High Courts28 Feb 2001
Rama Vision Ltd. Vs Couvery Electronics Ltd. and Another
Delhi High Court · (2002) 95 DLT 184
COURT ARCHIVE
Delhi High Court judgments
1,24,967 judgments · page 5,335 of 6,249
High Courts28 Feb 2001
TI Diamond Chain Ltd. Vs Ashok Kumar and Another
Delhi High Court · (2001) 92 DLT 190
High Courts28 Feb 2001
Mr. Uttam Kumar Vs Delhi Jal Board and Another
Delhi High Court · (2001) 4 AD 166
High Courts28 Feb 2001
Mr. C.R. Tanwar Vs Delhi Jal Board and Another
Delhi High Court · (2001) 3 AD 528
High Courts28 Feb 2001
Rajinder Dass Gupta Vs Central Bureau of Investigation
Delhi High Court · (2001) 3 AD 537 : (2001) CriLJ 2310 : (2001) 90 DLT 527 : (2001) 58 DRJ 276 : (2001) 3 RCR(Criminal) 45
High Courts28 Feb 2001
Shri Narinder Kumar Vaid Vs Municipal Corporation of Delhi and Others
Delhi High Court · (2001) 5 AD 324 : (2001) 92 DLT 311 : (2001) 59 DRJ 454
High Courts28 Feb 2001
Modi Korea Telecommunications Limited Vs Indus Ind.Bank Limited and others
Delhi High Court · AIR 2001 Delhi 254 : (2001) 91 DLT 150 : (2001) 58 DRJ 222
High Courts27 Feb 2001
Rajdhani Cycle Rickshaw Operators Union Vs Municipal Corporation of Delhi and Anrs.
Delhi High Court · (2001) 4 AD 190 : (2001) 91 DLT 412 : (2001) 59 DRJ 72
High Courts27 Feb 2001
National Council for Cement and Building Materials Vs Subhash B. Rathod
Delhi High Court · (2001) 3 AD 811 : (2001) 58 DRJ 223 : (2001) 2 RAJ 553
High Courts26 Feb 2001Dismissed
Mukul Dalmia and Others Vs Kiran Pal and Another
Delhi High Court · (2001) 4 AD 282 : (2001) 91 DLT 65
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 173, 173(1), 190, 190(1)Penal Code, 1860 (IPC) — Section 420Standards of Weights and Measures (Enforcement) Act, 1985 — Section 39(2)
High Courts26 Feb 2001
M/s Buddha Films Pvt. Ltd. Vs Prasar Bharati
Delhi High Court · AIR 2001 Delhi 241 : (2002) 63 DRJ 285
Arbitration and Conciliation Act, 1996 — Section 21, 9Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts26 Feb 2001Dismissed
Lt. Col (Retd.) B.B. Singh Vs Lt. Governor, Govt. of NCT of Delhi and others
Delhi High Court · (2001) 02 DEL CK 0007
Delhi School Education Act, 1973 — Section 8
High Courts23 Feb 2001Allowed
Darshan Lal Vs State
Delhi High Court · (2001) 02 DEL CK 0140
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 411
High Courts23 Feb 2001
Smt. Bharti Televentures Limited Vs Bell South International Asia/Pacific Incorporated ISA
Delhi High Court · (2002) 1 CivCC 83 : (2001) 4 RCR(Civil) 121
High Courts23 Feb 2001
Ranjit Singh Vs Sopan Properties Pvt. Ltd. and another
Delhi High Court · (2001) 3 AD 713 : (2001) 4 RCR(Civil) 107
High Courts22 Feb 2001Dismissed
Commissioner of Gift Tax Vs Madan Lal Jain
Delhi High Court · (2001) 119 TAXMAN 119
Gift Tax Act, 1958 — Section 16(1), 26(1), 4
High Courts22 Feb 2001
Vinod Kumar Chopra Vs Sunshine Travel India Private Limited
Delhi High Court · (2001) 3 AD 858 : (2001) 2 RAJ 412 : (2001) 4 RCR(Civil) 90
High Courts22 Feb 2001Dismissed
Management of Birla Textiles Vs P.O. (Labour Court-I) and Others
Delhi High Court · (2001) 3 AD 558 : (2001) 90 DLT 478 : (2001) 89 FLR 918 : (2001) 2 LLJ 306