High Courts27 Apr 2001
Smt. Sarla Rani Vs Asst. Housing Commissioner and Others
Delhi High Court · (2001) 5 AD 847
COURT ARCHIVE
Delhi High Court judgments
1,25,201 judgments · page 5,332 of 6,261
High Courts27 Apr 2001
Milkfood Limited Vs M/s. GMC Ice Cream (P) Ltd and others
Delhi High Court · (2001) 4 AD 549 : (2001) 59 DRJ 17 : (2002) 1 RAJ 482
High Courts27 Apr 2001
Municipal Corporation of Delhi Vs Harbans Lal and another
Delhi High Court · (2001) 5 AD 925
High Courts27 Apr 2001
Union of India and another Vs Captain S.S. Gurayya
Delhi High Court · (2001) 4 AD 619 : (2001) 92 DLT 638 : (2001) 59 DRJ 385
High Courts26 Apr 2001
Jasvinder Singh Vs State
Delhi High Court · (2001) 4 AD 605 : (2001) 91 DLT 230 : (2001) 59 DRJ 567 : (2001) 3 RCR(Criminal) 517
High Courts26 Apr 2001
Indigo Radio Pvt. Ltd. Vs Union of India
Delhi High Court · (2001) 4 AD 865 : (2001) 92 DLT 222 : (2001) 59 DRJ 135 : (2001) 60 ECC 637 : (2002) 1 RAJ 448
High Courts26 Apr 2001
Smt. Prem Saini Vs Lieutenant Governor and Others
Delhi High Court · (2001) 4 AD 820 : (2001) 92 DLT 331 : (2001) 59 DRJ 649
High Courts26 Apr 2001
Jammu and Kashmir Bank Limited Vs M/s. Mayur Exports and Another
Delhi High Court · (2001) 5 AD 802
High Courts26 Apr 2001
Mr. Lalit Kumar Sharma Vs Mr. Kapil Kumar Sharma and Another
Delhi High Court · (2001) 4 AD 949 : (2001) 91 DLT 522 : (2001) 59 DRJ 86
High Courts25 Apr 2001
M/s Duggal Construction (India) Ltd. Vs M/s Indian Farmers Fertilizers Cooperative Ltd.
Delhi High Court · (2001) 04 DEL CK 0103
Arbitration Act, 1940 — Section 29, 30, 33Contract Act, 1872 — Section 1, 25, 38, 73Interest Act, 1978 — Section 3, 3(3)
High Courts25 Apr 2001
Dena Bank Vs Shri Pramod Kumar and others
Delhi High Court · (2001) 04 DEL CK 0102
High Courts25 Apr 2001
Shri Yogender Pal, Prop. of M/s. Arya Cane Industry Vs Municipal Corporation of Delhi and others
Delhi High Court · (2001) 5 AD 25 : (2001) 92 DLT 339 : (2001) 60 DRJ 591
High Courts25 Apr 2001
Bank of Baroda Vs Jailaxmi Road Services Pvt. Ltd. and Others
Delhi High Court · (2002) 1 RCR(Civil) 741
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts25 Apr 2001
M/s. MMTC Limited Vs Commissioner of Customs
Delhi High Court · (2001) 4 AD 1103 : (2001) 92 DLT 465 : (2002) 61 DRJ 686 : (2001) 76 ECC 140 : (2001) 133 ELT 310
High Courts25 Apr 2001
Harji Engineering Works Pvt. Ltd. Vs Bharat Heavy Engineering Limited and Another
Delhi High Court · (2001) 94 DLT 216
High Courts24 Apr 2001
M/s. Skipper Beverages Pvt. Ltd. Vs State
Delhi High Court · (2001) 4 AD 625 : (2001) 92 DLT 217 : (2001) 59 DRJ 129 : (2001) 3 RCR(Civil) 514
High Courts24 Apr 2001
Pawan Duggal Vs State
Delhi High Court · (2001) 5 AD 657 : (2001) CriLJ 3918 : (2001) 92 DLT 262 : (2001) 59 DRJ 645
Criminal Procedure Code, 1973 (CrPC) — Section 482, 91
High Courts24 Apr 2001
Union of India and others Vs Lt. Gen. M.S. Sandhu, PVSM (Retd.)
Delhi High Court · (2001) 04 DEL CK 0068
Army Act, 1950 — Section 123Army Pension Rules, 1961 — Rule 5Constitution of India, 1950 — Article 226
High Courts24 Apr 2001
M/s. Bharat Rasayan Ltd Vs M/s. Hindustan Insecticides Ltd
Delhi High Court · (2001) 4 AD 785 : (2001) 91 DLT 623 : (2001) 63 DRJ 115 : (2002) 1 RAJ 417
High Courts24 Apr 2001
Municiapal Corporation of Delhi Vs Ajay Kumar Jain
Delhi High Court · (2001) 5 AD 311 : (2001) 92 DLT 173 : (2001) 59 DRJ 366