High Courts17 Nov 1966
The Punjab Oil Expellers Co., Ghaziabad Vs Madan Lal Nanda and Sons and Others
Delhi High Court · AIR 1967 Delhi 28
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 12, Order 5 Rule 13, Order 5 Rule 17
COURT ARCHIVE
Delhi High Court judgments
1,30,494 judgments · page 6,525 of 6,525
High Courts16 Nov 1966Dismissed
Mohammad Vs Aggarwal Finance Private Ltd.
Delhi High Court · (1967) 3 DLT 15
Arbitration Act, 1940 — Section 30Civil Procedure Code, 1908 (CPC) — Order 18 Rule 1
High Courts16 Nov 1966
Ram Sarup Charan Singh Vs The State
Delhi High Court · AIR 1967 Delhi 26 : (1967) CriLJ 744
High Courts09 Nov 1966
Shadi Lal Vs Union of India and Others
Delhi High Court · AIR 1968 Delhi 48 : (1967) 3 DLT 2
High Courts08 Nov 1966
Ajit Singh Vs Gurcharan Singh
Delhi High Court · AIR 1967 Delhi 35
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3
High Courts07 Nov 1966
Sardar Begum Vs Jagdish Chand Bhandari, Defendant
Delhi High Court · AIR 1967 Delhi 61
High Courts07 Nov 1966
M.L. Joshi Vs Director of Estates, Government of India, New Delhi and Another
Delhi High Court · AIR 1967 Delhi 86
High Courts07 Nov 1966
S.K. Chatterjee and Another Vs J.N. Ghosal
Delhi High Court · AIR 1967 Delhi 49
High Courts01 Nov 1966Dismissed
Union of India (UOI) and Another Vs Viranwali and Others
Delhi High Court · (1967) ACJ 41
High Courts20 Sept 1966
Chief Controlling Revenue Authority and Another Vs Fertilizer Corporation of India Ltd. and Others
Delhi High Court · AIR 1969 Delhi 130