High Courts01 Mar 2004
Ram Lal Munjal Vs Deputy Commissioner of Income Tax
Delhi High Court · (2005) 193 CTR 660
Income Tax Act, 1961 — Section 276AB
COURT ARCHIVE
Delhi High Court judgments
1,27,882 judgments · page 5,216 of 6,395
High Courts01 Mar 2004
Shri Ram Lal Munjal Vs R.K. Sandhu, Dy. Commissioner of Income Tax
Delhi High Court · (2004) 141 TAXMAN 362
High Courts01 Mar 2004
Delhi Press Samachar Patra (P) Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2004) 188 CTR 478 : (2004) 267 ITR 458
High Courts01 Mar 2004Dismissed
Shri Sanjay Kapoor Vs Smt. Meenakshi
Delhi High Court · (2004) 110 DLT 610 : (2004) 1 DMC 618 : (2004) 2 RCR(Civil) 845
High Courts01 Mar 2004Dismissed
Krishan Lal Arneja (Dcsd.) Vs Shri Deepak Kumar Jain and Others
Delhi High Court · (2004) 110 DLT 244 : (2004) 73 DRJ 467
High Courts01 Mar 2004
Chanceteam Investments Ltd. Vs R.D. Ramanath Company and Others
Delhi High Court · (2004) 110 DLT 708 : (2004) 74 DRJ 72 : (2004) 137 PLR 6
High Courts01 Mar 2004
Col. B.S. Dhanda Vs Union of India (UOI)
Delhi High Court · (2004) 73 DRJ 500 : (2004) 3 SLJ 319
High Courts01 Mar 2004
Ms. Sayali Phatak Vs Mr. Vasant Pathak Mr. Vasant Pathak Vs Ms. Sayali Phatak
Delhi High Court · (2004) 110 DLT 637 : (2004) 1 DMC 632 : (2004) 75 DRJ 403 : (2004) 3 RCR(Civil) 72
High Courts27 Feb 2004Allowed
Tata Infotech Ltd. Vs Collector of Customs
Delhi High Court · (2004) 111 DLT 178 : (2004) 74 DRJ 533 : (2004) 94 ECC 360 : (2004) 117 ECR 535 : (2004) 173 ELT 8
High Courts27 Feb 2004
Glaxo Smith Kline Pharmaceuticals Ltd. (Formerly Known as Glaxo India Ltd.) Vs Biovet Formulations
Delhi High Court · (2004) 111 DLT 515 : (2004) 28 PTC 538
High Courts27 Feb 2004Dismissed
Staff Welfare Association (TRTC) Regd. Vs Chairman, TRTC and Others
Delhi High Court · (2004) 2 LLJ 931
Constitution of India, 1950 — Article 12, 226
High Courts27 Feb 2004
Municipal Corporation of Delhi Vs Shri A.K. Trakru and Another
Delhi High Court · (2004) 110 DLT 452 : (2004) 73 DRJ 546
High Courts27 Feb 2004Allowed
Association of Property Consultants Vs Delhi Development Authority
Delhi High Court · (2004) 138 PLR 16
Constitution of India, 1950 — Article 19, 19(1), 19(6)Finance Act, 1994 — Section 65, 65(35), 65(36)Haryana Urban Development (Disposal of Land and Buildings) Regulations, 1978 — Regulation 2
High Courts26 Feb 2004
Commissioner of Income Tax Vs Bahami Prints Pvt. Ltd.
Delhi High Court · (2005) 273 ITR 431
Income Tax Act, 1961 — Section 40, 40A, 40A(5)
High Courts26 Feb 2004
Commissioner of Income Tax Vs Bahami Prints (P.) Ltd.
Delhi High Court · (2005) 142 TAXMAN 348
High Courts26 Feb 2004Dismissed
Sh. Dalbir Singh Vs Union of India (UOI) and Another
Delhi High Court · AIR 2004 Delhi 227 : (2004) 110 DLT 628 : (2004) 74 DRJ 13
High Courts26 Feb 2004
Rasmos Impex Pvt. Ltd. Vs Rajan and Co. and Others
Delhi High Court · (2004) 110 DLT 605 : (2004) 3 RCR(Civil) 72