High Courts12 May 2004
Vashist Food Pvt. Ltd. Vs Vashisth Agrotech (P) Ltd.
Delhi High Court · (2004) 05 DEL CK 0078
COURT ARCHIVE
Delhi High Court judgments
1,28,102 judgments · page 5,215 of 6,406
High Courts12 May 2004Dismissed
Har Prasad Arya Vs Union of India (UOI) and Others
Delhi High Court · (2004) 111 DLT 539 : (2004) 74 DRJ 656 : (2004) 102 FLR 333 : (2005) 1 SLJ 89
High Courts12 May 2004Dismissed
B.K. Kalra Vs Punjab National Bank
Delhi High Court · (2004) 111 DLT 565 : (2004) 74 DRJ 669 : (2005) 1 LLJ 205 : (2005) 1 SLJ 136
High Courts12 May 2004
Dinesh Kumar Sharma Vs Delhi Development Authority and Others
Delhi High Court · (2004) 111 DLT 526 : (2004) 75 DRJ 296
High Courts11 May 2004Dismissed
Satya Sagar and Others Vs Indian Airlines and Others
Delhi High Court · (2004) 111 DLT 578 : (2004) 74 DRJ 665 : (2005) 1 SLJ 142
High Courts07 May 2004
Shimla Cold Storage (P) Ltd. Vs Dy. Commissioner of Income Tax
Delhi High Court · (2004) 141 TAXMAN 352
High Courts07 May 2004Dismissed
Bharti Mobinet Limited, Bharti Telenet Limited and Bharti Cellular Limited Vs DSS Enterprises Pvt. Ltd.
Delhi High Court · (2004) 111 DLT 554 : (2004) 75 DRJ 95 : (2005) 60 SCL 473
High Courts07 May 2004
Smt. Krishna Kumari Uppal Vs Union of India (UOI) and Others
Delhi High Court · (2004) 05 DEL CK 0069
High Courts06 May 2004
Ekta Aggarwal Vs St. Xavier School and Another
Delhi High Court · (2004) 111 DLT 562 : (2004) 75 DRJ 6
High Courts06 May 2004
Commissioner of Income Tax Vs Shri Chand
Delhi High Court · (2004) 141 TAXMAN 57
High Courts06 May 2004
Commissioner of Income Tax Vs Mitsui and Company Ltd. and Another
Delhi High Court · (2004) 190 CTR 38 : (2005) 272 ITR 545
Income Tax Act, 1961 — Section 271C, 273B
High Courts06 May 2004
Raj Kumar Kapoor Vs D.C. Sharma
Delhi High Court · (2004) 112 DLT 68 : (2004) 3 RCR(Criminal) 655
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts06 May 2004
Omaxe Construction Ltd. Vs Union of India (UOI) and Others
Delhi High Court · (2004) 2 ARBLR 110 : (2004) 4 BC 570 : (2004) 112 DLT 526 : (2004) 74 DRJ 599 : (2006) 142 PLR 28
High Courts06 May 2004Dismissed
Vinay Kumar Tyagi Vs Harijan Sevak Sangh and Others
Delhi High Court · (2004) 112 DLT 134 : (2004) 74 DRJ 542 : (2005) 1 SLJ 326
High Courts06 May 2004
Commissioner of Income Tax Vs Shri Ram Memorial Foundation
Delhi High Court · (2004) 190 CTR 454 : (2004) 269 ITR 35 : (2004) 140 TAXMAN 263
Income Tax Act, 1961 — Section 11, 11(1), 13, 256
High Courts06 May 2004Dismissed
All India Tibbi Conference and Another Vs Haji Mohd. Shafi
Delhi High Court · AIR 2004 Delhi 371 : (2004) 111 DLT 584 : (2004) 75 DRJ 1
High Courts06 May 2004
Subhash Chand Vs State
Delhi High Court · (2004) 112 DLT 98
Prevention of Food Adulteration Act, 1954 — Section 16(1), 16(1A), 2, 7
High Courts05 May 2004
Commissioner of Income Tax-III Vs S.K.G. Engg. (P.) Ltd.
Delhi High Court · (2005) 146 TAXMAN 373
Income Tax Act, 1961 — Section 80HH, 80HH(9), 80HHC, 80I, 80J
High Courts05 May 2004Allowed
Mahavir Singh Narwal Vs Union of India (UOI) and Another
Delhi High Court · (2004) 111 DLT 550 : (2004) 74 DRJ 661 : (2004) 102 FLR 330 : (2005) 1 SLJ 133
High Courts05 May 2004
Union of India (UOI) Vs Dabhol Power Company
Delhi High Court · (2004) 05 DEL CK 0068