High Courts16 Mar 2007
Oceanic Dehydrates Pvt. Ltd. Vs Union of India (UOI) and Another
Delhi High Court · (2007) 03 DEL CK 0075
COURT ARCHIVE
Delhi High Court judgments
1,30,494 judgments · page 5,057 of 6,525
High Courts16 Mar 2007Dismissed
Kapoor Singh Vs Delhi Transport Corporation and Another
Delhi High Court · (2007) 03 DEL CK 0060
Industrial Disputes Act, 1947 — Section 33(2)
High Courts16 Mar 2007
Smt. Anju Bala and Others Vs D.E.S.U. and Others
Delhi High Court · (2007) 03 DEL CK 0059
Constitution of India, 1950 — Article 12, 14, 16
High Courts16 Mar 2007Dismissed
Rite Approach Group Ltd. Vs Rosoboronexport
Delhi High Court · AIR 2007 Delhi 145 : (2007) 2 ARBLR 443 : (2007) 139 DLT 55
Arbitration and Conciliation Act, 1996 — Section 9Civil Procedure Code, 1908 (CPC) — Order 19 Rule 3, Order 38 Rule 5
High Courts16 Mar 2007Allowed
Smt. Renu Sharma and Another Vs Titan Industries Ltd. and Another
Delhi High Court · AIR 2007 Delhi 151
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3, Order 39 Rule 3A, Order 5 Rule 12, Order 5 Rule 13, Order 5 Rule 14
High Courts16 Mar 2007
Ehsan Ahmed Makhdoomi Vs Registrar Coop. Societies and Another
Delhi High Court · (2007) 97 DRJ 106
Constitution of India, 1950 — Article 226Delhi Co-operative Societies Rules, 1973 — Rule 30
High Courts16 Mar 2007Dismissed
Smt. Raj Rani Vs Guru Teg Bahadur Hosp.
Delhi High Court · (2007) 139 DLT 701 : (2007) 114 FLR 126 : (2007) 1 ILR Delhi 1091
Industrial Disputes Act, 1947 — Section 25, 25G, 25H
High Courts15 Mar 2007Dismissed
Gujarat Insecticides Ltd. Vs Jainsons Minerals and Another
Delhi High Court · (2008) 1 BC 45 : (2008) 1 CivCC 603 : (2007) 140 DLT 465 : (2007) 95 DRJ 533 : (2007) 1 ILR Delhi 1246 : (2008) 149 PLR 27
Civil Procedure Code, 1908 (CPC) — Section 16, 17, 18, 19, 20Contract Act, 1872 — Section 23, 28Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts15 Mar 2007Dismissed
Commissioner of Income Tax Vs Malibu Estate
Delhi High Court · (2007) 164 TAXMAN 518
Haryana Development and Regulation of Urban Areas Act, 1975 — Section 158BC, 158BD
High Courts15 Mar 2007Dismissed
Rishi Dev Batra Vs Dr. (Mrs.) Anup Suri
Delhi High Court · (2007) 03 DEL CK 0259
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 1
High Courts15 Mar 2007Disposed Off
Inder Singh Solanki and Others Vs S.S. Kanwat and Another
Delhi High Court · (2007) 03 DEL CK 0254
Land Acquisition Act, 1894 — Section 17(3A), 30, 31
High Courts15 Mar 2007
Packing Paper Sales (Regd.) and Another Vs Smt. Veena Lata Khosla
Delhi High Court · AIR 2007 Delhi 175 : (2007) 2 ILR Delhi 226
Negotiable Instruments Act, 1881 (NI) — Section 13, 4Stamp Act, 1899 — Article 1, 2(22), 35
High Courts15 Mar 2007Allowed
Shri R.K. Gupta Vs Union of India (UOI) and Another
Delhi High Court · (2008) 2 SLJ 258
High Courts15 Mar 2007Dismissed
Indira Gandhi National Centre for Arts Employees Union Vs Union of India (UOI) and Others
Delhi High Court · (2007) 03 DEL CK 0172
Constitution of India, 1950 — Article 226, 7
High Courts15 Mar 2007Allowed
Dinesh Chand Sukhla Vs State (NCT of Delhi)
Delhi High Court · (2007) 1 ILR Delhi 191
Criminal Procedure Code, 1973 (CrPC) — Section 319, 397, 482Penal Code, 1860 (IPC) — Section 120B, 420, 463, 471
High Courts15 Mar 2007Disposed Off
Director General All India Radio Vs Rati Ram and Another
Delhi High Court · (2007) 03 DEL CK 0132
High Courts15 Mar 2007Dismissed
Ravinder Vs Virender Singh, Narender Singh, Vijender Singh and Yogender Singh
Delhi High Court · (2007) 03 DEL CK 0056
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4Specific Relief Act, 1963 — Section 6
High Courts14 Mar 2007Disposed Off
Shri G.C. Khanna and Others Vs Electric Construction and Equipment Co. Ltd.
Delhi High Court · (2007) 139 DLT 128 : (2007) 1 ILR Delhi 1238
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts14 Mar 2007Dismissed
Bharat Bhushan Sharma Vs Pratibha
Delhi High Court · (2007) 3 CivCC 552 : (2007) 1 DMC 767 : (2007) 2 ILR Delhi 555 : (2007) 3 RCR(Civil) 655
High Courts14 Mar 2007Dismissed
Commissioner of Income Tax Vs Flex Plastic and Packaging (P) Ltd.
Delhi High Court · (2007) 211 CTR 607
Income Tax Act, 1961 — Section 68