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Delhi High Court judgments

1,27,882 judgments · page 5,221 of 6,395

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High Courts05 Feb 2004

S. Baljit Singh Vs International Airport Authority of India

Delhi High Court · (2004) 74 DRJ 645

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
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High Courts05 Feb 2004

Commissioner of Income Tax Vs Autometer Ltd.

Delhi High Court · (2004) 187 CTR 547 : (2004) 136 TAXMAN 562

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High Courts05 Feb 2004Dismissed

Shri Avtar Singh Vs Smt. Sarla Gupta and Others

Delhi High Court · (2004) 110 DLT 148 : (2004) 73 DRJ 355

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High Courts05 Feb 2004Dismissed

K.H. Pandhi Vs The Presiding Officer, Addl. Labour Court and The Management of Holtecs Engineers Ltd.

Delhi High Court · (2004) 110 DLT 101 : (2004) 73 DRJ 249 : (2004) 101 FLR 518 : (2004) 2 LLJ 877 : (2004) 3 SLJ 88

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High Courts05 Feb 2004Dismissed

Pragnesh Desai Vs Union of India (UOI) and Another

Delhi High Court · (2004) 1 AWC 899 : (2004) 73 DRJ 84

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High Courts04 Feb 2004

Texla Towers Ltd. Vs Punjab National Bank and Others

Delhi High Court · (2004) 109 DLT 975

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High Courts04 Feb 2004

Kartongen Kemi Och Forvaltning AB and Others Vs State

Delhi High Court · (2004) 72 DRJ 693

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High Courts03 Feb 2004

Commissioner of Income Tax Vs Shiv Shanker Homeo (P) Ltd.

Delhi High Court · (2004) 02 DEL CK 0100

Income Tax Act, 1961 — Section 139, 139(1), 22(3), 32(2), 72
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High Courts01 Feb 2004

Mrs. Kalpana Benjamin Vs Shri Sanjay Joseph

Delhi High Court · (2004) 02 DEL CK 0086

Christian Marriage Act, 1872 — Section 17, 18, 19, 20, 4
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High Courts30 Jan 2004

Daya Nand (Shri) and Others Vs Union of India (UOI) and Others

Delhi High Court · (2004) 112 DLT 957

Constitution of India, 1950 — Article 226Delhi Development Act, 1957 — Section 22(1)Land Acquisition Act, 1894 — Section 4, 6
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High Courts30 Jan 2004Dismissed

Sewak Ram Vs Hotel Vasant Continental

Delhi High Court · (2004) 01 DEL CK 0074

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High Courts30 Jan 2004Dismissed

Kishore Singh Vs State and Others

Delhi High Court · (2004) 73 DRJ 79

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High Courts30 Jan 2004Dismissed

Callipers Naigai Ltd. and Others Vs Government of NCT of Delhi and Others

Delhi High Court · (2004) 2 BC 204 : (2005) 128 CompCas 730 : (2004) 110 DLT 41 : (2004) 73 DRJ 104

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High Courts29 Jan 2004

Goojar Mal Ganpat Rai Vs Commissioner of Income Tax

Delhi High Court · (2004) 192 CTR 550 : (2004) 268 ITR 191

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High Courts29 Jan 2004

AMS Jewellers Vs Commissioner of Income Tax and Another

Delhi High Court · (2004) 187 CTR 557 : (2004) 139 TAXMAN 34

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High Courts29 Jan 2004Dismissed

Deepak Chopra Vs Meenu Chopra

Delhi High Court · (2004) 73 DRJ 91 : (2004) 137 PLR 26

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High Courts29 Jan 2004Allowed

United News of India Vs Union of India (UOI)

Delhi High Court · (2004) 110 DLT 95 : (2004) 73 DRJ 278 : (2004) 93 ECC 607 : (2004) 168 ELT 442

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High Courts28 Jan 2004Dismissed

Union of India (UOI) and Others Vs Smt. Sheela Rani

Delhi High Court · (2005) 117 DLT 248 : (2005) 80 DRJ 140 : (2006) 1 SLJ 115

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High Courts28 Jan 2004

Pawha Builders (P) Ltd. Vs Commissioner of Income Tax

Delhi High Court · (2004) 192 CTR 94 : (2005) 272 ITR 407 : (2005) 142 TAXMAN 517

Income Tax Act, 1961 — Section 24, 260A
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High Courts28 Jan 2004Allowed

Bhagwat Prasad Joshi Vs State of Delhi and Another

Delhi High Court · (2004) 112 DLT 599 : (2005) 1 SLJ 298

Conduct, Discipline and Appeal Rules, 1985 — Rule 33Constitution of India, 1950 — Article 226
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