High Courts12 Jan 2001
Vasant Kunj Residents Welfare Assoc. and Another Vs The Lt.Governor of Delhi and Others
Delhi High Court · (2001) 2 AD 545 : AIR 2001 Delhi 271 : (2001) 90 DLT 108 : (2001) 57 DRJ 771
COURT ARCHIVE
Delhi High Court judgments
1,24,804 judgments · page 5,339 of 6,241
High Courts12 Jan 2001
M/s Vrajlal Manilal and Co. Vs M/s Bansal Tobacco Co.
Delhi High Court · (2001) 2 AD 358 : (2001) 89 DLT 780 : (2001) 58 DRJ 184 : (2001) RLR 114
High Courts11 Jan 2001
Commissioner of Income Tax Vs Continental Construction (P.) Ltd.
Delhi High Court · (2001) 249 ITR 473 : (2001) 118 TAXMAN 688
Income Tax Act, 1961 — Section 154, 254, 256(1)
High Courts11 Jan 2001
Commissioner of Income Tax Vs Modern Bakeries India Limited
Delhi High Court · (2001) 249 ITR 465 : (2001) 117 TAXMAN 737
Income Tax Act, 1961 — Section 256(1), 37(2B), 80JIncome Tax Rules, 1962 — Rule 19A(3)
High Courts11 Jan 2001
Saraswati Insurance Co. Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2001) 169 CTR 170 : (2001) 252 ITR 430 : (2001) 116 TAXMAN 306
Income Tax Act, 1961 — Section 256(1), 5
High Courts11 Jan 2001Allowed
Kanwal Johar and Others Vs Ramey and Others
Delhi High Court · (2001) 4 AD 764 : (2001) 90 DLT 577
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9, Order 9 Rule 13, Order 9 Rule 7
High Courts11 Jan 2001Dismissed
Shri Vikram Bakshi Vs Union of India
Delhi High Court · (2001) 01 DEL CK 0061
National Centre for Trade Information Service Rules, 1998 — Rule 4Recruitment Rules — Rule 10, 11, 12, 9
High Courts11 Jan 2001
Mr. D. Kochhar Vs Canara Bank and others
Delhi High Court · (2001) 3 AD 636 : (2001) 91 DLT 142
High Courts11 Jan 2001
Shri Harish Chander Dewan Vs Sh. Mahesh Chander Dewan and others
Delhi High Court · (2001) 2 AD 540 : AIR 2001 Delhi 168 : (2001) 89 DLT 568 : (2001) 57 DRJ 547
High Courts11 Jan 2001
M/s. Gobind Parshad Jagdish Parshad Vs Shri Hari Shankar and Others
Delhi High Court · (2001) 2 AD 528 : AIR 2001 Delhi 121 : (2001) 89 DLT 675 : (2001) 57 DRJ 575
High Courts11 Jan 2001
Shri R.K. Sharma and others in RFA(OS) No. 32/2000 Shri Vishnu Kumar Goyal and others in RFA(OS) No.35/2000 Vs Ashok Nagar Welfare Association and Co.
Delhi High Court · (2001) 2 AD 797 : AIR 2001 Delhi 272 : (2001) 2 CivCC 570 : (2001) 90 DLT 583 : (2001) 57 DRJ 722 : (2001) 4 RCR(Civil) 337
High Courts11 Jan 2001
M/s. Pee Kay Associates Vs Union of India and Others
Delhi High Court · (2001) 2 AD 773 : AIR 2001 Delhi 248 : (2001) 91 DLT 279 : (2001) 58 DRJ 208
High Courts10 Jan 2001
Commissioner of Income Tax Vs Webbing and Belting Factory (P.) Ltd.
Delhi High Court · (2001) 248 ITR 539 : (2001) 118 TAXMAN 655
Income Tax Act, 1961 — Section 210, 212(3A), 217(1A), 256(1)
High Courts10 Jan 2001
D.R. Puri Vs Kamlesh Sawhney and Another
Delhi High Court · (2001) 60 DRJ 738
Transfer of Property Act, 1882 — Section 53A, 53A
High Courts10 Jan 2001
Commissioner of Income Tax Vs Ghaziabad Engineering Co. (P.) Ltd.
Delhi High Court · (2001) 169 CTR 74 : (2001) 249 ITR 244
Income Tax Act, 1961 — Section 256(1), 36, 36(1), 37, 37(1)Registration Act, 1908 — Section 47
High Courts10 Jan 2001
COMMISSIONER OF INCOME TAX Vs B.R. CHAWLA
Delhi High Court · (2001) 166 CTR 280 : (2001) 166 CTR 107 : (2001) 248 ITR 205 : (2001) 116 TAXMAN 109
High Courts10 Jan 2001
M/s Uttam Singh Duggal and Company Limited Vs Chief Engineer, Project setuk (On behalf of Union of India)
Delhi High Court · (2001) 3 AD 250 : (2001) 91 DLT 108 : (2001) 58 DRJ 336 : (2001) 2 RAJ 183
High Courts10 Jan 2001
The Commissioner of Income Tax Delhi-III, New Delhi Vs Shri B.R. Chawla Prop., M/s Baldev Raj Chawla and Co. Delhi
Delhi High Court · (2001) 2 AD 256 : (2001) 90 DLT 181
High Courts09 Jan 2001Dismissed
M.P. Dikshit Vs Omesh Saigal and Another
Delhi High Court · (2001) 4 AD 907 : (2001) 90 DLT 451
High Courts09 Jan 2001
Ravi Kumar Narula Vs Commissioner of Income Tax
Delhi High Court · (2001) 168 CTR 529 : (2001) 249 ITR 480 : (2001) 118 TAXMAN 641
Income Tax Act, 1961 — Section 2(14), 2(42A), 256(1), 49(1)