High Courts09 Jul 2004Dismissed
Madura Coats Limited Vs Union of India (UOI) and Others
Delhi High Court · (2004) 4 BC 177 : (2005) 127 CompCas 229 : (2004) 112 DLT 622 : (2004) 75 DRJ 640
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Delhi High Court judgments
1,28,209 judgments · page 5,214 of 6,411
High Courts09 Jul 2004
Wee Aar Constructive Builders Vs Delhi Jal Board and Another
Delhi High Court · (2004) 2 ARBLR 418 : (2005) 125 CompCas 869 : (2004) 112 DLT 613 : (2004) 75 DRJ 685
Arbitration and Conciliation Act, 1996 — Section 2, 22, 3(1), 34, 46
High Courts08 Jul 2004Dismissed
S.C. Manchanda Vs Indian Bank and Others
Delhi High Court · (2004) 113 DLT 529 : (2004) 77 DRJ 623 : (2005) 104 FLR 1086 : (2005) 1 LLJ 228
High Courts08 Jul 2004Dismissed
Surendra Kumar Jain and Another Vs Attar Chand Jain and Others
Delhi High Court · (2004) 112 DLT 914
Transfer of Property Act, 1882 — Section 52
High Courts08 Jul 2004Allowed
Pritpal G. Singh and Another Vs O.P. Gupta
Delhi High Court · (2004) 113 DLT 131 : (2004) 76 DRJ 135
Delhi Rent Control Act, 1958 — Section 21
High Courts08 Jul 2004Allowed
Ajit Walia Vs Jagdeep Binepal
Delhi High Court · (2004) 113 DLT 105 : (2004) 76 DRJ 158
Delhi Rent Control Act, 1958 — Section 14(1), 25B
High Courts08 Jul 2004
Shri Sudhakar Verma Vs Sh. Rakesh Kumar Arora
Delhi High Court · AIR 2004 Delhi 369 : (2004) 112 DLT 711 : (2004) 76 DRJ 47
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151
High Courts08 Jul 2004
Mrs. Punam Laroia Vs Mr. Sanjeev Laroia and Others
Delhi High Court · (2005) 128 CompCas 759 : (2004) 112 DLT 544 : (2004) 2 DMC 184 : (2004) 76 DRJ 42 : (2005) 4 RCR(Civil) 115
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, Order 7 Rule 11
High Courts08 Jul 2004Dismissed
V.K. Dewan and Co. Vs Delhi Jal Board and Others
Delhi High Court · (2004) 2 ARBLR 444 : (2004) 112 DLT 646 : (2004) 75 DRJ 622
Arbitration and Conciliation Act, 1996 — Section 11, 12, 13, 14, 15
High Courts08 Jul 2004Dismissed
Anil Kumar Thakur Vs Union of India (UOI) and Another
Delhi High Court · (2005) 116 DLT 288 : (2006) 2 SLJ 118
High Courts08 Jul 2004Dismissed
Kartar Kaur etc. Vs Jasbir Singh and Others
Delhi High Court · (2004) 112 DLT 218
Delhi Rent Control Act, 1958 — Section 15(1), 3
High Courts08 Jul 2004
Saraswati Construction Co. Vs Delhi Development Authrority
Delhi High Court · AIR 2004 Delhi 412 : (2004) 2 ARBLR 429 : (2004) 112 DLT 736 : (2004) 76 DRJ 36
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 23, 151Interest Act, 1978 — Section 3
High Courts07 Jul 2004
In Re: Hotline Hol Celdings Pvt. Ltd.; In Re: Fusebase India Pvt. Ltd.; In Re: Hotline International Pvt. Ltd.; In Re: Netillennium Technologies Pvt. Ltd.; In Re: Protek Components (India) Ltd.; In Re: Fusebase Eltoro Pvt. Ltd.
Delhi High Court · (2005) 127 CompCas 165 : (2004) 112 DLT 627 : (2004) 76 DRJ 50 : (2004) 138 PLR 12 : (2005) 57 SCL 367
Companies Act, 1956 — Section 391, 394
High Courts07 Jul 2004Dismissed
Manmohan Nath Vs Subhash Chander and Another
Delhi High Court · (2004) 113 DLT 169 : (2004) 76 DRJ 56
Delhi Rent Control Act, 1958 — Section 14(1), 25(4), 25(5)
High Courts06 Jul 2004Dismissed
Engineering Development Corpn. and Another Vs Municipal Corpn. of Delhi and Another
Delhi High Court · (2005) 116 DLT 309
Constitution of India, 1950 — Article 226
High Courts06 Jul 2004Dismissed
Sh. Chander Vijay Vs Union of India (UOI) and Others
Delhi High Court · (2004) 112 DLT 437 : (2004) 75 DRJ 451
Wealth Tax Act, 1957 — Section 2
High Courts06 Jul 2004
Smt. Shanta Chopra Vs Income Tax Officer and Others
Delhi High Court · (2004) 190 CTR 452 : (2004) 271 ITR 132 : (2004) 141 TAXMAN 464
Income Tax Act, 1961 — Section 143(1), 57
High Courts05 Jul 2004Disposed Off
Commissioner of Customs, ICD Vs CEGAT
Delhi High Court · (2005) 121 ECR 291 : (2005) 179 ELT 394
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 27, 27(3)
High Courts05 Jul 2004
Krishna Finhold Pvt. Ltd. Vs Gupta and Co. and Another
Delhi High Court · (2004) 112 DLT 581 : (2004) 76 DRJ 32
High Courts05 Jul 2004Dismissed
Bernard D''Mello Vs Industrial Finance Corporation Limited and Others
Delhi High Court · (2004) 112 DLT 500 : (2004) 75 DRJ 713 : (2005) 3 SLJ 231
Constitution of India, 1950 — Article 12, 226(1), 226(2), 32MDI Staff Regulations, 1986 — Regulation 33