COURT ARCHIVE
Delhi High Court judgments
1,29,263 judgments · page 5,204 of 6,464
Lekh Raj Gawari Vs The State (NCT of Delhi) and Another
Delhi High Court · (2005) 03 DEL CK 0140
Delhi Development Authority Vs Aditya Kumar Jajodia
Delhi High Court · (2005) 119 DLT 477 : (2005) 81 DRJ 520
Bhartiya Navintam Takneek Avem Nirman Bahu-Rajya Sahakari Sangh Ltd. Vs National Cooperative Union of India (UOI) and Another
Delhi High Court · (2005) 81 DRJ 542
Bhartiya Navintam Takneek Vs National Cooperative Union of India (UOI) and Others
Delhi High Court · (2005) 81 DRJ 542
Star Residents Society (Regd) and Another Vs Delhi Development Authority and Others
Delhi High Court · (2005) 03 DEL CK 0054
N.P.S.C. Cooperative Group Housing Society Ltd. and Others Vs Delhi Development Authority and Others
Delhi High Court · (2005) 118 DLT 585
Smt. Prinda Punchi and Another Vs Municipal Coporation of Delhi and Others
Delhi High Court · (2005) 03 DEL CK 0148
S.P. Chopra Vs Chopra Gems
Delhi High Court · (2005) 3 BC 329 : (2005) 118 DLT 536 : (2005) 81 DRJ 416
Jay Pee Exports Ltd. Vs Importodora Kid K.A. DE. C.V. and Others
Delhi High Court · (2005) 03 DEL CK 0146
Motorpresse International Verlagsgeselischaft Holding mbH and Co. Vs Mistrale Publishing Pvt. Ltd.
Delhi High Court · (2005) 119 DLT 99 : (2005) 30 PTC 489
Mr. Surender Patrick Lall and Another Vs State and Others
Delhi High Court · AIR 2005 Delhi 379 : (2005) 118 DLT 647 : (2005) 81 DRJ 574
Hari Om Vs State
Delhi High Court · (2005) 118 DLT 608 : (2005) 81 DRJ 422
Ashwani Khurana Vs Inder Kumar Chawla
Delhi High Court · (2005) 03 DEL CK 0136
Smt. Saroj Bala Vs Rajive Stock Brokers Ltd. and Another
Delhi High Court · (2005) 3 ARBLR 162 : (2005) 118 DLT 472 : (2005) 81 DRJ 143
Shri Neeraj Goel Vs Union of India (UOI) and Others
Delhi High Court · (2005) 03 DEL CK 0086
Air Travel Bureau Ltd. Vs Union of India (UOI) and Others
Delhi High Court · (2005) 3 BC 7 : (2005) 118 DLT 126
Dr. (Miss) Iona Leekha Mathew Vs State
Delhi High Court · (2005) 03 DEL CK 0064
Baby Rupali and Another Vs Rajesh Grover and Others
Delhi High Court · (2005) 123 DLT 523 : (2005) 2 DMC 531
Hindustan Engineering and Industries Limited Vs Container Corporation of India Limited and Another
Delhi High Court · (2005) 3 BC 352 : (2005) 119 DLT 81 : (2005) 81 DRJ 317