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Delhi High Court judgments

1,30,494 judgments · page 5,032 of 6,525

High Courts21 May 2007Allowed

Dr. Vijay Mallya Vs Enforcement Directorate

Delhi High Court · (2007) 141 DLT 202 : (2008) 82 SCL 427

Criminal Procedure Code, 1973 (CrPC) — Section 133, 143, 190, 219(1), 325Foreign Exchange Regulation Act, 1973 — Section 40, 56Foreign Exchange Regulation Rules, 1974 — Rule 3
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High Courts21 May 2007Dismissed

Kamlesh Vs State and Others

Delhi High Court · (2007) 2 ILR Delhi 1417

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 224, 304, 34
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High Courts21 May 2007Allowed

Bhasin Motors (I) P. Ltd. Vs N.D.P.L.

Delhi High Court · (2007) 142 DLT 116

Delhi Electricity Regulatory Commission (Performance Standards Metering and Billing) Regulations, 2002 — Regulation 25(iv), 26(ii)Electricity Act, 1910 — Section 39, 44Electricity Act, 2003 — Section 135
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High Courts19 May 2007Allowed

R.D. Gupta and Another Vs State thru C.B.I.

Delhi High Court · (2007) 141 DLT 38

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 120B, 419, 420, 467, 468Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
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