High Courts24 Mar 2005
Shri Dan Singh Bawa and Others Vs NDMC and Others
Delhi High Court · (2005) 81 DRJ 473
COURT ARCHIVE
Delhi High Court judgments
1,29,263 judgments · page 5,201 of 6,464
High Courts23 Mar 2005Allowed
Mohd. Feroz @ Bhola Vs State
Delhi High Court · (2005) CriminalCC 620
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 20
High Courts23 Mar 2005
National Association of Software and Service Companies Vs Ajay Sood and Others
Delhi High Court · (2005) 119 DLT 596 : (2005) 30 PTC 437
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts23 Mar 2005
Deputy Commissioner of Police Vs Ravinder Singh
Delhi High Court · (2005) 119 DLT 559
High Courts23 Mar 2005
Prabhu Steel Industries Ltd. Vs Union of India (UOI) and Another
Delhi High Court · (2005) 2 ARBLR 1 : (2005) 121 DLT 663 : (2005) 82 DRJ 233 : (2006) 142 PLR 24
High Courts22 Mar 2005Dismissed
Sh. Ashok Anand Vs State Bank of India
Delhi High Court · (2005) 3 BC 523 : (2005) 119 DLT 210
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 17
High Courts22 Mar 2005Dismissed
Ms. Sangita Dhingra Sehgal Vs Delhi Development Authority
Delhi High Court · (2005) 119 DLT 550
Constitution of India, 1950 — Article 136, 226
High Courts22 Mar 2005
Shri Ramesh Chander Vs Shri Suresh Bhasin and Others
Delhi High Court · (2005) 140 PLR 1
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 9Constitution of India, 1950 — Article 227
High Courts22 Mar 2005Dismissed
Capital Publicity Pvt. Ltd. and Another Vs NDMC
Delhi High Court · AIR 2005 Delhi 383
Constitution of India, 1950 — Article 14, 19, 226Delhi Urban Arts Commission Act, 1973 — Section 11, 11(1), 11(2), 12
High Courts22 Mar 2005Allowed
In Re: Ms. Anita Sharma and Shri Harish Kumar Sharma
Delhi High Court · AIR 2005 Delhi 365 : (2005) 119 DLT 483 : (2005) 1 DMC 857
Constitution of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 13B, 13B(1), 13B(2)Special Marriage Act, 1954 — Section 28
High Courts22 Mar 2005Dismissed
Directorate of Revenue Intelligence Vs Ishwar Singh and Another
Delhi High Court · (2005) 119 DLT 280 : (2005) 189 ELT 414 : (2005) 3 RCR(Criminal) 603
High Courts22 Mar 2005
Directorate of Revenue Intelligence Vs Kanwarjit Singh and Another
Delhi High Court · (2005) 119 DLT 290 : (2005) 81 DRJ 752 : (2005) 127 ECR 153 : (2005) 186 ELT 551
High Courts22 Mar 2005Dismissed
Directorate of Revenue Intelligence Vs Jagdish Raj and Others
Delhi High Court · (2005) 120 DLT 598
High Courts22 Mar 2005Dismissed
Mr. Neeraj Sharma Vs Mr. Rakesh Kumar Sharma
Delhi High Court · AIR 2005 Delhi 345 : (2005) 82 DRJ 189
High Courts22 Mar 2005
M.C.D. and Another Vs Naresh Kumar and Others and Nand Lal and Others
Delhi High Court · (2005) 119 DLT 376 : (2005) 83 DRJ 412
High Courts22 Mar 2005
Avinash Bhatia and Another Vs State (NCT of Delhi) and Others
Delhi High Court · (2005) 119 DLT 1 : (2005) 4 RCR(Civil) 542
High Courts21 Mar 2005Allowed
Inspector Rajender Saini and Another Vs State
Delhi High Court · (2005) CriLJ 3861 : (2005) 121 DLT 595
High Courts21 Mar 2005
Laxman Vs The State (Delhi Admn.) Shyam Vs State of NCT of Delhi
Delhi High Court · (2005) 122 DLT 399 : (2005) 82 DRJ 226
High Courts21 Mar 2005Dismissed
Asha Lata Batra and Others Vs Dharam Devi and Others
Delhi High Court · (2005) 03 DEL CK 0010