court · (2001) 4 AD 41 : (2001) 169 CTR 83 : (2001) 90 DLT 786 : (2001) 117 TAXMAN 220
High Courts12 Mar 2001
Smt. Geeta Sethi Vs The State (C.B.I.)
Delhi High Court · (2001) 4 AD 397 : (2001) CriLJ 2659 : (2001) 91 DLT 47 : (2001) 58 DRJ 713
High Courts12 Mar 2001
Smt. Nirmala Goenka Vs Delhi Development Authority and Another
Delhi High Court · (2001) 4 AD 84 : (2001) 91 DLT 121
High Courts12 Mar 2001
Indian Bank Vs Punjab National Bank and Another
Delhi High Court · (2001) 3 AD 793 : (2001) 105 CompCas 363 : (2001) 91 DLT 267
High Courts09 Mar 2001
Eastern Book Company and Others Vs Navin J. Desai and Another
Delhi High Court · (2001) 4 AD 612 : (2002) 1 CivCC 114 : (2001) 92 DLT 403 : (2001) 58 DRJ 103 : (2002) 1 RCR(Criminal) 746
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts09 Mar 2001Allowed
Jyoti Gupta Vs Ashok Kumar and Others
Delhi High Court · (2002) ACJ 1056 : (2001) 4 AD 959 : (2001) 91 DLT 427 : (2001) 59 DRJ 223
High Courts09 Mar 2001
Shri Satya Prakash Vs MCD and Another
Delhi High Court · (2001) 3 AD 632 : (2001) 9 DLT 38 : (2001) 58 DRJ 370 : (2001) 3 RAJ 139
High Courts09 Mar 2001
A.C. Gulati Vs The Chairman NDMC and Others
Delhi High Court · (2001) 4 AD 390 : (2001) 91 DLT 360 : (2001) 59 DRJ 6
High Courts09 Mar 2001
Netra Pal Vs The State (NCT of Delhi)
Delhi High Court · (2001) 3 AD 451 : (2001) CriLJ 1669 : (2001) 91 DLT 40 : (2001) 58 DRJ 716 : (2001) 3 RCR(Criminal) 76
High Courts09 Mar 2001
Mr. Ajay Sharma and Others Vs Indian Technology and others
Delhi High Court · (2001) 91 DLT 403 : (2001) 59 DRJ 291
High Courts09 Mar 2001
Tata Sons Limited Vs Mr. Manu Kishori and Others
Delhi High Court · (2001) 3 AD 545 : (2001) 90 DLT 659 : (2001) 58 DRJ 306 : (2001) 2 RAJ 311 : (2001) 4 RCR(Civil) 54
High Courts09 Mar 2001
Deepak Bhardwaj and Another Vs State
Delhi High Court · (2001) 3 AD 265 : (2001) 90 DLT 826
High Courts09 Mar 2001
Metal Distributors Limited Vs Union of India
Delhi High Court · (2001) 4 AD 8 : (2001) 90 DLT 719
High Courts09 Mar 2001
Construction Base (P) Ltd. Vs National Projects Construction Corporation Ltd.
Delhi High Court · (2001) 03 DEL CK 0029
High Courts09 Mar 2001
Mr. Balwant Singh Virdhee Vs Mr. Ashwanit Kumar
Delhi High Court · (2001) 3 AD 630
High Courts08 Mar 2001
COMMISSIONER OF INCOME TAX Vs MODI INDUSTRIES LTD.
Delhi High Court · (2001) 167 CTR 147
High Courts08 Mar 2001
Commissioner of Income Tax Vs ROHIT PRAKASH GOYAL
Delhi High Court · (2001) 169 CTR 576