High Courts19 Mar 2007Allowed
Sanjay Kumar Vs Union of India (UOI) and Others
Delhi High Court · (2007) 03 DEL CK 0115
COURT ARCHIVE
Delhi High Court judgments
1,30,494 judgments · page 5,056 of 6,525
High Courts19 Mar 2007Disposed Off
Klm Royal Dutch Airlines and Another Vs Deputy Director of Income Tax
Delhi High Court · (2007) 03 DEL CK 0094
Income Tax Act, 1961 — Section 220, 220(6), 225, 246, 254
High Courts19 Mar 2007Dismissed
Nafe Singh Vs State (NCT of Delhi)
Delhi High Court · (2007) 95 DRJ 338
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts19 Mar 2007
Rajeev Kumar Bansal Vs Director General S.S.B. and Others
Delhi High Court · (2007) 03 DEL CK 0078
Central Reserve Police Force Rules, 1955 — Rule 31
High Courts19 Mar 2007Allowed
Rekha and Others Vs Union of India (UOI) and Others Kendriya Vidyalaya Sangathan Vs Zafar Alam and Others
Delhi High Court · (2007) 1 ARBLR 356 : (2007) 140 DLT 232
Constitution of India, 1950 — Article 226
High Courts19 Mar 2007
R.C. Kaushal Vs DDA
Delhi High Court · (2007) 1 ARBLR 206
Constitution of India, 1950 — Article 226, 311, 311(1)Delhi Development Act, 1957 — Section 3, 4(2), 52, 57Delhi Development Authority (Salaries, Allowances and Conditions of Service) Regulations, 1961 — Regulation 14, 15, 15(1), 16, 17
High Courts19 Mar 2007Dismissed
MCD Vs Anil Prakash
Delhi High Court · (2007) 03 DEL CK 0062
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Constitution of India, 1950 — Article 14, 226, 32Contract Act, 1872 — Section 23
High Courts19 Mar 2007Dismissed
Smt. Renu Bala Joshi and Shri Panchanan Joshi Vs Shri Sukhdev Singh Sandhu
Delhi High Court · (2007) 03 DEL CK 0055
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Specific Relief Act, 1963 — Section 5
High Courts16 Mar 2007Dismissed
Jagdish Chand Vs Union of India (UOI) and Others
Delhi High Court · (2007) 03 DEL CK 0282
Constitution of India, 1950 — Article 226Delhi Development Act, 1957 — Section 22ALand Acquisition Act, 1894 — Section 4, 6
High Courts16 Mar 2007Allowed
Tyyaba Siddiqui Vs Registrar Coop. Societies and Another
Delhi High Court · (2007) 96 DRJ 574
Constitution of India, 1950 — Article 226
High Courts16 Mar 2007Dismissed
Mohan Singh and Others Vs Union of India (UOI) and Others
Delhi High Court · (2007) 03 DEL CK 0263
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 48
High Courts16 Mar 2007Disposed Off
Ex. Capt. Salim Zafar Asaad Vs Union of India (UOI) and Others
Delhi High Court · (2007) 03 DEL CK 0262
Army Act, 1950 — Section 19Army Rules, 1954 — Rule 14
High Courts16 Mar 2007Disposed Off
Inox Air Products Ltd. Vs Rathi Ispat Ltd.
Delhi High Court · (2007) 03 DEL CK 0261
High Courts16 Mar 2007Dismissed
H.C. Pandey Vs North Delhi Power Ltd. and Delhi Transco Ltd.
Delhi High Court · (2007) 03 DEL CK 0253
High Courts16 Mar 2007Dismissed
Commissioner of Income Tax Vs Krishan Kumar Aggarwal
Delhi High Court · (2008) 170 TAXMAN 23
High Courts16 Mar 2007Dismissed
Pramod Kumar Vs The State (GNCT) of Delhi
Delhi High Court · (2007) 95 DRJ 605
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 195, 313, 428Penal Code, 1860 (IPC) — Section 186, 302, 307, 332, 34
High Courts16 Mar 2007Allowed
Rama Saraf and Another Vs State and Others
Delhi High Court · (2007) 95 DRJ 409
Contract Act, 1872 — Section 23Criminal Procedure Code, 1973 (CrPC) — Section 161, 362, 482Penal Code, 1860 (IPC) — Section 104, 120B, 173(8), 406, 420
High Courts16 Mar 2007Dismissed
Ankit Gautam Vs Central Board of Secondary Education
Delhi High Court · (2007) 03 DEL CK 0180
High Courts16 Mar 2007Disposed Off
Smt. Bindu Mehra Vs Sushil Kumar Mehra
Delhi High Court · (2007) CriLJ 3455 : (2007) 139 DLT 222 : (2007) 95 DRJ 404
Criminal Procedure Code, 1973 (CrPC) — Section 125, 439(2)Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts16 Mar 2007Dismissed
R.K. Anand Vs State
Delhi High Court · (2007) 03 DEL CK 0076
Criminal Procedure Code, 1973 (CrPC) — Section 397Penal Code, 1860 (IPC) — Section 119, 120B, 409, 420, 468Prevention of Corruption Act, 1988 — Section 13(1), 13(2)