Additional Commissioner of Income Tax Vs Sagoon Builders (P.) Ltd.
Delhi High Court · (2001) 169 CTR 533 : (2001) 250 ITR 868 : (2001) 117 TAXMAN 203
COURT ARCHIVE
1,24,804 judgments · page 5,338 of 6,241
Delhi High Court · (2001) 169 CTR 533 : (2001) 250 ITR 868 : (2001) 117 TAXMAN 203
Delhi High Court · (2001) 3 AD 176 : (2001) 90 DLT 184
Delhi High Court · (2001) 3 AD 474 : (2001) 91 DLT 140 : (2001) 58 DRJ 248
Delhi High Court · (2001) 5 AD 56 : (2001) 90 DLT 321
Delhi High Court · (2001) 171 CTR 222 : (2001) 249 ITR 601 : (2002) 120 TAXMAN 186
Delhi High Court · (2001) 01 DEL CK 0102
Delhi High Court · (2002) 253 ITR 783 : (2001) 116 TAXMAN 381
Delhi High Court · (2001) 4 AD 797 : (2001) 90 DLT 461
Delhi High Court · (2001) 250 ITR 832 : (2001) 116 TAXMAN 805
Delhi High Court · (2001) 3 AD 87 : AIR 2001 Delhi 283 : (2001) 90 DLT 243 : (2000) 57 DRJ 582 : (2001) RLR 25
Delhi High Court · AIR 2001 Delhi 185 : (2001) 2 RCR(Criminal) 352
Delhi High Court · (2001) 249 ITR 499 : (2001) 117 TAXMAN 201
Delhi High Court · (2001) 01 DEL CK 0131
Delhi High Court · (2001) 252 ITR 438 : (2001) 116 TAXMAN 824
Delhi High Court · (2002) 61 DRJ 432 : (2002) 24 PTC 154 : (2002) 3 RAJ 14
Delhi High Court · (2001) 2 AD 818 : (2001) CriLJ 1064 : (2001) 89 DLT 572 : (2001) 57 DRJ 523 : (2001) RLR 144
Delhi High Court · (2001) 4 AD 909 : (2001) 90 DLT 453
Delhi High Court · (2001) 122 STC 512
Delhi High Court · (2001) 90 DLT 394
Delhi High Court · (2001) 2 AD 229 : (2001) 57 DRJ 507 : (2002) 64 ECC 353 : (2001) 3 RCR(Criminal) 109 : (2001) RLR 211