High Courts03 Mar 2005
Commissioner of Income Tax Vs Lunar Diamonds Ltd.
Delhi High Court · (2005) 197 CTR 312 : (2006) 281 ITR 1 : (2005) 146 TAXMAN 691
COURT ARCHIVE
Delhi High Court judgments
1,29,263 judgments · page 5,209 of 6,464
High Courts03 Mar 2005Dismissed
Meena Devi Jindal Medical Institute and Research Centre, Sri B.C. Jindal, Chairman, Sri T.R. Tuli, Vice Chariman, and Sri P.D. Bhoot, Secretary-cum-Treasurer Vs Lt. Governor, Delhi Administration, Delhi Development Authority and Land Acquisition Collector
Delhi High Court · (2005) 03 DEL CK 0026
High Courts03 Mar 2005
Commissioner of Income Tax Vs Lalit Bhasin
Delhi High Court · (2005) 195 CTR 62 : (2007) 290 ITR 245 : (2005) 147 TAXMAN 619
High Courts03 Mar 2005
Commissioner of Income Tax Vs Sudhish Kumar
Delhi High Court · (2005) 195 CTR 77 : (2005) 276 ITR 563 : (2005) 146 TAXMAN 612
High Courts02 Mar 2005Dismissed
Cement Corporation of India Ltd. Vs Govt. of NCT of Delhi
Delhi High Court · (2005) 119 DLT 9
High Courts02 Mar 2005
Mohammad Abullas @ Abdul and Another Vs Mussadi Lal and Others
Delhi High Court · (2005) 119 DLT 59 : (2005) 81 DRJ 448
High Courts02 Mar 2005Allowed
Shri Prem Prakash Vs State and Others
Delhi High Court · (2005) 118 DLT 681 : (2005) 81 DRJ 157
High Courts02 Mar 2005Allowed
Ansal Buildwell Ltd. Vs North Eastern Indira Gandhi Institute of Health and Medical Science and Others
Delhi High Court · (2005) 1 ARBLR 431 : (2005) 118 DLT 274 : (2005) 81 DRJ 147
High Courts02 Mar 2005
Shri Ram Singh Batra Vs The State
Delhi High Court · (2005) CriLJ 2471 : (2005) 118 DLT 208 : (2005) 80 DRJ 445 : (2005) 2 RCR(Criminal) 493 : (2005) 2 RCR(Criminal) 495
Penal Code, 1860 (IPC) — Section 120B, 420
High Courts02 Mar 2005Dismissed
Shri N.A. Karnik Vs Syndicate Bank
Delhi High Court · (2005) 118 DLT 269 : (2005) 81 DRJ 388 : (2005) 105 FLR 821 : (2005) 2 LLJ 884 : (2006) 1 SLJ 121
High Courts02 Mar 2005Dismissed
Sh. Prem Nath Narula Vs Syndicate Bank and Others
Delhi High Court · (2005) 118 DLT 260 : (2005) 81 DRJ 225 : (2005) 2 LLJ 880 : (2006) 1 SLJ 117
High Courts02 Mar 2005
Shri Ajit Singh Vs Delhi Development Authority
Delhi High Court · (2005) 118 DLT 265 : (2005) 81 DRJ 66
High Courts01 Mar 2005Dismissed
Shri Mamraj Vs Management of Shanti Developers and Promoters (I) Ltd. and Another
Delhi High Court · (2005) 119 DLT 355 : (2005) 106 FLR 703 : (2005) 3 LLJ 114 : (2006) 1 SLJ 369
High Courts01 Mar 2005Dismissed
Balbir Singh and Others Vs Financial Commissioner of Delhi and Others
Delhi High Court · (2005) 122 DLT 660 : (2005) 82 DRJ 553
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42
High Courts01 Mar 2005Dismissed
Ashok Johri and Another Vs N.D.M.C. and Others
Delhi High Court · (2005) 03 DEL CK 0107
High Courts01 Mar 2005Dismissed
Inderjeet Nagpal Vs Directorate of Revenue Intelligence (DRI)
Delhi High Court · (2005) CriLJ 2495 : (2005) 118 DLT 194 : (2005) 80 DRJ 569 : (2005) 99 ECC 569 : (2006) 193 ELT 408
High Courts01 Mar 2005Allowed
D.D.A. and Another Vs K.R. Builders P. Ltd.
Delhi High Court · (2005) 3 BC 511 : (2005) 119 DLT 196 : (2005) 81 DRJ 708
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, 129Delhi High Court (Original Side) Rules, 1967 — Rule 3
High Courts01 Mar 2005Dismissed
Union of India (UOI) Vs Smt. Ravinder Narang
Delhi High Court · (2005) 03 DEL CK 0075
High Courts01 Mar 2005Dismissed
Shri Mahendra Singh Adil and Another Vs State
Delhi High Court · (2005) 03 DEL CK 0024
High Courts01 Mar 2005Dismissed
Arya Orphanage Vs Mrs. Bimla Bedi
Delhi High Court · (2005) 118 DLT 152 : (2005) 81 DRJ 399