High Courts12 Mar 2007Dismissed
Mukesh Sharma Vs State of Delhi
Delhi High Court · (2007) 03 DEL CK 0108
Penal Code, 1860 (IPC) — Section 120B, 120B(1), 419, 420, 465
COURT ARCHIVE
Delhi High Court judgments
1,30,494 judgments · page 5,060 of 6,525
High Courts12 Mar 2007Allowed
V.K. Tewari Vs State
Delhi High Court · (2007) CriminalCC 322 : (2007) 2 RCR(Criminal) 547
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts12 Mar 2007Dismissed
Hindustan Petroleum Corporation Ltd. Vs BSES Rajdhani Power Ltd. and Another
Delhi High Court · (2007) 138 DLT 679 : (2007) 94 DRJ 542 : (2007) 1 ILR Delhi 1219 : (2008) 2 RCR(Criminal) 697
Criminal Procedure Code, 1973 (CrPC) — Section 482Electricity Act, 1910 — Section 56
High Courts12 Mar 2007
Commissioner of Income Tax Vs Pearey Lai and Sons (P.) Ltd.
Delhi High Court · (2007) 163 TAXMAN 213
High Courts09 Mar 2007Dismissed
Jugvir Inder Singh Vs Union of India (UOI)
Delhi High Court · (2007) 03 DEL CK 0229
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Constitution of India, 1950 — Article 226
High Courts09 Mar 2007Dismissed
Commissioner of Income Tax Vs Hindustan Tin Works Ltd.
Delhi High Court · (2007) 291 ITR 290 : (2007) 164 TAXMAN 529
Income Tax Act, 1961 — Section 145(2), 260A
High Courts09 Mar 2007Dismissed
Ishraul Haque Ansari Vs M.C.D. and Others
Delhi High Court · (2007) 1 ILR Delhi 1075
High Courts09 Mar 2007Dismissed
A.K. Chaudahry and Others Vs Nandita Malhotra
Delhi High Court · (2008) 1 CivCC 58 : (2007) 139 DLT 229 : (2007) 1 ILR Delhi 176 : (2007) 4 RCR(Criminal) 320
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts09 Mar 2007Dismissed
Shri Sunil Kumar Vs Union of India (UOI) and Others
Delhi High Court · (2007) 140 DLT 42
Central Reserve Police Force Act, 1949 — Section 11(1)Central Reserve Police Force Rules, 1955 — Rule 27, 29
High Courts09 Mar 2007Dismissed
Smt. Ram kala Vs Union of India (UOI) and Others
Delhi High Court · (2007) 140 DLT 192
Central Civil Services (Pension) Rules, 1972 — Rule 41Central Reserve Police Force Act, 1949 — Section 11(1)Constitution of India, 1950 — Article 20
High Courts09 Mar 2007Allowed
Ganga Malhotra Vs Land and Development Officer and Others
Delhi High Court · AIR 2007 Delhi 133
Government Grants Act, 1895 — Section 3
High Courts09 Mar 2007Disposed Off
Shri Pitamber Singh and Smt. Rukmani Devi Vs Shri Roop Chand
Delhi High Court · (2007) 139 DLT 665
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts09 Mar 2007Allowed
Commissioner of Income Tax Vs Shanker Lal Ved Prakash
Delhi High Court · (2007) 03 DEL CK 0124
Income Tax Act, 1961 — Section 143(2), 234(B)
High Courts09 Mar 2007
Smt. Sheela Gehlot Vs Smt. Preeti Khilnani
Delhi High Court · (2007) 03 DEL CK 0113
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts09 Mar 2007Dismissed
Kaveri Infrastructure P. Ltd. Vs N.D.M.C. and Others
Delhi High Court · (2007) 142 DLT 150 : (2007) 1 ILR Delhi 1080
Constitution of India, 1950 — Article 226
High Courts09 Mar 2007Dismissed
Union of India (UOI) Vs Paley Ram and Others
Delhi High Court · (2007) 03 DEL CK 0072
High Courts09 Mar 2007
Gurpreet Singh Vs State (NCT of Delhi) and Passport Officer/Superintendent
Delhi High Court · (2007) 03 DEL CK 0067
Passports Act, 1967 — Section 12, 12(3)Passports Rules, 1980 — Rule 19, 5, 6
High Courts09 Mar 2007Allowed
Rakesh Kumar Verma and Others Vs Ravi Kumar
Delhi High Court · (2007) 03 DEL CK 0052
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts09 Mar 2007Dismissed
Ex-Sepoy Ganga Singh Jadon Vs Union of India (UOI) and Another
Delhi High Court · (2007) 140 DLT 154
Army Rules, 1954 — Rule 33(7), 34(1)
High Courts09 Mar 2007Dismissed
SGT. Dagar RC Vs Union of India (UOI) and Others
Delhi High Court · (2007) 03 DEL CK 0025