High Courts14 Mar 2007Allowed
Kundan Lal Vs Subhash Chander and Others
Delhi High Court · (2007) 139 DLT 53
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, 151
COURT ARCHIVE
Delhi High Court judgments
1,30,494 judgments · page 5,058 of 6,525
High Courts14 Mar 2007Dismissed
Mahinder Partap Vs Delhi Transport Corporation
Delhi High Court · (2007) 139 DLT 232
High Courts14 Mar 2007Dismissed
Raj Singh Vs State
Delhi High Court · (2007) 140 DLT 750
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 201, 302, 392, 394, 412
High Courts14 Mar 2007Disposed Off
Shibu Soren Vs C.B.I.
Delhi High Court · (2007) 95 DRJ 545
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Evidence Act, 1872 — Section 10, 8Penal Code, 1860 (IPC) — Section 120B, 302, 364
High Courts14 Mar 2007Disposed Off
New Friends Colony Residents Vs Union of India (UOI) and Others
Delhi High Court · (2007) 03 DEL CK 0169
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 215, 226, 227
High Courts14 Mar 2007Allowed
Shri Akshoy Kumar Paul and Another Vs The New India Assurance Company
Delhi High Court · (2009) ACJ 583 : AIR 2007 Delhi 136
High Courts14 Mar 2007Allowed
Ram Phal and Another, Prem Singh and Rajbir Singh Vs D.T.C.
Delhi High Court · (2007) 140 DLT 322
Constitution of India, 1950 — Article 226
High Courts14 Mar 2007
Nisha Vs Gyanwati and Others
Delhi High Court · (2007) 1 ILR Delhi 53
Civil Procedure Code, 1908 (CPC) — Section 2(11)Hindu Adoptions and Maintenance Act, 1956 — Section 19, 21, 21(iii), 22Hindu Marriage Act, 1955 — Section 25(3)
High Courts14 Mar 2007Dismissed
B.S. Yaduvanshi Vs National Seeds Corporation Ltd. and Another
Delhi High Court · (2007) 139 DLT 462
Constitution of India, 1950 — Article 311
High Courts14 Mar 2007
United India Insurance Co. Ltd. Vs Kaushalya Devi and Others
Delhi High Court · (2008) ACJ 1267
Motor Vehicles Act, 1988 — Section 140, 140(3), 140(5), 163A, 163A(1)
High Courts14 Mar 2007Allowed
P. Nageswara Rao Vs Union of India (UOI)
Delhi High Court · (2007) 142 DLT 763
High Courts13 Mar 2007
Bhanu Shaha Vs The State (Nct of Delhi)
Delhi High Court · (2007) 140 DLT 495 : (2007) 95 DRJ 385
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 302, 34, 392, 394
High Courts13 Mar 2007Dismissed
L/Nk Shyamveer Singh Vs Union of India (UOI) and Another
Delhi High Court · (2007) 03 DEL CK 0268
Army Act, 1950 — Section 41(2), 80
High Courts13 Mar 2007Allowed
Ram Narain Arora Vs The Drug Controller NCT of Delhi
Delhi High Court · (2007) 1 ILR Delhi 1223
Criminal Procedure Code, 1973 (CrPC) — Section 386, 397Drugs and Cosmetics Act, 1940 — Section 17A, 18, 27, 32
High Courts13 Mar 2007Partly Allowed
Charanjeet Verma/Aero Club Vs State and Others
Delhi High Court · (2007) 1 ILR Delhi 184
Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 142Penal Code, 1860 (IPC) — Section 120B, 405, 406, 409, 420
High Courts13 Mar 2007Allowed
Surender Tokas Vs State NCT of Delhi
Delhi High Court · (2007) 2 DMC 221 : (2007) 95 DRJ 552
Penal Code, 1860 (IPC) — Section 161, 304B, 306, 397, 498A
High Courts13 Mar 2007Dismissed
Director of Income Tax (Exemption) Vs Guru Nanak Foundation
Delhi High Court · (2008) 170 TAXMAN 547
High Courts13 Mar 2007Disposed Off
Kanhaiya Lal Vs Union of India (UOI)
Delhi High Court · (2007) 113 FLR 770 : (2007) 2 LLJ 1022
Industrial Disputes (Central) Rules, 1957 — Rule 2
High Courts13 Mar 2007Dismissed
Rajpati Vs The Director, Central Bureau of Investigation and Others
Delhi High Court · (2007) 139 DLT 196
High Courts13 Mar 2007Disposed Off
Ashwini Kumar Vs Union of India (UOI) and Others
Delhi High Court · (2007) 03 DEL CK 0148
Constitution of India, 1950 — Article 32Situ Promotion Rules, 1990 — Rule 7, 8, 9