High Courts12 Apr 2001
Mrs. Malini Mathrani and others Vs State and others
Delhi High Court · (2001) 94 DLT 239 : (2002) 1 RCR(Civil) 509
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, 151
COURT ARCHIVE
Delhi High Court judgments
1,25,099 judgments · page 5,331 of 6,255
High Courts12 Apr 2001
Mr. Krishan Lal (through LRs) and others Vs Mohd. Din and others
Delhi High Court · (2001) 04 DEL CK 0043
High Courts12 Apr 2001
Shri Bulganin Vs M/s. Apex Apartments Pvt. Ltd. and Others
Delhi High Court · (2001) 4 AD 931 : (2001) 91 DLT 446 : (2001) 59 DRJ 397
High Courts12 Apr 2001
All India Lawyers Union (Delhi-Unit) Vs Union of India and others
Delhi High Court · (2001) 1 ACC 753 : (2002) ACJ 2019 : (2001) 4 AD 751 : (2001) 91 DLT 469 : (2001) 59 DRJ 89
High Courts12 Apr 2001
Pawan Prakash Gupta Vs Delhi Development Authority
Delhi High Court · (2001) 60 DLT 392
High Courts12 Apr 2001
Sh. Suresh Aggarwal Vs Sh. Satinder Jain
Delhi High Court · (2001) 4 AD 44 : AIR 2001 Delhi 344 : (2002) 1 CivCC 67 : (2001) 92 DLT 82 : (2001) 59 DRJ 828 : (2001) 4 RCR(Civil) 60
High Courts11 Apr 2001
Maruti Udyog Ltd. Vs Income Tax Appellate Tribunal
Delhi High Court · (2001) 117 TAXMAN 122
High Courts11 Apr 2001
Goyal Tax Feb. Pvt. Ltd. Vs Anil Kapoor Proprietor Supriya Fashion
Delhi High Court · (2001) 4 AD 741 : AIR 2001 Delhi 341 : (2001) 91 DLT 616 : (2002) 1 RCR(Civil) 194
High Courts11 Apr 2001
Jai Bhagwan Gupta Vs Smt. Bhago Devi and Others
Delhi High Court · (2001) 5 AD 1023 : (2001) 91 DLT 655
High Courts11 Apr 2001
M/S. Maruti Udyog Ltd. Vs Income Tax Appellate Tribunal and Others
Delhi High Court · (2001) 4 AD 831 : (2001) 169 CTR 366 : (2001) 59 DRJ 177 : (2001) 252 ITR 482
High Courts11 Apr 2001
Shri G.C. Kumar and others Vs Shri Ashok Kumar and others
Delhi High Court · (2001) 4 AD 1001 : AIR 2001 Delhi 338 : (2001) 92 DLT 1 : (2001) 59 DRJ 322
High Courts11 Apr 2001
Kanwarjit Singh Arora Vs Gurdeep Singh Arora
Delhi High Court · (2001) 5 AD 934 : (2001) 92 DLT 344 : (2001) 59 DRJ 63
High Courts11 Apr 2001
Subhash Behari Lal and Others Vs The Registrar Co-operative Societies and Others
Delhi High Court · (2001) 5 AD 390 : (2001) 92 DLT 375 : (2001) 59 DRJ 411
High Courts10 Apr 2001
Commissioner of Income Tax Vs Sahni Silk Mills P. Ltd.
Delhi High Court · (2002) 253 ITR 294 : (2001) 119 TAXMAN 133
Income Tax Act, 1961 — Section 256, 256(1)
High Courts10 Apr 2001Dismissed
Shri Anand Kumar Makkar Vs I.I.T, Delhi and others Dr. Anubha Mandal Vs Union of India and another Ms. Anamika Vs I.I.T, Delhi Shri Manoj Kumar Vs Union of India and another Dr. O.P. Bhardwaj Vs Union of India and another
Delhi High Court · (2002) 62 DRJ 407
High Courts10 Apr 2001Dismissed
Smt. Meenu Bakshi Vs Union of India and others
Delhi High Court · (2002) 94 FLR 475
Constitution of India, 1950 — Article 32
High Courts10 Apr 2001
Rakesh Kumar Vs State
Delhi High Court · (2001) 4 AD 1111 : (2001) CriLJ 2978 : (2001) 91 DLT 86 : (2001) 58 DRJ 664 : (2001) 2 RCR(Criminal) 439
High Courts10 Apr 2001
Manisha Trading Pvt. Ltd. Vs State and Others
Delhi High Court · (2001) 4 AD 485 : (2001) CriLJ 2718 : (2001) 91 DLT 541 : (2001) 59 DRJ 187 : (2001) 4 RCR(Criminal) 381
High Courts09 Apr 2001
Commissioner of Income Tax Vs East West Linkers (P.) Ltd.
Delhi High Court · (2002) 178 CTR 294 : (2001) 250 ITR 83 : (2001) 119 TAXMAN 135
Finance Act, 1968 — Section 2(6)Income Tax Act, 1961 — Section 256(1), 80J
High Courts09 Apr 2001
Commissioner of Income Tax Vs MEDIPAC (P) LTD.
Delhi High Court · (2001) 119 TAXMAN 130