High Courts25 Feb 2005Allowed
Piyush Aggarwal and Another Vs Government of NCT of Delhi and Others
Delhi High Court · (2005) 118 DLT 345 : (2005) 81 DRJ 186
COURT ARCHIVE
Delhi High Court judgments
1,29,263 judgments · page 5,211 of 6,464
High Courts25 Feb 2005Dismissed
D.D.A. Vs Asharfi Devi and Another
Delhi High Court · (2005) 120 DLT 689
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 17A
High Courts25 Feb 2005Dismissed
State (Delhi Admn.) Vs Dayal Dass
Delhi High Court · (2005) 3 ALT(Cri) 10 : (2005) 119 DLT 590 : (2005) 81 DRJ 211
High Courts25 Feb 2005Dismissed
Yashbir Sharma and Sudesh Sharma Vs Mrs. Sulakshna Lal and Others
Delhi High Court · (2005) 118 DLT 52 : (2005) 80 DRJ 637 : (2006) 2 RCR(Civil) 7 : (2006) 1 RCR(Rent) 210
High Courts25 Feb 2005
Mahanagar Telephone Nigam Ltd. Vs Siemens Public Communication Network Ltd.
Delhi High Court · (2005) 1 ARBLR 369 : (2005) 118 DLT 293 : (2005) 80 DRJ 584
High Courts25 Feb 2005
Indian National Science Academy Vs Jai Ram Singh and Others
Delhi High Court · (2005) 02 DEL CK 0026
High Courts25 Feb 2005
Jaiprakash Hyundai Consortium Vs Satluj Jal Vidyut Nigam Ltd.
Delhi High Court · (2005) 1 ARBLR 443 : (2005) 3 BC 47 : (2005) 118 DLT 69 : (2005) 80 DRJ 574
High Courts25 Feb 2005Allowed
State (Delhi Admn.) Vs Srivardhan and Another
Delhi High Court · (2006) 1 ALT(Cri) 18 : (2005) 122 DLT 676 : (2005) 81 DRJ 71
High Courts25 Feb 2005Dismissed
Vinod Kumar Malik Vs State Bank of India and Others
Delhi High Court · (2005) 118 DLT 288 : (2005) 81 DRJ 199 : (2005) 105 FLR 1031 : (2005) 2 LLJ 968
High Courts24 Feb 2005Dismissed
Kiran Singh (Deceased) through L.Rs and Others Vs Union of India (UOI)
Delhi High Court · (2005) 02 DEL CK 0213
High Courts24 Feb 2005Allowed
Bank of Baroda Vs Appellate Tribunal for Foreign Exchange
Delhi High Court · (2005) 3 BC 345 : (2005) 118 DLT 308 : (2005) 81 DRJ 213 : (2005) 100 ECC 195
High Courts24 Feb 2005Dismissed
Sonia Jaspal Vs State Counsel for Education Research and Training and Others
Delhi High Court · (2005) 02 DEL CK 0184
High Courts24 Feb 2005Dismissed
Govt. of NCT of Delhi Vs Workmen by Delhi Prashasan Vikas Vibhag Employees Union and Another
Delhi High Court · (2005) 119 DLT 63
High Courts24 Feb 2005Dismissed
Sh. Vikas Happa Vs University of Delhi and Another
Delhi High Court · (2005) 02 DEL CK 0178
High Courts24 Feb 2005Dismissed
The Union of India (UOI) and Others Vs All India CPWD Office Staff Association and Another
Delhi High Court · (2005) 118 DLT 457 : (2005) 81 DRJ 204 : (2006) 1 SLJ 235
High Courts24 Feb 2005Allowed
Shri Dev Sharma Vs Union of India (UOI) and Others
Delhi High Court · (2005) 118 DLT 233 : (2005) 81 DRJ 28
High Courts24 Feb 2005Dismissed
Jagson International Ltd. Vs IDBI Bank Ltd.
Delhi High Court · (2005) 02 DEL CK 0142
High Courts24 Feb 2005
Bank of Baroda Vs Appellate Tribunal for Foreign Exchange and Another
Delhi High Court · (2005) 3 BC 345 : (2005) 118 DLT 308 : (2005) 81 DRJ 213 : (2005) 100 ECC 195
High Courts24 Feb 2005Allowed
Sh. Onkar Nath Pathak and Others Vs I.G.N.O.U. and Another
Delhi High Court · (2005) 118 DLT 565 : (2005) 81 DRJ 462
High Courts24 Feb 2005Dismissed
Shiv Nath Sao and Others Vs Presiding Office Labour Court and Others
Delhi High Court · (2005) 119 DLT 313 : (2005) 81 DRJ 440 : (2005) 3 LLJ 107 : (2006) 1 SLJ 358