High Courts26 Feb 2004
Gaini Ram and Others Vs Union of India (UOI)
Delhi High Court · AIR 2004 Delhi 267 : (2004) 110 DLT 753 : (2004) 74 DRJ 14
COURT ARCHIVE
Delhi High Court judgments
1,27,882 judgments · page 5,217 of 6,395
High Courts26 Feb 2004Allowed
Asghar Ali Khan, Advocate Vs Delhi Wakf Board and Others
Delhi High Court · (2004) 110 DLT 512 : (2004) 75 DRJ 381 : (2004) 3 SLJ 383
High Courts26 Feb 2004Allowed
Shri S.K. Khosla Vs Food Corporation of India
Delhi High Court · (2004) 110 DLT 239 : (2004) 73 DRJ 425 : (2004) 2 LLJ 515
High Courts26 Feb 2004
Sh. Hukam Chand Vs Union of India (UOI) and Another
Delhi High Court · (2004) 110 DLT 580 : (2004) 74 DRJ 18
High Courts26 Feb 2004Allowed
Maj. Gen. A.K. Verma AVSM (Retd.) and Another Vs Narinder Singh
Delhi High Court · (2004) 110 DLT 226 : (2004) 73 DRJ 396
High Courts26 Feb 2004Dismissed
Sumitra Devi Anand (deceased), Neeru Arora and Trilochan Anand Vs Shanti Devi (deceased) and Others
Delhi High Court · (2004) 02 DEL CK 0008
High Courts25 Feb 2004Dismissed
Industrial Medical Engineers and Others Vs Anil Nijhawan and Another
Delhi High Court · (2004) 110 DLT 581 : (2004) 75 DRJ 393 : (2004) 3 RCR(Civil) 70
High Courts25 Feb 2004Dismissed
Abdul Khaliq Vs Union of India (UOI) and Others
Delhi High Court · (2004) CriLJ 1991 : (2004) 110 DLT 205 : (2004) 73 DRJ 392 : (2004) 93 ECC 308 : (2004) 3 RCR(Criminal) 220
High Courts25 Feb 2004Allowed
Jitender Kumar Jain and Others Vs J.K. Horticultural Produce Marketing and Processing Cor. Ltd.
Delhi High Court · (2004) 110 DLT 193 : (2004) 73 DRJ 465
High Courts25 Feb 2004Dismissed
Bachraj Bengani @ B.R. Jain Vs State and Another
Delhi High Court · (2004) CriLJ 2204 : (2004) 110 DLT 233 : (2004) 73 DRJ 399 : (2004) 3 RCR(Criminal) 630
Prevention of Terrorism Act, 2002 — Section 34(1), 34(3)
High Courts24 Feb 2004Allowed
Balwanti Devi and Others Vs Surjit Singh and Others
Delhi High Court · (2004) 1 ACC 698 : (2005) ACJ 942 : (2004) 110 DLT 195 : (2004) 73 DRJ 337
High Courts24 Feb 2004Dismissed
Sanjeev Kumar Rajora (Shri) Vs Union of India (UOI) and Others
Delhi High Court · (2004) 112 DLT 952
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 5A, 6
High Courts24 Feb 2004Allowed
Shri J.L. Barua Vs Shri Sanjay Das Gupta
Delhi High Court · (2004) 110 DLT 629 : (2004) 75 DRJ 396 : (2004) 3 RCR(Civil) 166
High Courts24 Feb 2004Dismissed
M.C.D. Vs Pitambar Publishing Co. (P) Ltd.
Delhi High Court · AIR 2004 Delhi 316 : (2004) 110 DLT 216 : (2004) 73 DRJ 486
High Courts24 Feb 2004Dismissed
D.D. Gears Ltd. Vs Secretary (Labour) and Another
Delhi High Court · (2004) 110 DLT 218 : (2004) 73 DRJ 406 : (2004) 102 FLR 50 : (2004) 3 SLJ 309
High Courts24 Feb 2004Dismissed
Dr. K.S. Bhardwaj Vs Director of Education and Others
Delhi High Court · (2004) 02 DEL CK 0029
High Courts24 Feb 2004Dismissed
R.K. Singhal Vs The Engineering Projects (India) Ltd. and Others
Delhi High Court · (2004) 02 DEL CK 0019