COURT ARCHIVE

Delhi High Court judgments

1,24,804 judgments · page 5,340 of 6,241

High Courts09 Jan 2001Allowed

A.C. Gupta and Another Vs New India Assurance Co. Ltd. and Others

Delhi High Court · (2002) 1 ACC 312 : (2001) 1 ACC 499 : (2002) ACJ 312

Motor Vehicles Act, 1939 — Section 95, 95(2)Motor Vehicles Act, 1988 — Section 147

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High Courts09 Jan 2001

Shanti Devi Goel Vs Delhi Vidyut Board

Delhi High Court · (2001) 4 AD 654 : (2001) 90 DLT 327

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High Courts09 Jan 2001Dismissed

Tara Chand Vs The Secretary, Ministry of Human Resource and Dev. Deptt. of Youth Affairs and Sports and another

Delhi High Court · (2001) 01 DEL CK 0063

Civil Procedure Code, 1908 (CPC) — Section 80

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High Courts09 Jan 2001

Nihal Chand Vs The State of N.C.T. of Delhi

Delhi High Court · (2001) 5 AD 680 : (2001) 94 DLT 70 : (2001) 2 JCC 88

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 374Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 50

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High Courts09 Jan 2001

Commissioner of Income Tax Vs Shri Bikram Singh Sood

Delhi High Court · (2001) 2 AD 627 : (2001) 165 CTR 704 : (2001) 90 DLT 146 : (2001) 249 ITR 454 : (2001) RLR 325 : (2001) 115 TAXMAN 140

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High Courts09 Jan 2001

Mr. Janak R. Mehta Vs State

Delhi High Court · (2001) 3 AD 395

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High Courts09 Jan 2001

The Motor and General Finance Vs Shanker Singh and Others

Delhi High Court · (2001) 3 AD 703 : (2001) 91 DLT 552 : (2001) 3 RAJ 296

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High Courts08 Jan 2001Dismissed

State of Delhi Vs Subhash Chand

Delhi High Court · (2002) 3 AD 915 : (2002) 96 DLT 212 : (2002) 3 RCR(Criminal) 76

Criminal Procedure Code, 1973 (CrPC) — Section 378, 378(1), 378(2), 378(4), 378(5)Limitation Act, 1963 — Article 114

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High Courts08 Jan 2001Allowed

Nirmala Vs Bimla Bharti and Others

Delhi High Court · (2001) 5 AD 117 : (2001) 90 DLT 395

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17

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High Courts08 Jan 2001

Commissioner of Income Tax Vs A.R. Gulati, Voluntary Liquidator, Orissa Paper Mills Co. Ltd.

Delhi High Court · (2001) 168 CTR 401 : (2001) 251 ITR 370 : (2001) 117 TAXMAN 62

Income Tax Act, 1961 — Section 256(1)

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High Courts08 Jan 2001

Commissioner of Income Tax Vs Trading Engineers

Delhi High Court · (2001) 116 TAXMAN 285

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High Courts08 Jan 2001

Commissioner of Income Tax Vs C. Lyall and Co.

Delhi High Court · (2001) 168 CTR 398 : (2001) 252 ITR 398 : (2001) 117 TAXMAN 65

Income Tax Act, 1961 — Section 176, 176(3), 176(4), 256, 256(1)

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High Courts08 Jan 2001

Commissioner of Income Tax Vs Indian Glass Agency

Delhi High Court · (2001) 249 ITR 345 : (2001) 118 TAXMAN 687

Income Tax Act, 1961 — Section 154, 256(1), 80J

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High Courts08 Jan 2001Allowed

Satya Pal Jain Vs Khushi Ram Ram Kishan Seth and Company and Others

Delhi High Court · (2001) 5 AD 231 : (2001) 90 DLT 621

Delhi Rent Control (Amendment) Act, 1976 — Section 3Delhi Rent Control Act, 1958 — Section 2(1)Easements Act, 1882 — Section 50, 52

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High Courts08 Jan 2001

Commissioner of Income Tax Vs Rama Body Builders

Delhi High Court · (2001) 168 CTR 319 : (2001) 250 ITR 825 : (2001) 117 TAXMAN 68

Income Tax Act, 1961 — Section 249, 249(4), 256(1)

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High Courts05 Jan 2001

Shri J.S. Chawla Vs M/s. Haryana Minerals Ltd.

Delhi High Court · (2001) 2 AD 90 : (2001) 89 DLT 584 : (2001) 57 DRJ 651

Constitution of India, 1950 — Article 132, 226

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High Courts05 Jan 2001

Surya Prakash Agarwal Vs Dean and others

Delhi High Court · (2001) 2 AD 204

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High Courts04 Jan 2001

New Light Trading Co. Vs Commissioner of Income Tax

Delhi High Court · (2001) 170 CTR 138 : (2002) 256 ITR 391 : (2001) 117 TAXMAN 741

Income Tax Act, 1961 — Section 147

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High Courts04 Jan 2001

Commissioner of Income Tax Vs Gem Financiers and Distributors P. Ltd.

Delhi High Court · (2001) 250 ITR 786 : (2001) 117 TAXMAN 75

Income Tax Act, 1961 — Section 256(1), 37

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High Courts04 Jan 2001

B. Singh Chatrath and Sons. Vs Commissioner of Income Tax

Delhi High Court · (2001) 116 TAXMAN 387

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