High Courts16 Mar 2005
Smt. Durga Devi @ Smt. Asha Rani Vs Vinod Kumar and Others
Delhi High Court · (2005) 121 DLT 484 : (2005) 81 DRJ 496 : (2005) 2 RCR(Criminal) 784
COURT ARCHIVE
Delhi High Court judgments
1,29,263 judgments · page 5,203 of 6,464
High Courts16 Mar 2005
T.K. Aggarwal and Others Vs Tara Chand Jain and Others
Delhi High Court · (2005) 119 DLT 470 : (2005) 81 DRJ 567
High Courts16 Mar 2005Dismissed
Devinder Singh Negi and Others Vs Sunil Bhandari and Others
Delhi High Court · (2005) 118 DLT 746 : (2005) 1 DMC 688 : (2005) 81 DRJ 740
High Courts16 Mar 2005Dismissed
Union of India (UOI) and Others Vs Ram Phal Singh Rana
Delhi High Court · (2005) 121 DLT 81 : (2005) 3 LLJ 418
High Courts16 Mar 2005
Prasar Bharti Vs Joslin Communications Pvt. Ltd.
Delhi High Court · (2005) 03 DEL CK 0129
High Courts16 Mar 2005Allowed
S.S. Bakshi through its Karta K.S. Bakshi Vs P.M. Mathrani
Delhi High Court · (2005) 118 DLT 597 : (2005) 141 PLR 26
High Courts16 Mar 2005Dismissed
Kundal Lal Vs Indian Red Cross Society and Another
Delhi High Court · (2005) 119 DLT 72 : (2005) 81 DRJ 124 : (2006) 1 SLJ 261
High Courts16 Mar 2005
Dr. Arun Nirula Vs Smt. Vidya Gandhi and Others
Delhi High Court · (2005) 118 DLT 497 : (2005) 81 DRJ 18
High Courts16 Mar 2005Allowed
Shadi Lal and Another Vs Smt. Anita and State
Delhi High Court · (2005) 118 DLT 476 : (2005) 1 DMC 659 : (2005) 81 DRJ 15
High Courts16 Mar 2005Allowed
Chinar Trust Vs Usha Rectifier Corporation
Delhi High Court · (2005) 30 PTC 441
Evidence Act, 1872 — Section 114Trade Marks Rules, 2002 — Rule 53, 53(2)
High Courts16 Mar 2005Dismissed
Ambiance India Pvt. Ltd. Vs Shri Naveen Jain
Delhi High Court · (2005) 122 DLT 421 : (2005) 81 DRJ 538 : (2005) 106 FLR 1119
High Courts16 Mar 2005
Sunil Kumar Bansal Vs The State (NCT of Delhi)
Delhi High Court · (2005) 03 DEL CK 0012
High Courts16 Mar 2005Dismissed
Madan Lamba Vs Jagdish Lamba and Others
Delhi High Court · (2005) 3 BC 276 : (2005) 118 DLT 467 : (2005) 81 DRJ 138
High Courts16 Mar 2005Allowed
Amrit Lal Batra Vs Divakar Pandey and Another
Delhi High Court · (2005) 121 DLT 160 : (2005) 81 DRJ 353
High Courts15 Mar 2005
Prasar Bharti Vs Fame Communications
Delhi High Court · (2005) 119 DLT 78 : (2005) 81 DRJ 121
High Courts14 Mar 2005Dismissed
Shri Sant Ram Sodhi Vs Lt. Governor and Another
Delhi High Court · (2005) 119 DLT 386 : (2006) 1 RCR(Civil) 466
Constitution of India, 1950 — Article 226Delhi Rent Control Act, 1958 — Section 14C
High Courts14 Mar 2005Allowed
National Agro-Chemical Industries Ltd. Vs National Research Development Corporation
Delhi High Court · (2006) 3 CivCC 493 : (2005) 118 DLT 653 : (2005) 81 DRJ 469 : (2006) 2 RCR(Civil) 98
High Courts14 Mar 2005
Premwati Vs Narcotics Control Bureau
Delhi High Court · (2005) 119 DLT 51 : (2005) 81 DRJ 1
High Courts14 Mar 2005Dismissed
Krishna Construction Co. Vs The Engineer Member, D.D.A.
Delhi High Court · (2005) 122 DLT 54 : (2005) 81 DRJ 762