High Courts11 Mar 2005Dismissed
Delhi Jal Board Vs The Indian Hume Pipe Co. Ltd.
Delhi High Court · (2005) 03 DEL CK 0059
COURT ARCHIVE
Delhi High Court judgments
1,29,263 judgments · page 5,205 of 6,464
High Courts11 Mar 2005Allowed
M.C.D. Vs G.D. Builders
Delhi High Court · (2005) 118 DLT 658 : (2005) 81 DRJ 310
High Courts11 Mar 2005
Rawla Construction Company Vs Military Engineers Services
Delhi High Court · (2005) 03 DEL CK 0057
High Courts11 Mar 2005
Suraj Dev Vs The State (Delhi Admn)
Delhi High Court · (2005) 118 DLT 507 : (2005) 81 DRJ 4
High Courts11 Mar 2005Dismissed
Delhi Development Authority Vs Shivraj Singh and Others
Delhi High Court · (2005) 118 DLT 470 : (2005) 81 DRJ 140
High Courts11 Mar 2005Dismissed
Smt. Sarita Lamba Vs Shri Satish Jassal and Another
Delhi High Court · (2005) 03 DEL CK 0052
High Courts11 Mar 2005
G.M. Enterprises Pvt. Ltd. Vs Sem Tian Exports and Hotels Pvt. Ltd.
Delhi High Court · (2005) 118 DLT 500 : (2005) 81 DRJ 130
High Courts10 Mar 2005Dismissed
Hind Samachar Limited and Others Vs Indian Newspaper Society and Another
Delhi High Court · (2005) 119 DLT 570 : (2005) 81 DRJ 452
High Courts10 Mar 2005Allowed
NZPH Railway Employees Coop. G.H. Socy. Ltd. Vs Delhi Vidyut Board
Delhi High Court · AIR 2005 Delhi 289 : (2005) 118 DLT 732
High Courts10 Mar 2005Dismissed
Gunjan Verma Vs Vice Chancellor and Others
Delhi High Court · (2005) 03 DEL CK 0172
High Courts10 Mar 2005Dismissed
Joint Committee of Residents Welfare Associations of Pitampura Vs Delhi Development Authority, Government of N.C.T. of Delhi and P.P. Charitable Trust
Delhi High Court · (2005) 03 DEL CK 0164
Delhi Development Act, 1957 — Section 11A
High Courts10 Mar 2005
Ram Narain Mishra Vs Union of India (UOI) and Another
Delhi High Court · (2005) 119 DLT 600
High Courts10 Mar 2005Allowed
Vijay Kumar Mathur and Another Vs Union of India (UOI) and Another
Delhi High Court · (2005) 03 DEL CK 0132
High Courts10 Mar 2005Dismissed
Sh. Sanjiv Lamba and Another Vs Delhi Metro Rail Corporation and Others
Delhi High Court · (2005) 118 DLT 763 : (2005) 81 DRJ 561
High Courts10 Mar 2005Dismissed
Sh. Jagat Singh and Others Vs DSIDC Ltd. and Others
Delhi High Court · (2005) 118 DLT 546
High Courts10 Mar 2005Dismissed
Raj Kumar Lohmorh Vs Govt. of NCT of Delhi
Delhi High Court · (2005) 118 DLT 533 : (2006) 1 SLJ 239
High Courts10 Mar 2005Dismissed
Brahampal Vs Union of India (UOI) and Others
Delhi High Court · (2005) 124 DLT 35
High Courts10 Mar 2005
Smt. Poonam Gupta, Vijay Kumar Gupta and Smt. Renu Gupta Vs Union of India (UOI) and Another
Delhi High Court · (2005) 03 DEL CK 0083
High Courts10 Mar 2005Dismissed
Neha Sharma Vs The Vice Chancellor and Others
Delhi High Court · (2005) 118 DLT 518
High Courts10 Mar 2005
Mr. Pradeep Kuckreja Vs Delhi Development Authority
Delhi High Court · (2005) 03 DEL CK 0025