High Courts22 Jan 2001
Shikha Properties Pvt. Ltd. Vs New Delhi Municipal Committee
Delhi High Court · (2001) 2 AD 547 : AIR 2001 Delhi 247 : (2001) 2 CivCC 510 : (2001) 90 DLT 18 : (2001) 57 DRJ 770 : (2001) 3 RCR(Civil) 512 : (2001) 2 RCR(Rent) 15
COURT ARCHIVE
Delhi High Court judgments
1,24,804 judgments · page 5,337 of 6,241
High Courts19 Jan 2001Dismissed
Neelam Mehta Vs P.D. Malhotra and Others
Delhi High Court · (2001) 2 AD 657 : (2001) 90 DLT 785
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts19 Jan 2001Dismissed
Jaipur Polyspin Limited Vs Union of India (UOI)
Delhi High Court · (2002) 79 ECC 544 : (2001) 134 ELT 346
Central Excises and Salt Act, 1944 — Section 11B(2)
High Courts19 Jan 2001
The Gap Inc and Others Vs Praveen K. Jain and Others
Delhi High Court · (2001) 58 DRJ 69
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Trade and Merchandise Marks Act, 1958 — Section 29
High Courts19 Jan 2001Dismissed
R.C. Wahi Vs Lal Singh and Another
Delhi High Court · (2001) 2 AD 496 : (2001) 90 DLT 23 : (2001) 57 DRJ 676
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 14 Rule 2(1), Order 14 Rule 2(2), Order 7 Rule 11, 115Limitation Act, 1963 — Section 3
High Courts19 Jan 2001
Shri KG Mal and another Vs Shri Sham Behari Mal (dead) through Legal
Delhi High Court · (2001) 2 AD 83 : (2001) 90 DLT 455 : (2001) 3 RCR(Civil) 107
High Courts19 Jan 2001
Ms. Mani Mann Vs Smt. Ram Dulari (dead.) through legal representative
Delhi High Court · (2001) 90 DLT 305
High Courts19 Jan 2001
Nanda Ram alias Nand Lal Vs Union of India
Delhi High Court · (2001) 3 AD 760 : (2001) 91 DLT 397
High Courts19 Jan 2001
D.K. Kapur Vs Reserve Bank of India and Others
Delhi High Court · (2001) 2 AD 259 : (2001) 105 CompCas 643 : (2001) 90 DLT 127
High Courts19 Jan 2001
Sh. Roop Kumar Vs Mohan Thedani and Others
Delhi High Court · (2001) 2 AD 153 : (2001) 90 DLT 427 : (2001) 57 DRJ 709
High Courts19 Jan 2001
Union of India Vs Shri Jagan Nath and others
Delhi High Court · (2001) 3 AD 634 : (2001) 90 DLT 611
High Courts18 Jan 2001Dismissed
Praveen Kumari Jaitly Vs Surinder Kumar Jaitly
Delhi High Court · (2001) 1 DMC 308 : (2002) 1 RCR(Civil) 198
Hindu Marriage Act, 1955 — Section 13(1)
High Courts18 Jan 2001Allowed
Richhpal Singh Vs Union of India
Delhi High Court · (2001) 90 DLT 794
Court Fees Act, 1870 — Section 13Land Acquisition (Amendment) Act, 1984 — Section 11(2)Land Acquisition Act, 1894 — Section 18, 19, 23, 23(1), 24
High Courts18 Jan 2001
Upper India Hire Purchase Co. Vs Commissioner of Income Tax
Delhi High Court · (2001) 251 ITR 642 : (2002) 121 TAXMAN 141
Income Tax Act, 1961 — Section 11, 256(1)
High Courts18 Jan 2001
Virender Kumar Arora Vs Auto Links Sales Corporation
Delhi High Court · (2001) 01 DEL CK 0103
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 2, Order 18 Rule 17
High Courts18 Jan 2001Dismissed
Gayatri Devi Vs Mangat Singh and Another
Delhi High Court · (2001) 01 DEL CK 0100
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts18 Jan 2001Dismissed
Renu Dhingra Vs Vijay Dhingra
Delhi High Court · (2001) 3 AD 700 : (2001) 90 DLT 155 : (2001) 1 DMC 476
Civil Procedure Code, 1908 (CPC) — Section 10, 151Hindu Marriage Act, 1955 — Section 13(1), 24
High Courts18 Jan 2001
Vipin Kumar Khanna Vs Commissioner of Income Tax
Delhi High Court · (2001) 171 CTR 218 : (2001) 251 ITR 782 : (2001) 116 TAXMAN 821
Income Tax Act, 1961 — Section 2(45), 256(1), 5, 64, 64(1)
High Courts18 Jan 2001Allowed
Union of India Vs Sheila Rani @ Sita Devi
Delhi High Court · (2001) 01 DEL CK 0073
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts18 Jan 2001
Commissioner of Income Tax Vs Jamnadass Ram Krishan
Delhi High Court · (2001) 168 CTR 519 : (2001) 250 ITR 155 : (2002) 120 TAXMAN 240
Income Tax Act, 1961 — Section 256(1), 37