High Courts09 Mar 2007Dismissed
Commissioner of Income Tax Vs Modi Spinning and Weaving Mills Co. Ltd.
Delhi High Court · (2007) 292 ITR 479
Income Tax Act, 1961 — Section 43B
COURT ARCHIVE
Delhi High Court judgments
1,30,494 judgments · page 5,061 of 6,525
High Courts09 Mar 2007Dismissed
Rajinder Singh Vs Union of India (UOI) and Others
Delhi High Court · (2007) 140 DLT 7
Border Security Force Rules, 1969 — Rule 19, 19(2)Central Civil Services (Pension) Rules, 1972 — Rule 48A, 48A(2)
High Courts08 Mar 2007Dismissed
Ajay Dhir Vs State and Another
Delhi High Court · (2007) 03 DEL CK 0159
Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 406, 415, 420
High Courts08 Mar 2007Dismissed
Sh. Devinder K. Jain Vs Union of India (UOI) and Others
Delhi High Court · (2007) 139 CompCas 896 : (2007) 78 SCL 268
Companies Act, 1956 — Section 224(7)
High Courts08 Mar 2007Dismissed
Mahabir Vs State
Delhi High Court · (2007) 139 DLT 155
Criminal Procedure Code, 1973 (CrPC) — Section 207Penal Code, 1860 (IPC) — Section 302, 34, 394
High Courts08 Mar 2007
H.B. Leasing and Finance Co. Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2007) 163 TAXMAN 143
High Courts08 Mar 2007Dismissed
Ramesh Chander Vs Administrative Civil Judge and Another
Delhi High Court · (2007) 1 ILR Delhi 168
Constitution of India, 1950 — Article 226
High Courts08 Mar 2007Dismissed
Arun Kumar Sharma Vs Ashok Kumar Sharma and Others
Delhi High Court · (2007) 95 DRJ 314 : (2007) 1 ILR Delhi 160
Evidence Act, 1872 — Section 68, 71Succession Act, 1925 — Section 63, 8
High Courts08 Mar 2007Allowed
Mohd. Aizaz Vs State
Delhi High Court · (2007) 95 DRJ 555
Penal Code, 1860 (IPC) — Section 302, 365
High Courts07 Mar 2007
Seth Industries Ltd. and Others Vs AAIFR and Others
Delhi High Court · (2009) 149 CompCas 672
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 3(1)
High Courts07 Mar 2007Dismissed
Icec India (P.) Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2007) 163 TAXMAN 144
High Courts07 Mar 2007Dismissed
Rajbir Singh Vs D.D.A.
Delhi High Court · (2007) 95 DRJ 300
Constitution of India, 1950 — Article 14, 16, 226, 39
High Courts07 Mar 2007Dismissed
Union of India (UOI) Vs Hind Wire Industries Limited
Delhi High Court · (2007) 2 ARBLR 418 : (2007) 95 DRJ 307
Arbitration Act, 1940 — Section 13, 15, 30
High Courts07 Mar 2007Allowed
Surender Kumar and Another Vs The State (NCT of Delhi)
Delhi High Court · (2007) 1 DMC 723
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 308, 34, 498A
High Courts07 Mar 2007Allowed
Kamla Devi Vs State
Delhi High Court · (2007) 03 DEL CK 0167
Constitution of India, 1950 — Article 341Penal Code, 1860 (IPC) — Section 308, 323, 341, 354, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts07 Mar 2007Allowed
Mahinder Kumar Bansal Vs The State Election Commission Govt. of NCT of Delhi
Delhi High Court · (2007) 95 DRJ 567
Conduct of Elections Rules, 1961 — Rule 89Delhi Municipal Corporation (Election of Councillors) Rules, 1970 — Rule 92A, 92B, 92F(4), 92F(5), 92F(6)Representation of the People Act, 1951 — Section 10A
High Courts07 Mar 2007Dismissed
Commissioner of Income Tax Vs Rungta Irrigation Ltd.
Delhi High Court · (2007) 03 DEL CK 0123
High Courts07 Mar 2007Dismissed
Goura Hari Das Vs State thru C.B.I.
Delhi High Court · (2007) 03 DEL CK 0074
Penal Code, 1860 (IPC) — Section 120B, 379, 397, 401, 419
High Courts07 Mar 2007
Federatin Of Central Govt. Pensioners and Others Vs Union of India (UOI)
Delhi High Court · (2007) 03 DEL CK 0073
Administrative Tribunals Act, 1985 — Section 4, 5(1), 5(2), 5(6)Constitution of India, 1950 — Article 136, 323, 323A, 323BPayment of Gratuity Act, 1972 — Section 2
High Courts07 Mar 2007Dismissed
Rajvir Singh Vs S.S.C. and Others
Delhi High Court · (2007) 03 DEL CK 0069