High Courts21 Mar 2005Dismissed
Delhi Transport Corporation Vs Balwanti Devi and Others
Delhi High Court · (2005) 03 DEL CK 0006
COURT ARCHIVE
Delhi High Court judgments
1,29,263 judgments · page 5,202 of 6,464
High Courts21 Mar 2005
Sandeep Kumar Vs State
Delhi High Court · (2005) CriLJ 3182 : (2005) 119 DLT 398 : (2005) 81 DRJ 755 : (2005) 4 RCR(Criminal) 199
High Courts21 Mar 2005Dismissed
Cement Corporation of India Ltd. Vs LIC of India and Another
Delhi High Court · (2005) 03 DEL CK 0001
High Courts19 Mar 2005
Smt. Inderjit Kaur Vs The State (N.C.T. of Delhi) Charanjeet Singh Vs State (NCT Govt. of Delhi)
Delhi High Court · (2005) 81 DRJ 735
High Courts19 Mar 2005
Om Kishan @ Ommi Vs The State
Delhi High Court · (2005) 118 DLT 673 : (2005) 81 DRJ 742
High Courts18 Mar 2005
DLF Universal Limited Vs Union of India (UOI) and Others
Delhi High Court · (2005) 03 DEL CK 0157
High Courts18 Mar 2005Allowed
Ashish Kumar Pal Vs State (Govt. of NCT Delhi)
Delhi High Court · (2005) 119 DLT 30 : (2005) 81 DRJ 759
High Courts18 Mar 2005
Pushpa Kerketta and Others Vs Radha Krishna
Delhi High Court · (2005) 119 DLT 579
Motor Vehicles Act, 1988 — Section 163A
High Courts18 Mar 2005
Irfan Khan Vs The State (NCT of Delhi)
Delhi High Court · (2005) 119 DLT 208 : (2005) 81 DRJ 744
High Courts18 Mar 2005
Nirmal Verma Vs MCD and Another
Delhi High Court · (2005) 118 DLT 665 : (2006) 1 SLJ 243
High Courts18 Mar 2005
Pearey Lal and Sons Pvt. Ltd. Vs Dabur India Ltd.
Delhi High Court · (2005) 118 DLT 479 : (2005) 81 DRJ 20
High Courts18 Mar 2005
DSA Engineers (Bombay) Vs National Building Construction Corporation Ltd.
Delhi High Court · (2005) 2 ARBLR 94 : (2005) 81 DRJ 327
High Courts17 Mar 2005Dismissed
Dinesh Chand Vs State and Another
Delhi High Court · (2005) 03 DEL CK 0100
High Courts17 Mar 2005Dismissed
Commissioner of Central Excise Vs Friends Dyers
Delhi High Court · (2005) 03 DEL CK 0087
Central Excise Rules, 1944 — Rule 15
High Courts17 Mar 2005Dismissed
Kehar Singh (deceased) through represented by L.R. Smt. Jiwani and Others Vs Union of India (UOI)
Delhi High Court · (2005) 119 DLT 189 : (2005) 81 DRJ 370
Land Acquisition Act, 1894 — Section 17, 18, 4, 54, 6
High Courts17 Mar 2005
Ram Sarup Dass and Others Vs Union of India (UOI)
Delhi High Court · (2005) 03 DEL CK 0035
High Courts17 Mar 2005Allowed
Samsar Begum and Others Vs Suresh and Others
Delhi High Court · (2005) 2 ACC 356 : (2006) ACJ 1994 : (2005) 118 DLT 762 : (2005) 81 DRJ 713
High Courts17 Mar 2005Allowed
Sonu Vs MCD and Others
Delhi High Court · (2005) 120 DLT 400 : (2006) 106 FLR 398 : (2005) 3 LLJ 70
Minimum Wages Act, 1948 — Section 15
High Courts16 Mar 2005
Techno Construction and Another Vs Kunj Vihar Co-operative Group Housing Society Ltd.
Delhi High Court · (2005) 118 DLT 591 : (2005) 81 DRJ 233