High Courts24 Feb 2005Allowed
Tribhuvan Vs Madhya Pradesh Administration
Delhi High Court · (2005) 118 DLT 675 : (2005) 81 DRJ 555 : (2005) 106 FLR 586
COURT ARCHIVE
Delhi High Court judgments
1,29,263 judgments · page 5,212 of 6,464
High Courts24 Feb 2005Dismissed
Cement Corporation of India Ltd. Vs Appellate Authority for Industrial and Financial Reconstruction and Others
Delhi High Court · (2005) 3 BC 553 : (2005) 119 DLT 325 : (2005) 80 DRJ 716 : (2005) 64 SCL 535
High Courts23 Feb 2005
Smt. Vidya Devi Vs State (Delhi Administration)
Delhi High Court · (2005) 02 DEL CK 0192
Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts23 Feb 2005Dismissed
State (Delhi Admn.) Vs Ramesh Chand Jain
Delhi High Court · (2005) 118 DLT 416
High Courts23 Feb 2005Dismissed
State (Delhi Admn.) Vs Mange Ram
Delhi High Court · (2005) 118 DLT 455 : (2005) 81 DRJ 26
High Courts23 Feb 2005
Government of National Capital Territory of Delhi Vs Shri Rattan Lal Gupta
Delhi High Court · (2005) 118 DLT 99 : (2005) 80 DRJ 564 : (2006) 2 SLJ 400
High Courts23 Feb 2005
Government of National Capital Territory of Delhi and The Principal, Govt. Co-ed. Sr. Sec. School Vs Shri Som Dutt Sharma, Retired P.G.T. (Sanskrit)
Delhi High Court · (2005) 118 DLT 144
High Courts23 Feb 2005Dismissed
A.P. Kapur Vs Union of India (UOI) and Others
Delhi High Court · (2005) 118 DLT 325 : (2005) 81 DRJ 167 : (2005) 3 LLJ 36 : (2006) 1 SLJ 228
High Courts23 Feb 2005Dismissed
State (Delhi Admn.) Vs Inderjit Singh and Another
Delhi High Court · (2005) 121 DLT 504 : (2005) 81 DRJ 54
High Courts23 Feb 2005
Shri Mulakh Raj Vs Smt. Shashi Rani and Shri D.S. Pawaria, Ld. Addl. District Judge, Tis Hazari Courts
Delhi High Court · AIR 2005 Delhi 374 : (2006) 2 ARBLR 126 : (2005) 118 DLT 316 : (2005) 81 DRJ 193 : (2005) 141 PLR 2
High Courts23 Feb 2005
State (Delhi Admn.) Vs Rajpal Singh Shastri
Delhi High Court · (2005) 81 DRJ 209 : (2005) 3 RCR(Criminal) 220
High Courts23 Feb 2005Dismissed
State (Delhi Admn.) Vs Vinod Kumar and Others
Delhi High Court · (2005) 3 RCR(Criminal) 222
High Courts23 Feb 2005Dismissed
State (Delhi Admn.) Vs Partap Singh
Delhi High Court · (2005) 118 DLT 464 : (2005) 3 RCR(Criminal) 222
High Courts22 Feb 2005Dismissed
Director of Income Tax (Exemptions) Vs Indo Soviet Medicare and Research Foundation
Delhi High Court · (2005) 196 CTR 183
Income Tax Act, 1961 — Section 10(22), 11, 12A, 13, 13(1)
High Courts22 Feb 2005Dismissed
DIT Vs Indo-Soviet Medicare and Research Foundation
Delhi High Court · (2005) 146 TAXMAN 384
High Courts22 Feb 2005
Sushil Kumar Raut Vs Hotel Marina and Others
Delhi High Court · (2005) 121 DLT 433 : (2005) 81 DRJ 533
High Courts22 Feb 2005Allowed
Delhi Transport Corporation Vs Shri Jasmer Singh (Ex-Conductor 13688)
Delhi High Court · (2005) 118 DLT 656 : (2006) 1 SLJ 242
High Courts22 Feb 2005Dismissed
K. Nagraj Vs Delhi Development Authority and Others
Delhi High Court · (2005) 02 DEL CK 0154