High Courts13 Mar 2007Disposed Off
Sadhu Saran Shahi Vs The Under Secretary and Others
Delhi High Court · (2007) 1 ILR Delhi 181
Criminal Procedure Code, 1973 (CrPC) — Section 494
COURT ARCHIVE
Delhi High Court judgments
1,30,494 judgments · page 5,059 of 6,525
High Courts13 Mar 2007Partly Allowed
Vardhman Properties Ltd. Vs The Collector of Stamps, Govt. of Nct of Delhi
Delhi High Court · AIR 2007 Delhi 214 : (2007) 140 DLT 354 : (2007) 1 ILR Delhi 1227
Delhi Municipal Corporation Act, 1957 — Section 147, 147(2)Stamp Act, 1899 — Article 35, 13, 14, 33, 38Transfer of Property Act, 1882 — Section 105
High Courts13 Mar 2007Disposed Off
Ramesh Kumar Vs D.S.I.D.C. and Another
Delhi High Court · (2007) 138 DLT 678 : (2007) 2 LLJ 1044
High Courts13 Mar 2007Disposed Off
Salim Ansari and Another Vs Union of India (UOI) and Others
Delhi High Court · (2007) 03 DEL CK 0105
High Courts13 Mar 2007Dismissed
Sh. Jagdish Prasad and Sh. Mohan Lal Vs Delhi Development Authority and Municipal Corporation of Delhi
Delhi High Court · (2007) 03 DEL CK 0082
Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 5(1)
High Courts13 Mar 2007
Commissioner of Income Tax Vs Shri Anil Kumar
Delhi High Court · (2007) 138 DLT 788 : (2007) 292 ITR 552 : (2008) 167 TAXMAN 143
Income Tax Act, 1961 — Section 143(3), 144, 260A, 263, 68
High Courts12 Mar 2007Disposed Off
Union of India (UOI) Vs Upper India Couper Paper Mills Company Limited
Delhi High Court · (2007) 3 ARBLR 29
Arbitration Act, 1940 — Section 20, 30, 33
High Courts12 Mar 2007Allowed
Commissioner of Income Tax Vs Reebok India Company
Delhi High Court · (2007) 209 CTR 458 : (2007) 291 ITR 455 : (2007) 163 TAXMAN 61
Income Tax Act, 1961 — Section 194I, 201(IA), 260A
High Courts12 Mar 2007
Commissioner of Income Tax Vs National Cereal Products Ltd.
Delhi High Court · (2007) 165 TAXMAN 180
High Courts12 Mar 2007Dismissed
Sh. Satish Yadav, Sh. Mohinder Singh, Sh. Kimti Lal and Sh. Bhu Dev Vs Sh. Vijay Pal, Sh. Subhash Yadav and Sh. Ravinder Yadav
Delhi High Court · (2007) 94 DRJ 738
Limitation Act, 1963 — Section 5
High Courts12 Mar 2007Disposed Off
Vishvanath Sharma Vs Shri Mukand Lal Sharma and Others
Delhi High Court · (2008) ACJ 1123 : (2007) 1 ILR Delhi 1213
High Courts12 Mar 2007Dismissed
Inderjit Singh and Others Vs Union of India (UOI) and Others
Delhi High Court · (2007) 139 DLT 97
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 113, 114, 119, 125, 130
High Courts12 Mar 2007Allowed
Dr. Dhruw Sharma Vs Lt. Governor of N.C.T. of Delhi
Delhi High Court · (2007) 03 DEL CK 0179
High Courts12 Mar 2007Dismissed
Commissioner of Income Tax Vs A and A Bakery P. Ltd.
Delhi High Court · (2008) 302 ITR 51
High Courts12 Mar 2007Allowed
I.T.D.C. LTD. Vs Sh. S.K. Roy and Others
Delhi High Court · (2007) 03 DEL CK 0136
Constitution of India, 1950 — Article 226
High Courts12 Mar 2007Disposed Off
Jhunjun Wala and Co. Vs Commissioner of Income Tax
Delhi High Court · (2008) 167 TAXMAN 58
High Courts12 Mar 2007Disposed Off
Sma Co-Op. Industrial Estate Ltd. and Another Vs Government of N.C.T. of Delhi and Others
Delhi High Court · (2007) 03 DEL CK 0112
High Courts12 Mar 2007Dismissed
Secretary Govt. of India and Others Vs Sanjay Kumar and Others
Delhi High Court · (2007) 03 DEL CK 0111
Constitution of India, 1950 — Article 14, 16
High Courts12 Mar 2007Dismissed
Ravinder Singh Vs Govt. of N.C.T. of Delhi and Another
Delhi High Court · (2007) 03 DEL CK 0110
High Courts12 Mar 2007Disposed Off
Madan Lal Vs Union of India (UOI) and Others
Delhi High Court · (2007) 03 DEL CK 0109