High Courts22 Feb 2005Dismissed
Anjuman Falah-E-Millat Vs Delhi Wakf Board and Others
Delhi High Court · (2005) 02 DEL CK 0141
COURT ARCHIVE
Delhi High Court judgments
1,29,263 judgments · page 5,213 of 6,464
High Courts22 Feb 2005
Adidas-Salomon AG and Others Vs Jagdish Grover
Delhi High Court · (2005) 30 PTC 308
High Courts22 Feb 2005Dismissed
Shri M.L. Gupta Vs Sh. Saheb Singh Verma and Sh. Rajesh Gahlot
Delhi High Court · (2005) 118 DLT 57 : (2005) 80 DRJ 488
High Courts22 Feb 2005Allowed
Shri N.K. Sethi Vs India Trade Promotion Organization
Delhi High Court · (2005) 118 DLT 181 : (2005) 80 DRJ 630 : (2005) 3 SLJ 345
High Courts22 Feb 2005Allowed
Microsoft Corporation Vs Mr. Yogesh Papat and Another
Delhi High Court · (2005) 118 DLT 580 : (2005) 30 PTC 245
High Courts22 Feb 2005
Sartori Livio Vs The State (Delhi Admin)
Delhi High Court · (2005) 118 DLT 81 : (2005) 80 DRJ 482 : (2005) 99 ECC 545 : (2005) 2 RCR(Criminal) 479
High Courts22 Feb 2005Dismissed
Shri Suresh Kumar Aggarwal Vs Shri Kishan Kumar Aggarwal and Others
Delhi High Court · (2005) 02 DEL CK 0085
High Courts22 Feb 2005
Adidas Salomon AG and Others Vs A. Dhawan
Delhi High Court · (2005) 118 DLT 560
High Courts22 Feb 2005
Raj Kumar Raghav Vs The State (N.C.T. of Delhi)
Delhi High Court · (2005) 02 DEL CK 0007
High Courts21 Feb 2005
Amar Nath Sehgal Vs Union of India (UOI) and Another
Delhi High Court · (2005) 117 DLT 717 : (2005) 30 PTC 253
High Courts21 Feb 2005Dismissed
Laltech Engineering Projects Pvt. Ltd. and Another etc. Vs Gypsum Structural India Pvt. Ltd.
Delhi High Court · (2006) 1 ALD(Cri) 52 : (2006) 4 BC 283
Negotiable Instruments Act, 1881 (NI) — Section 133, 138
High Courts21 Feb 2005Dismissed
Manjeet Kumar Anand Vs The State (N.C.T. of Delhi) and Another
Delhi High Court · (2005) 118 DLT 98
High Courts21 Feb 2005
Kehar Singh Vs The State (N.C.T. of Delhi)
Delhi High Court · (2005) 118 DLT 86 : (2005) 3 RCR(Criminal) 281
High Courts21 Feb 2005Allowed
Raj Mohan Singh Vs MCD thru Commissioner
Delhi High Court · (2005) 119 DLT 106 : (2005) 80 DRJ 599 : (2006) 1 SLJ 332
High Courts21 Feb 2005Allowed
Harish Chander Vs Bharti Bhardwaj
Delhi High Court · (2005) 118 DLT 112 : (2005) 1 DMC 563
High Courts21 Feb 2005Dismissed
Anant Raj Agencies Vs Delhi Development Authority and Another
Delhi High Court · (2005) 02 DEL CK 0051
High Courts21 Feb 2005
Madan Lal Mokhawal Vs Delhi Development Authority
Delhi High Court · (2005) 118 DLT 212 : (2005) 80 DRJ 625
High Courts21 Feb 2005Allowed
Subhash Chand Kakkar Vs State
Delhi High Court · (2005) 81 DRJ 382 : (2005) 3 RCR(Criminal) 174
High Courts18 Feb 2005Dismissed
Om Prakash Gulshan Vs J.D. Gulshan and Others
Delhi High Court · AIR 2005 Delhi 360 : (2005) 118 DLT 91 : (2005) 80 DRJ 551
High Courts18 Feb 2005
The General Manager (Commercial), Northern Region, Indian Airlines and Indian Airlines Ltd. Vs Exchange Travel Services Pvt. Ltd.
Delhi High Court · (2005) 118 DLT 83 : (2005) 80 DRJ 561