High Courts14 Mar 2001Dismissed
M.P. Pandey and Others Vs Manohar Lal and Others
Delhi High Court · (2001) 4 AD 861 : (2001) 90 DLT 546 : (2001) 91 FLR 321
COURT ARCHIVE
Delhi High Court judgments
1,25,000 judgments · page 5,333 of 6,250
High Courts14 Mar 2001
Amrik Singh Lyallpuri Vs Union of India (UOI) and Others
Delhi High Court · (2001) 4 AD 994 : (2001) 58 DRJ 509
Delhi Hindu Marriage Registration Rules, 1956 — Rule 4
High Courts14 Mar 2001
Wee Aar Constructive Builders Vs Delhi Development Authority and Another
Delhi High Court · (2001) 03 DEL CK 0065
High Courts14 Mar 2001
Delhi Development Authority Vs The Presiding Officer and Another
Delhi High Court · (2001) 90 FLR 62
High Courts14 Mar 2001
Hari Singh (deceased) through L.Rs. and Another Vs Union of India
Delhi High Court · (2001) 4 AD 937 : (2001) 91 DLT 569 : (2001) 59 DRJ 375
High Courts14 Mar 2001
Nafe Singh (deceased) through L.Rs. etc. Vs Union of India
Delhi High Court · (2001) 4 AD 873 : (2001) 91 DLT 543 : (2001) 59 DRJ 109
High Courts14 Mar 2001Dismissed
Ex. Swr. Ram Phal Singh Vs Union of India and others
Delhi High Court · (2001) 03 DEL CK 0003
Army Rules, 1954 — Rule 13(3)Entitlement Rules for Casualty Pensionary Awards, 1982 — Rule 6Pension Regulations — Regulation 173
High Courts13 Mar 2001
Ms. Meenakshi Thakur Vs M/s Bharat Petroleum Corporation Limited
Delhi High Court · (2001) 03 DEL CK 0172
High Courts13 Mar 2001
M/s. Jain Brothers Vs Commissioner of Income Tax-I
Delhi High Court · (2001) 4 AD 952 : (2001) 91 DLT 526 : (2001) 59 DRJ 51 : (2001) 251 ITR 302 : (2001) 118 TAXMAN 31
High Courts13 Mar 2001
Mr. Jagdish Kumar Sharma Vs D.T.C. and others
Delhi High Court · (2001) 4 AD 145 : (2001) 90 DLT 487 : (2001) 58 DRJ 142
High Courts13 Mar 2001
Jain Brothers Vs Commissioner of Income Tax
Delhi High Court · (2001) 168 CTR 297
High Courts13 Mar 2001Dismissed
Ved Vati and Others Vs Chatter Singh and Others
Delhi High Court · (2001) 1 ACC 496 : (2002) ACJ 923
High Courts13 Mar 2001
Commissioner of Income Tax Vs Gowar Sons Publication (P) Ltd.
Delhi High Court · (2001) 116 TAXMAN 393
High Courts13 Mar 2001
United India Insurance Co. Ltd. Vs Mrs. Patricia Jean Mahajan and others
Delhi High Court · (2001) ACJ 1051 : (2001) 4 AD 252 : (2001) 90 DLT 533 : (2001) 58 DRJ 668
Diplomatic and Consular Officers (Oaths and Fees) Act, 1948 — Section 3(2)Motor Vehicles Act, 1988 — Section 1, 107, 149, 170, 3
High Courts13 Mar 2001Allowed
Sanjay Kumar Dalmia and Another Vs Tobu Enterprises Limited
Delhi High Court · (2001) 93 DLT 265
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts13 Mar 2001Dismissed
Nand Lal and Others Vs Jan. Mohd. and Others
Delhi High Court · (2001) 4 AD 218 : (2001) 58 DRJ 101
High Courts13 Mar 2001Dismissed
Jagdish Kumar Sharma Vs Delhi Transport Corporation and Others
Delhi High Court · (2001) 4 AD 145 : (2001) 90 DLT 487 : (2001) 58 DRJ 142
High Courts13 Mar 2001
M/s Delhi Flour Mills CO. Limited Vs Municipal Corporation of Delhi and Others
Delhi High Court · (2001) 3 AD 592 : (2001) 3 RAJ 281
High Courts13 Mar 2001
M/s. Travancore Rayons Ltd Vs Union of India and Others
Delhi High Court · (2001) 4 AD 302 : (2001) 59 DRJ 184
High Courts13 Mar 2001
Commissioner of Income Tax Vs M/s. Gowar Sons Publication (Pvt.) Limited
Delhi High Court · (2001) 3 AD 802 : (2001) 169 CTR 257 : (2001) 250 ITR 461