High Courts16 Feb 2004
Narinder Kumar Kundra and Another Vs Anil Nijhawan and Another
Delhi High Court · (2004) 110 DLT 136 : (2004) 73 DRJ 347
COURT ARCHIVE
Delhi High Court judgments
1,27,882 judgments · page 5,219 of 6,395
High Courts16 Feb 2004
Rajni Dobhal Vs Union of India (UOI) and Others
Delhi High Court · (2004) 74 DRJ 606 : (2005) 1 SLJ 166
Constitution of India, 1950 — Article 226
High Courts13 Feb 2004Dismissed
Starvision Power Systems Vs Commissioner of Central Excise
Delhi High Court · (2004) 02 DEL CK 0084
Central Excises and Salt Act, 1944 — Section 11AA, 35B, 35B(5)Constitution of India, 1950 — Article 226, 227
High Courts13 Feb 2004Dismissed
National Buildings Construction Corporation Ltd. Vs Lloyd Insulations India Ltd.
Delhi High Court · AIR 2004 Delhi 235 : (2004) 1 ARBLR 306 : (2004) 1 AWC 906 : (2004) 73 DRJ 142
High Courts13 Feb 2004
Delta Impex Vs Commissioner of Customs
Delhi High Court · (2004) 110 DLT 209 : (2004) 73 DRJ 417 : (2004) 93 ECC 322 : (2004) 117 ECR 803 : (2004) 173 ELT 449
High Courts13 Feb 2004Dismissed
Harman Electronics P. Ltd. Vs National Panasonic India Ltd.
Delhi High Court · (2004) 2 BC 535 : (2004) 110 DLT 138 : (2004) 73 DRJ 307
High Courts12 Feb 2004
Commissioner of Income Tax Vs Sri Chand Gupta
Delhi High Court · (2004) 188 CTR 76
High Courts12 Feb 2004Dismissed
Vinod Kumar Vs Presiding Officer, Labour Court No. 1, Karkardooma Courts, Secretary Labour-cum-Labour Commissioner and Management of Fixopan Engineering Pvt. Ltd.
Delhi High Court · (2004) 110 DLT 65 : (2004) 73 DRJ 259 : (2004) 101 FLR 610 : (2004) 2 LLJ 697 : (2004) 3 SLJ 305
High Courts12 Feb 2004Dismissed
Dr. Dilip Kumar Parida Vs All India Institute of Medical Sciences and Others
Delhi High Court · (2004) 110 DLT 277 : (2004) 73 DRJ 313 : (2004) 3 SLJ 49
High Courts12 Feb 2004Dismissed
Yadu India Limited Vs Maya Sharma and Another
Delhi High Court · AIR 2004 Delhi 359 : (2004) 110 DLT 171 : (2004) 73 DRJ 329
High Courts12 Feb 2004
K.S. Hazooria Vs Chief Commissioner of Income Tax
Delhi High Court · (2004) 188 CTR 74 : (2004) 138 TAXMAN 134
High Courts12 Feb 2004Dismissed
Ms. Monica Jawa Vs Director of Education
Delhi High Court · (2004) 110 DLT 139 : (2004) 73 DRJ 349 : (2004) 3 SLJ 257
High Courts11 Feb 2004
Upendra Chugh and Miss Shobha Chugh Vs Malkiat Singh, New India Assurance Co. Ltd. and Motor General and Finance Ltd.
Delhi High Court · (2004) 73 DRJ 292
High Courts11 Feb 2004
U.V. Uttamchandani Vs University of Delhi
Delhi High Court · (2004) 110 DLT 257 : (2004) 73 DRJ 229 : (2004) 3 SLJ 34
High Courts11 Feb 2004Dismissed
Jia Lal Kapur Vs Union of India (UOI) and Others
Delhi High Court · (2004) 110 DLT 163 : (2004) 73 DRJ 222
High Courts11 Feb 2004Dismissed
Asha Batra and Others Vs Dharam Devi
Delhi High Court · (2004) 109 DLT 852 : (2004) 73 DRJ 154
High Courts11 Feb 2004Dismissed
Cherchi Domenico Ferdinando Vs Union of India (UOI) and Others
Delhi High Court · AIR 2004 Delhi 147 : (2004) 109 DLT 910 : (2004) 74 DRJ 320
High Courts11 Feb 2004Allowed
Smt. Sudesh Kapoor, Sh. Rohit Kapoor, Miss Anuradha Kapoor, Smt. Ram Rakhi Kapoor and Mrs. Poonam Talwar Vs Prithvi Chand, Jodhvir Singh Bains and United India Fire and General Insurance Co. Ltd.
Delhi High Court · (2004) 73 DRJ 263
High Courts10 Feb 2004Dismissed
Babulal (Conductor) Vs Delhi Transport Corporation and Another
Delhi High Court · (2004) 73 DRJ 150 : (2004) 3 SLJ 269
High Courts10 Feb 2004
Indira Gandhi National Center for Arts Vs Union of India (UOI) and Others
Delhi High Court · (2004) 110 DLT 573 : (2004) 75 DRJ 391