COURT ARCHIVE
Delhi High Court judgments
1,29,263 judgments · page 5,208 of 6,464
Gig Raj Patodia Vs Union of India (UOI) and Others
Delhi High Court · (2005) 03 DEL CK 0183
Tea Consultancy and Plantation Services (India) Pvt. Ltd. Vs Union of India (UOI) and Others
Delhi High Court · (2005) 194 CTR 481 : (2005) 119 DLT 90 : (2005) 81 DRJ 171 : (2005) 278 ITR 356
Commissioner of Income Tax Vs Usha Stud and Agricultural Farms (P.) Ltd.
Delhi High Court · (2005) 145 TAXMAN 270
Commissioner of Income Tax Vs Rajan and Co.
Delhi High Court · (2005) 146 TAXMAN 271
Tea Consultancy and Plantation Services (India) (P) Ltd Vs Union Of India and Others
Delhi High Court · (2005) 144 TAXMAN 604
Netra Pal Vs The State of N.C.T. of Delhi
Delhi High Court · (2005) 03 DEL CK 0163
Suman Tejpal Vs Union of India (UOI) and Others
Delhi High Court · (2005) 119 DLT 54 : (2005) 81 DRJ 549
Raheja Hospital and Psychiatric Research Institute Vs Lt. Governor of Delhi and Others
Delhi High Court · (2005) 03 DEL CK 0120
Jain Brothers Vs Union of India (UOI)
Delhi High Court · (2005) 119 DLT 4 : (2005) 81 DRJ 406 : (2005) 100 ECC 217 : (2005) 121 ECR 26
Vasant Kunj Enclave Housing Welfare Society and Others Vs Union of India (UOI) and Others
Delhi High Court · (2006) 127 DLT 826
The Commissioner of Income Tax Vs Rajan and Co.
Delhi High Court · (2005) 197 CTR 199 : (2007) 291 ITR 340
Vasant Kunj Enclave Housing Welfare Society and Others Vs Union of India (UOI) and Others Geeta Batra and Others Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2006) 127 DLT 801
Laxmi Narain Gupta Vs Union of India (UOI) and Others
Delhi High Court · (2005) 03 DEL CK 0098
Shri Balwant Vs Union of India (UOI) and Others
Delhi High Court · (2005) 119 DLT 458 : (2005) 81 DRJ 412
Commissioner of Income Tax Vs Modern Spinners Ltd.
Delhi High Court · (2005) 195 CTR 462 : (2005) 118 DLT 205 : (2005) 81 DRJ 154 : (2006) 284 ITR 308
Malook Nagar and Others Vs Union of India (UOI) and Others
Delhi High Court · (2005) 03 DEL CK 0060
The Commissioner of Income Tax Vs Bhai Mohan Singh
Delhi High Court · (2005) 195 CTR 525 : (2006) 280 ITR 457 : (2005) 146 TAXMAN 605
Narender Jain Vs Union Bank of India and Others
Delhi High Court · AIR 2005 Delhi 278 : (2005) 3 BC 82 : (2005) 118 DLT 434 : (2005) 81 DRJ 218
Beg Raj Vs Union of India (UOI) and Others
Delhi High Court · (2005) 03 DEL CK 0047