High Courts21 Dec 2000
Niadar Singh Vs Maman and Others
Delhi High Court · (2001) 2 RCR(Criminal) 608 : (2001) 2 RCR(Criminal) 322
Criminal Procedure Code, 1973 (CrPC) — Section 244, 482
COURT ARCHIVE
Delhi High Court judgments
1,24,804 judgments · page 5,342 of 6,241
High Courts21 Dec 2000Allowed
Mercury Travels (India) Ltd and Others Vs Shri Mahabir Prasad and anr
Delhi High Court · (2001) 2 AD 381 : (2001) 89 DLT 440 : (2001) 58 DRJ 781
Delhi Rent Control Act, 1958 — Section 14(1)Transfer of Property Act, 1882 — Section 106, 107
High Courts21 Dec 2000Dismissed
Ajit Singh and Others Vs Union of India and Others
Delhi High Court · (2001) 2 AD 412 : (2001) 89 DLT 495 : (2001) 57 DRJ 335 : (2001) 3 RCR(Civil) 70
General Clauses Act, 1897 — Section 21Land Acquisition Act, 1894 — Section 11, 16, 17(1), 4, 48
High Courts21 Dec 2000
Microsoft Corporation Vs Mr. Rajiv Uppal and Another
Delhi High Court · (2000) 12 DEL CK 0064
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3
High Courts21 Dec 2000
Meera Sahni and Another Vs Lt. Governor of Delhi and Others
Delhi High Court · (2001) 2 AD 302 : (2001) 89 DLT 484 : (2001) 57 DRJ 329
Delhi Lands (Restrictions on Transfer) Act, 1972 — Section 4, 5, 6Land Acquisition Act, 1894 — Section 48, 6Land Acquisition Act, 1984 — Section 16
High Courts21 Dec 2000
Mr. Amrit Pal Singh and Another Vs Delhi Transport Corporation and Another
Delhi High Court · (2001) 3 AD 441
High Courts21 Dec 2000
M/s. E. Merck (India) Ltd. and another Vs Union of India and another
Delhi High Court · (2001) 2 AD 270 : AIR 2001 Delhi 326 : (2001) 90 DLT 60 : (2001) 57 DRJ 430
Constitution of India, 1950 — Article 14, 19, 226, 32
High Courts21 Dec 2000
Mrs. Kanti Singh and Others Vs The Project and Equipment Corporation of India Limited
Delhi High Court · (2001) 3 AD 686 : (2002) 123 TAXMAN 403
High Courts20 Dec 2000Allowed
Oriental Insurance Vs Lakhan Pal Pvt. Ltd. and Another
Delhi High Court · (2001) 3 RCR(Civil) 737
High Courts20 Dec 2000Dismissed
M/s. Allied International Products Ltd. Vs Appellate Authority for Industrial and Financial Reconstruction and Others
Delhi High Court · (2001) 2 AD 407 : (2001) 104 CompCas 481 : (2001) 89 DLT 414
Constitution of India, 1950 — Article 226Industrial Finance Corporation Act, 1948 — Section 30Sick Industrial Companies (Special Provisions) Act, 1985 — Section 20(1)
High Courts20 Dec 2000Dismissed
Madan Lal Jain Vs Union of India and Others
Delhi High Court · (2001) 2 AD 430 : (2001) 89 DLT 491
High Courts20 Dec 2000
Commissioner of Income Tax Vs Brake Linings Ltd.
Delhi High Court · (2001) 249 ITR 803 : (2002) 167 TAXMAN 213
Income Tax Act, 1961 — Section 256(1)
High Courts20 Dec 2000Allowed
Praveen Kumar Chhabra Vs MCD and Others
Delhi High Court · (2000) 12 DEL CK 0054
Constitution of India, 1950 — Article 226
High Courts20 Dec 2000
Aries Construction Co. Vs Delhi Development Authority and Others
Delhi High Court · (2000) 12 DEL CK 0045
Arbitration Act, 1940 — Section 30, 33
High Courts20 Dec 2000
YKM Holdings Private Limited Vs Prayag T-Pac Industries Limited and Others
Delhi High Court · (2000) 12 DEL CK 0025
Companies Act, 1956 — Section 400, 643
High Courts20 Dec 2000
E.C.E. Industries Ltd. Vs E.C.E. House and another
Delhi High Court · (2001) 3 AD 599 : (2001) 3 CivCC 439 : (2001) 4 RCR(Civil) 57
High Courts20 Dec 2000
Bhupendra Singh Vs University of Delhi and Others
Delhi High Court · (2001) 2 AD 293 : (2001) 89 DLT 661 : (2001) 57 DRJ 423
High Courts20 Dec 2000
Dunlop India Ltd. Vs Shri Sunil Puri and others
Delhi High Court · (2001) 3 AD 604 : (2001) 90 DLT 769
High Courts20 Dec 2000
Shri V.P. Puri and others Vs Union of India
Delhi High Court · (2000) 12 DEL CK 0006
High Courts19 Dec 2000
S.S. Bakshi Vs P.M. Mathrani
Delhi High Court · (2001) 2 CivCC 593 : (2001) 3 RCR(Civil) 26
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Partition Act, 1893 — Section 4