High Courts04 Mar 2005
Patkai Timber Industries Vs Union of India (UOI)
Delhi High Court · (2005) 3 BC 309 : (2005) 118 DLT 526 : (2005) 81 DRJ 433
COURT ARCHIVE
Delhi High Court judgments
1,29,263 judgments · page 5,207 of 6,464
High Courts04 Mar 2005Dismissed
R.P.G. Transmission Ltd. Vs Sakura Seimitsu (I) Ltd. and Others
Delhi High Court · (2005) CriLJ 2862 : (2005) 119 DLT 393 : (2005) 4 RCR(Criminal) 440
Criminal Procedure Code, 1973 (CrPC) — Section 190(1), 204, 227, 239, 251Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts04 Mar 2005Dismissed
UEE Electrical Engineers Pvt. Ltd. Vs Delhi Jal Board and Another
Delhi High Court · (2005) 1 CTLJ 370 : (2005) 118 DLT 571
High Courts04 Mar 2005Allowed
Shri Niwas Vs State
Delhi High Court · (2005) 2 ALT(Cri) 14 : (2005) 118 DLT 247 : (2005) 81 DRJ 55
High Courts04 Mar 2005
State Vs Tika Ram
Delhi High Court · (2005) 118 DLT 353 : (2005) 81 DRJ 73
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 342, 354(3), 366Evidence Act, 1872 — Section 11, 25, 27, 5, 8Identification of Prisoners Act, 1920 — Section 4, 5
High Courts04 Mar 2005Allowed
Shri R.K. Madan and Another Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2005) 118 DLT 542 : (2005) 81 DRJ 458 : (2006) 106 FLR 705
High Courts04 Mar 2005Dismissed
Kanwarji Bhagirathmal Vs The Employees State Insurance Corporation
Delhi High Court · (2005) 118 DLT 759 : (2005) 81 DRJ 347 : (2005) 106 FLR 642 : (2005) 2 LLJ 707
High Courts04 Mar 2005Allowed
Ram Kumar Gupta Vs Delhi Development Authority and Another
Delhi High Court · (2005) 03 DEL CK 0073
High Courts04 Mar 2005
Charanjit Singh and National Human Rights Commission Vs State and Others
Delhi High Court · (2005) 4 RCR(Criminal) 957
Criminal Procedure Code, 1973 (CrPC) — Section 328, 329, 330, 331, 332
High Courts04 Mar 2005Dismissed
Municipal Corporation of Delhi Vs Dharma Properties and Another
Delhi High Court · (2005) 120 DLT 588
High Courts04 Mar 2005Allowed
Mrs. Manju Tiwari Vs Union of India (UOI) and Others
Delhi High Court · (2005) 118 DLT 451 : (2005) 81 DRJ 229 : (2006) 1 SLJ 232
High Courts04 Mar 2005Dismissed
S.C. Agarwal and Another Vs Union of India (UOI) and Others
Delhi High Court · (2005) 1 CTLJ 526 : (2005) 118 DLT 241 : (2005) 81 DRJ 731
High Courts04 Mar 2005Dismissed
National Thermal Power Corporation, Korba Super Thermal Power Station Vs Gauri Shankar Agarwal and Co.
Delhi High Court · (2005) 118 DLT 245 : (2005) 81 DRJ 119
High Courts04 Mar 2005Allowed
A.K. Trakru Vs Municipal Corporation of Delhi
Delhi High Court · (2005) 120 DLT 656
High Courts04 Mar 2005
Uee Electrical Engineers P. Ltd. Vs Delhi Development Authority and Others
Delhi High Court · (2005) 1 CTLJ 363 : (2005) 118 DLT 255 : (2005) 81 DRJ 256
High Courts04 Mar 2005Dismissed
Dharmamveer Singh Vs CBI
Delhi High Court · (2005) 120 DLT 603 : (2005) 3 RCR(Criminal) 198
Penal Code, 1860 (IPC) — Section 120BPrevention of Corruption Act, 1988 — Section 13(1), 13(2), 19(1), 7
High Courts03 Mar 2005Dismissed
The Commissioner of Income Tax Vs Usha Stud and Agriculatural Farms Pvt. Ltd.
Delhi High Court · (2005) 195 CTR 237 : (2005) 118 DLT 705 : (2005) 81 DRJ 393 : (2005) 276 ITR 25
High Courts03 Mar 2005
Remfry and Sons Vs Commissioner of Income Tax VIII
Delhi High Court · (2005) 195 CTR 66 : (2005) 118 DLT 720 : (2005) 276 ITR 1 : (2005) 145 TAXMAN 22
High Courts03 Mar 2005Dismissed
Sri Chand Vs Land Acquisition Collector and Another
Delhi High Court · (2005) 118 DLT 320 : (2005) 81 DRJ 339
High Courts03 Mar 2005Dismissed
Jagdish Chand Saini Vs Land Acquisition Collector (North-West), Union of India (UOI) and Nanakchand
Delhi High Court · (2005) 03 DEL CK 0186