High Courts28 Feb 2005
Entertainment Network (India) Ltd. Vs Union of India (UOI) and Others
Delhi High Court · (2005) 4 CompLJ 583
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Delhi High Court judgments
1,29,263 judgments · page 5,210 of 6,464
High Courts28 Feb 2005
Empire Industries Ltd. Vs Wigan and Leigh College (India) Ltd.
Delhi High Court · (2005) 122 DLT 406
Arbitration and Conciliation Act, 1996 — Section 9Companies Act, 1956 — Section 433, 434Contract Act, 1872 — Section 73
High Courts28 Feb 2005
Engineering and Industrial Corporation Pvt. Ltd. Vs Delhi Development Authority
Delhi High Court · (2005) 82 DRJ 416
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts28 Feb 2005Dismissed
Kusum Malik Vs State and Another
Delhi High Court · (2005) 120 DLT 433 : (2005) 4 RCR(Criminal) 114
Criminal Procedure Code, 1973 (CrPC) — Section 397, 398, 399, 400, 401
High Courts28 Feb 2005
Robin Singh Vs State (N.C.T. of Delhi) Kesar Singh Vs State
Delhi High Court · (2005) 118 DLT 168 : (2005) 80 DRJ 449 : (2005) 2 RCR(Criminal) 488
High Courts28 Feb 2005
Patel Engineering Ltd. and Another Vs National Highways Authority of India and Others
Delhi High Court · AIR 2005 Delhi 298 : (2005) 1 CTLJ 377 : (2005) 118 DLT 623 : (2005) 80 DRJ 458
High Courts28 Feb 2005Dismissed
Pramod Jain Vs Winter Misra Diamond Tools
Delhi High Court · (2005) 119 DLT 293 : (2005) 81 DRJ 757
High Courts28 Feb 2005Dismissed
Commissioner of Income Tax Vs Northern Aromatics Ltd.
Delhi High Court · (2005) 196 CTR 479
Income Tax Act, 1961 — Section 80(IA)
High Courts28 Feb 2005Dismissed
The General Manager, Northern Railway Baroda House Vs Mr. Vishva Nath Nangia
Delhi High Court · (2005) 118 DLT 286 : (2005) 81 DRJ 190
High Courts28 Feb 2005
Kishan Kumar @ Jailer Vs The State (NCT of Delhi)
Delhi High Court · (2005) 02 DEL CK 0084
High Courts28 Feb 2005
Jesse Corporation Ltd. Vs Shivalink Services P. Ltd.
Delhi High Court · (2005) 02 DEL CK 0083
High Courts28 Feb 2005Dismissed
Delhi Transport Corporation Vs Uma Sankar and The Presiding Officer, Industrial Tribunal II
Delhi High Court · (2005) 02 DEL CK 0080
High Courts28 Feb 2005Dismissed
Lalit Kr. Bagla and Another Vs National Insurance Co. Ltd. and Others
Delhi High Court · (2005) 02 DEL CK 0078
High Courts28 Feb 2005Dismissed
Union of India (UOI) Vs Har Charan Singh and Others
Delhi High Court · (2005) 02 DEL CK 0077
High Courts28 Feb 2005Dismissed
SBEC Systems (India) Ltd. Vs SI-AL Bioenergie (France)
Delhi High Court · (2005) 02 DEL CK 0076
High Courts28 Feb 2005
The Triveni Engineering Works Ltd. and Others Vs Union of India (UOI) and Others
Delhi High Court · (2005) 119 DLT 19 : (2005) 81 DRJ 266
High Courts28 Feb 2005Dismissed
Virender Sharma Vs State
Delhi High Court · (2005) CriLJ 2644 : (2005) 120 DLT 249
Criminal Procedure Code, 1973 (CrPC) — Section 195, 309, 357(3)Penal Code, 1860 (IPC) — Section 172, 173, 174, 175, 176
High Courts28 Feb 2005Dismissed
Nav Bharat Nirman Co. Vs Union of India (UOI)
Delhi High Court · (2005) 02 DEL CK 0009
High Courts28 Feb 2005
Sheetal Fabrics Vs Coir Cushions Ltd.
Delhi High Court · (2005) 120 DLT 693 : (2006) 1 RCR(Civil) 241
Companies Act, 1956 — Section 433, 434, 439Evidence Act, 1872 — Section 34, 58Limitation Act, 1963 — Section 18
High Courts25 Feb 2005
Dharam Pal Malik and Others Vs MCD and Another
Delhi High Court · (2005) 118 DLT 462 : (2005) 81 DRJ 196