High Courts10 Mar 2005
Jeet Ram Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2005) 03 DEL CK 0016
COURT ARCHIVE
Delhi High Court judgments
1,29,263 judgments · page 5,206 of 6,464
High Courts10 Mar 2005
Welfare Association (Regd.) Vs Delhi Metro Rail Corporation and Others
Delhi High Court · (2005) 03 DEL CK 0013
High Courts09 Mar 2005Allowed
The Management of the Delhi Gymkhana Club Ltd. Vs The Govt. of NCT of Delhi and Others
Delhi High Court · (2005) 118 DLT 413 : (2005) 81 DRJ 63 : (2005) 2 LLJ 936
High Courts09 Mar 2005
Jugal Kishore Dawer Vs D.R.I.
Delhi High Court · (2005) CriLJ 2844 : (2005) 118 DLT 691 : (2006) 194 ELT 399
High Courts09 Mar 2005
Smt. Lal Mani Vs State of Delhi Sh. Raj Kishore Vs The State
Delhi High Court · (2005) 03 DEL CK 0008
Penal Code, 1860 (IPC) — Section 304B
High Courts07 Mar 2005Dismissed
Shri Pradip Vaid Vs Universal Constructors (Proprietor Badhwar Universal Contractors (P) Ltd.), Veer Puru Co-op. Group Housing Society Ltd. and Ajay Kumar Gupta
Delhi High Court · AIR 2006 Delhi 4 : (2005) 123 DLT 688 : (2005) 82 DRJ 95
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 58(1), Order 21 Rule 58(5), Order 21 Rule 89, 151
High Courts07 Mar 2005Allowed
Shiv Mandir Jeernodhan Sanathan Sabha (Regd.) Vs Delhi Development Authority
Delhi High Court · (2005) 119 DLT 444
High Courts07 Mar 2005
Anuj Johri Vs Union of India (UOI) and Others
Delhi High Court · (2005) 118 DLT 418 : (2005) 81 DRJ 238
High Courts07 Mar 2005Allowed
Partap Singh Vs Delhi Development Authority
Delhi High Court · (2005) 118 DLT 281 : (2005) 81 DRJ 282
High Courts07 Mar 2005Allowed
Sep. Jai Singh Vs Union of India (UOI) and Others
Delhi High Court · (2005) 119 DLT 66 : (2005) 2 ESC 1355 : (2006) 1 SLJ 256
High Courts07 Mar 2005
Darshan Lal Vs Delhi Development Authority
Delhi High Court · (2005) 118 DLT 440
High Courts07 Mar 2005Allowed
Ramjas College Vs Presiding Officer and Another
Delhi High Court · (2005) 118 DLT 605 : (2005) 81 DRJ 13 : (2005) 106 FLR 701 : (2005) 3 LLJ 289 : (2006) 1 SLJ 253
High Courts07 Mar 2005Dismissed
Municipal Corporation of Delhi Vs Satish Kumar
Delhi High Court · (2005) 118 DLT 577 : (2005) 81 DRJ 344 : (2005) 2 LLJ 1129 : (2006) 1 SLJ 250
High Courts07 Mar 2005Allowed
Datt Enterprises Ltd. Vs V.K. Dua and Another
Delhi High Court · AIR 2006 Delhi 16 : (2005) 3 BC 321 : (2005) 118 DLT 408 : (2005) 81 DRJ 277 : (2005) 140 PLR 45
High Courts07 Mar 2005Allowed
Laxmi Devi and Another Vs Union of India (UOI) and Others
Delhi High Court · (2005) 118 DLT 484 : (2005) 81 DRJ 445
High Courts04 Mar 2005
Kamaljeet Singh Vs Sh. H.K. Pandey (Intelligence Officer, NCB)
Delhi High Court · (2005) 03 DEL CK 0194
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 67
High Courts04 Mar 2005Dismissed
Press Trust of India Employees Vs Press Trust of India
Delhi High Court · (2005) 119 DLT 266 : (2005) 3 LLJ 22
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 4Criminal Procedure Code, 1973 (CrPC) — Section 144
High Courts04 Mar 2005
Joginder Kaur and Co-owners, Ms. Joginder Kaur, Mr. Varinder Singh and Ms. Manjit Kaur Vs Punjab and Sind Bank
Delhi High Court · (2006) 3 BC 277 : (2005) 119 DLT 384 : (2005) 81 DRJ 536
High Courts04 Mar 2005Allowed
Parveen Kumar and Others Vs MCD and Another
Delhi High Court · (2005) 118 DLT 448
High Courts04 Mar 2005
Sh. Amarjeet Lal Suri Vs Sh. Moti Sagar Suri and Others
Delhi High Court · (2005) 119 DLT 295