High Courts03 May 2001
Canara Bank Vs M/s. Prestel Communication (P) Ltd. and Others
Delhi High Court · (2001) 5 AD 798
COURT ARCHIVE
Delhi High Court judgments
1,25,201 judgments · page 5,330 of 6,261
High Courts03 May 2001
Chairman and Managing Director NTPC and Another Vs M/s Raj Kishan and Co.
Delhi High Court · (2001) 5 AD 242
Arbitration Act, 1940 — Section 10, 11, 25, 39, 39(1)Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, 151Delhi High Court Act, 1966 — Section 10, 10(1)
High Courts03 May 2001
Subhash Madan Vs Ramesh Madan
Delhi High Court · (2001) 5 AD 380 : (2001) 92 DLT 413
High Courts02 May 2001Dismissed
Major S.L. Sharma Vs Union of India
Delhi High Court · (2001) 05 DEL CK 0180
Army Act, 1950 — Section 122, 122(1), 80, 83, 84Army Rules, 1954 — Rule 22(2), 53Criminal Procedure Code, 1973 (CrPC) — Section 164, 473
High Courts02 May 2001
J.D. Properties Ltd. Vs Chief Commissioner of Income Tax and Others
Delhi High Court · (2001) 252 ITR 222 : (2001) 118 TAXMAN 592
Income Tax Act, 1961 — Section 234C
High Courts02 May 2001
Naval Printing Press Wokers'' Union and others Vs Union of India and another
Delhi High Court · (2001) 05 DEL CK 0121
Constitution of India, 1950 — Article 12
High Courts02 May 2001
Rakesh Kumar Vs Delhi Development Authority
Delhi High Court · (2001) 5 AD 926 : (2001) 92 DLT 171 : (2001) 59 DRJ 182
High Courts02 May 2001
Mr. Kanishk Khullar Vs Municipal Corporation of Delhi
Delhi High Court · (2001) 5 AD 928 : (2001) 92 DLT 220 : (2001) 59 DRJ 211
High Courts01 May 2001
Babu Lal Yadav Vs State of Delhi and Others
Delhi High Court · (2001) 92 DLT 491
Constitution of India, 1950 — Article 226
High Courts01 May 2001
Raj Sarogi Vs American Express (India) Pvt. Ltd.
Delhi High Court · (2001) 7 AD 473 : (2001) 94 DLT 127 : (2001) 60 DRJ 138 : (2002) 1 RCR(Civil) 261
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 12, Order 11 Rule 14
High Courts01 May 2001
Commissioner of Income Tax Vs Orissa Cement Ltd.
Delhi High Court · (2001) 251 ITR 119 : (2001) 119 TAXMAN 742
Income Tax Act, 1961 — Section 140A(1), 214, 256(1)
High Courts01 May 2001
Smt. Prem Lata Kapoor Vs Shri Y.N. Kapoor
Delhi High Court · (2001) 5 AD 969 : (2001) 92 DLT 713 : (2001) 60 DRJ 176 : (2002) 1 RAJ 531
Arbitration Act, 1940 — Section 9Arbitration and Conciliation Act, 1996 — Section 11Partnership Act, 1932 — Section 2, 69, 69(1), 69(3)
High Courts01 May 2001
Basant Mayaramka Vs Registrar Co-operative Societies and Others
Delhi High Court · (2001) 4 AD 634
High Courts01 May 2001
M/s Rajni Industries Vs Bhartiya Dhoop Karyalaya and others
Delhi High Court · (2001) 5 AD 6 : (2001) 92 DLT 556 : (2001) 3 RAJ 263
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 10, 107, 24Penal Code, 1860 (IPC) — Section 34, 420Specific Relief Act, 1963 — Section 41(A), 41(B)
High Courts01 May 2001
M/s Orissa Cement Limited Vs The Commissioner of Income Tax
Delhi High Court · (2001) 5 AD 250 : (2001) 169 CTR 545 : (2001) 92 DLT 285 : (2001) 250 ITR 856 : (2001) 119 TAXMAN 968 : (2001) 117 TAXMAN 625
High Courts01 May 2001
Shri Surender Singh and Others Vs The State (Delhi Administration)
Delhi High Court · (2001) 4 AD 1055 : (2001) CriLJ 3126 : (2001) 92 DLT 187
Penal Code, 1860 (IPC) — Section 307, 324, 326, 34
High Courts01 May 2001
M/s. Baldev Steel Ltd. Vs M/s. The Empire Dyeing and Manufacturing Company Ltd. and another
Delhi High Court · (2001) 6 AD 719 : AIR 2001 Delhi 391 : (2001) 92 DLT 471
High Courts30 Apr 2001
M/s. Continental Profiles Ltd. Vs Mr. Gopal Bali
Delhi High Court · (2001) 92 DLT 204 : (2001) 59 DRJ 66
High Courts30 Apr 2001
Shri Shyam Goswami Vs Shri Kundan Lal and others
Delhi High Court · (2001) 5 AD 784
High Courts30 Apr 2001
Sh. A.R. Wig Vs The United India Fire and General Insurance Co. and others
Delhi High Court · (2001) 2 ACC 477 : (2001) 4 AD 883 : (2001) 92 DLT 334