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Delhi High Court judgments

1,30,494 judgments · page 5,062 of 6,525

High Courts07 Mar 2007Dismissed

Union of India (UOI) Vs Ramawatar

Delhi High Court · (2007) 03 DEL CK 0065

Constitution of India, 1950 — Article 226General Clauses Act, 1897 — Section 14, 14(1), 14(1A), 14(2), 27Recruitment by Promotion Rules — Rule 21, 21(4), 21(5), 5, 6
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High Courts06 Mar 2007Dismissed

Col. t. Prasad and Another Vs Union of India (UOI) and Others

Delhi High Court · (2007) 139 DLT 527 : (2007) 95 DRJ 146

Constitution of India, 1950 — Article 13, 226, 309, 4New Okhla Industrial Development Area (Levy of Infrastructure Fee) Regulations, 1998 — Regulation 2, 3, 5Tolls (Army and Air Force) Act, 1901 — Section 2, 2(3), 3
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High Courts06 Mar 2007Dismissed

Vinod Kumar and Others Vs State

Delhi High Court · (2007) CriLJ 2861 : (2007) 95 DRJ 212 : (2007) 2 RCR(Criminal) 999

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21Penal Code, 1860 (IPC) — Section 395, 397
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High Courts05 Mar 2007Dismissed

Niyogi Offset Printing Press Ltd. Vs Doctor Morepen Limited

Delhi High Court · (2007) 3 BC 122 : (2009) 149 CompCas 467 : (2007) 2 CompLJ 548 : (2007) 95 DRJ 33 : (2007) 76 SCL 454

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 2Companies (Court) Rules, 1959 — Rule 27, 28, 3, 31Companies Act, 1956 — Section 10, 14(1), 14(2), 19, 433
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