High Courts04 Jan 2001Allowed
Commissioner of Income Tax Vs Universal Poultry Farm
Delhi High Court · (2001) 117 TAXMAN 78
Income Tax Act, 1961 — Section 256(1), 54D
COURT ARCHIVE
Delhi High Court judgments
1,24,804 judgments · page 5,341 of 6,241
High Courts04 Jan 2001
Commissioner of Income Tax Vs Prudential Builders
Delhi High Court · (2001) 165 CTR 698 : (2003) 128 TAXMAN 81
High Courts04 Jan 2001
Commissioner of Income Tax Vs Span Industries
Delhi High Court · (2001) 169 CTR 259 : (2001) 249 ITR 333 : (2001) 118 TAXMAN 826
Income Tax Act, 1961 — Section 256(1), 34, 34(3)
High Courts04 Jan 2001
Commissioner of Income Tax Vs Ramesh Khanna
Delhi High Court · (2001) 169 CTR 262 : (2001) 249 ITR 359 : (2001) 117 TAXMAN 724 : (2001) 117 TAXMAN 721
Income Tax Act, 1922 — Section 2(11)Income Tax Act, 1961 — Section 256(1), 3, 3(1), 3(3), 45
High Courts04 Jan 2001
Kanahya Lal Vs Commissioner of Income Tax Commissioner of Income Tax Vs Kanahya Lal
Delhi High Court · (2001) 168 CTR 404 : (2001) 252 ITR 320 : (2001) 117 TAXMAN 57
Income Tax Act, 1961 — Section 256(1), 64(1)
High Courts04 Jan 2001
Commissioner of Income Tax Vs Consulting Engineering Services (India) Ltd.
Delhi High Court · (2001) 250 ITR 849 : (2001) 117 TAXMAN 54
Income Tax Act, 1961 — Section 256, 256(2)
High Courts04 Jan 2001
Narendra Singh Jain Vs Shri R.P. Saroj (Deceased) and Others
Delhi High Court · (2001) 3 AD 245 : (2001) 90 DLT 232 : (2001) 57 DRJ 833 : (2001) RLR 258
High Courts04 Jan 2001
Smt. Sumitra Devi and Another Vs Smt. Gita Narula
Delhi High Court · (2001) 2 AD 851 : (2001) 90 DLT 185 : (2001) 58 DRJ 145
High Courts04 Jan 2001
Rolta India Limited and Another Vs ELBEE Services Limited
Delhi High Court · (2001) 3 AD 444 : AIR 2001 Delhi 353 : (2001) 92 DLT 232 : (2001) 58 DRJ 330
High Courts04 Jan 2001
Shri Bhagwan Hosiery Vs Presiding Officer, Labour Court and Others
Delhi High Court · (2001) 2 AD 663 : (2001) 91 DLT 399 : (2001) 89 FLR 701 : (2001) 2 LLJ 179
High Courts04 Jan 2001Dismissed
Buddha Films Pvt. Ltd. Vs Prasar Bharati (Broadcasting Corporation of India)
Delhi High Court · (2001) 01 DEL CK 0015
High Courts04 Jan 2001
The Commissioner of Income Tax Vs M/s. Prudential Builders
Delhi High Court · (2001) 2 AD 232 : (2001) 90 DLT 143 : (2001) 57 DRJ 696 : (2001) 248 ITR 285
High Courts03 Jan 2001
D.P. Byrne Vs Commissioner of Income Tax
Delhi High Court · (2001) 249 ITR 311 : (2001) 118 TAXMAN 675
Income Tax Act, 1961 — Section 113, 113(1), 113(3), 147, 148
High Courts03 Jan 2001Allowed
Randhir Singh Vs Roshanara and Others
Delhi High Court · (2002) ACJ 1161 : (2001) 4 AD 698 : (2001) 90 DLT 304
High Courts03 Jan 2001
D.P. Mehta Vs Commissioner of Income Tax
Delhi High Court · (2001) 168 CTR 321 : (2001) 251 ITR 529 : (2001) 116 TAXMAN 611
Income Tax Act, 1961 — Section 256(1), 54
High Courts03 Jan 2001Dismissed
Avtar Singh Vs Manmohan Singh and Another
Delhi High Court · (2001) 90 DLT 815
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts21 Dec 2000Dismissed
Rahul Dhaka Vikas Society and Another Vs Guru Gobind Singh Indraprastha University and Others
Delhi High Court · AIR 2001 Delhi 154
Constitution of India, 1950 — Article 254, 254(2)Indraprastha Vishwa Vidyalaya Act, 1998 — Section 5National Council for Teacher Education Act, 1993 — Section 14, 14(3), 14(6)
High Courts21 Dec 2000Allowed
N.R. Ajwani Vs Union of India (UOI) and Others
Delhi High Court · (2002) 95 DLT 770
Air Force Act, 1950 — Section 18, 19Air Force Rules, 1969 — Rule 16Army Act, 1950 — Section 117(3), 154, 160(4), 165, 18
High Courts21 Dec 2000
Kalu Ram and Co. (HUF) and Kalu Ram and Co. (FIRM) Vs Commissioner of Income Tax
Delhi High Court · (2002) 254 ITR 307 : (2001) 115 TAXMAN 499
High Courts21 Dec 2000Disposed Off
Kanti Singh and Others Vs Project and Equipment Corporation of India Ltd.
Delhi High Court · (2002) 255 ITR 256